Citation Codes Equivalent Citations citation codes Case Number Civil Writ Petition No. 4790 of 1983 Attorney(S) Mohan Singh Advocates. Sarjit Singh Judges D.S.Tewatia Surinder Singh See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Gurnam Singh v. Joint Director Panchayats, Punjab 116. We entirely concur in the view that this Court had taken in Baljinder Singh's case (supra). 3. In view of the above, the writ petitions are allowed and the impugned orders are quashed with no order as to costs. Petition accepted.