Citation Codes Equivalent Citations citation codes Case Number Original Petition No. 231 of 1929. Attorney(S) M. A. Thirunarayana Chari with S. T. Krishnamachari and M. A. Srinivasan for the Petitioner. Advocate-General for the Crown. Judges Wallace Anantakrishna Ayyar, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT G.A. Kuppuswami Nayagar v. K. Kesava Nayagar Having regard to the amendment of the Act, we consider that this petition is now maintainable in this Court, and order the case to be posted before the learned Judge in Chambers.Government Solicitor for the Crown.N.R R.