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Citation Codes
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citation codes
Case Number
Disposition

NA

Attorney(S)
  • ------
Judges
  • Justice M.N. Venkatachaliah
  • Justice J.S. Verma
  • Justice D.N. Ojha
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
  • ------
Judges
  • Justice M.N. Venkatachaliah
  • Justice J.S. Verma
  • Justice D.N. Ojha
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Smart Summary

    Indian Council For Enviro-Legal Action v. Union Of India .

    Order

    The affidavit of Lt. M.L Yadav filed on 28-7-1990 requires particulars as to the allegations in regard to mala fides alleged against the petitioner and the former Chairman of the Board. The additional affidavit shall be filed within three weeks.

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    Comments

    Indian Council For Enviro-Legal Action v. Union Of India .
    (Aug 22, 1990)