Citation Codes Equivalent Citations citation codes Case Number 1979 SCC (Cri) 918*,Criminal Appeal No. 214 of 1973, decided on January 23, 1979 Judges S. Murtaza Fazal Ali A.D Koshal, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT S. Natarajan v. State Of Mysore (Special Police Establishment) . [Ed.: No point of law decided — Case based purely on facts — Judgment therefore not printed]