No. 729 Registered No. N. E. 930.
TRIPURA GAZETTE
Published by Authority EXTRAORDINARY ISSUE Agartala, Monday, April 18, 2022 A. D., Chaitra 28, 1944 S. E. PART--III-- Acts of Tripura Legislature
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TRIPURA ACT NO. 3 OF 2022
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Sd/- (Sopan Chaudhuri) Deputy Secretary, Law, Government of Tripura. Printed at the Tripura Government Press, Agartala.