Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 202 of 1975, Criminal Appeal No. 203 of 1975, Criminal Appeal No. 204 of 1975 Judges Justice A.C. Gupta Justice E.S. Venkataramiah See more information ... Smart Summary Criminal Appeal No. 202 of 1975 Factual and Procedural Background This information was not available in the provided opinion. Legal Issues Presented The opinion addresses a procedural matter and does not frame distinct legal issues. Arguments of the Parties The opinion does not contain a detailed account of the parties' legal arguments. Table of Precedents Cited No precedents were cited in the provided opinion. Court's Reasoning and Analysis This information was not available in the provided opinion. Holding and Implications This information was not available in the provided opinion. Show full summary ... JUDGMENT Shriniwas Pandit Dharamadhikari v. State Of Maharashtra . Criminal Appeal No. 202 of 1975