Uttar Pradesh act 036 of 1970 : The UTTAR PRADESH VRITTI, VYAPAR, AJIVIKA AUR SEVAYOJAN KAR (NIRASAN) ADHINIYAM, 1970 Date: 30 Dec 1970 Department Department of State tax TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title1. This Act may be called the Uttar Pradesh Vritti, Vyapar, Ajivika Aur Sevayojan Kar (Nirasan) Adhiniyam, 1970. Section 2.Repeal of U.P. Act No. 21 of 19652. The Uttar Pradesh Vritti, Vyapar, Ajivika Aur Sevayojan Kar Adhiniyam, 1965, is hereby repealed in respect of the liability to pay tax thereunder with reference to income accruing to any person after the 31st day of March, 1971.