Citation Codes Equivalent Citations citation codes Case Number Referred Case No. 4 of 1927 Judges Waller Pandalai, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Veerappudayan v. Oganthappudayan 1. Following the decision in Khetra Mohan Saha v. Jaimini Kanta A.I.R. 1927 Cal. 472, we hold that the documents are bonds within the meaning of the Stamp Act. The reference will be answered accordingly.