Uttar Pradesh act 003 of 1978 : The UTTAR PRADESH URBAN LOCAL SELF GOVERNMENT LAWS (AMENDMENT) ACT, 1978 Date: 31 Mar 1978 Department Department of Urban development TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short titleThis Act may be called the Uttar Pradesh Local Self-Government Laws (Amendment) Act, 1978. Section 2.Amendment of section 7 of U.P. Act 9 of 1977In section 7 of the Uttar Pradesh Local Self Government Laws (Amendment) Act, 1977, for the word and figure "March 31, 1978", the word and figure "December 31, 1978 shall be substituted.