Uttar Pradesh act 036 of 2007 : The UTTAR PRADESH SENIOR OFFICER'S TO RESIDENCES (REPEAL) ACT, 2007 Date: 20 Nov 2007 Department Department of Estate TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title1. This Act may be called the Uttar Pradesh Senior Officers Residences (Repeal) Act, 2007. Section 2.Repeal of U.P. Act no. 14 of 20052. The Uttar Pradesh Senior Officer's Residences Act, 2005 is hereby repealed.