CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Roopak Bansal, Additional Advocate General, Haryana.
Mr. Raj Mohan Singh, Advocate for the landowner.
RAJESH BINDAL, J
For orders, see detailed reasons recorded in a separate order
passed today in R.F.A. No. 2984 of 2009, titled as Dharam Pal Singh and
others Vs. The State of Haryana and others.
(RAJESH BINDAL)
JUDGE
10.07.2013
sharmila
Devi Sharmila
2013.07.19 16:47
I attest to the accuracy and
integrity of this document
Chandigarh