Registered No. WB/SC-247 No. WB(Part-HI)/2009/SAR-6 Frye
°Matti coette
Extraordinary Published by Authority
SRAVANA 1] THURSDAY, JULY 23, 2009 [SAKA 1931
PART III—Acts of the West Bengal Legislature.
GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
NO 111-1CATION No. 1195-L.-23rd July, 2009.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:—
West Bengal Act IX of 2009
THE WEST BENGAL APPROPRIATION (EXCESS EXPENDITURE,
1999-2000, 2000-01, 2001-02 AND 2002-03) ACT, 2009.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 23rd July, 2009.]
An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2000, the year ending on the thirty-first day of March, 2001, the year ending on the thirty-first day of March, 2002 and the year ending on the thirty-first day of March, 2003.
It is hereby enacted in the Sixtieth Year of the Republic of India, by the Legislature of West Bengal, as follows:—
Short title. 1. This Act may be called the West Bengal Appropriation (Excess Expenditure, 1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009.
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2 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 [PART III
The West Bengal Appropriation (Excess Expenditure, 1999.2000, 2000-01, 2001-02 and 2002-03) Act, 2009. (Sections 2, 3.)
Issue of Rs. 2. From and out of the Consolidated Fund of West Bengal,—
5216,78,37,836,
Rs. (1) sums not exceeding those specified in column 3 of Schedule I amounting
8545,52,40,162,
Rs. in the aggregate to the sum of rupees five thousand two hundred 9649,61,03,008 sixteen crore seventy-eight lakh thirty-seven thousand eight hundred and Rs.
11159,99,59,024 and thirty-six,
out of
Consolidated (2) sums not exceeding those specified in column 3 of Schedule II amounting Fund of West in the aggregate to the sum of rupees eight thousand five hundred Bengal
respectively, for forty-five crore fifty-two lakh forty thousand one hundred and services and sixty-two,
purposes of year
1999-2000, year (3) sums not exceeding those specified in column 3 of Schedule III amounting 2000-01, year
2001-02 and year in the aggregate to the sum of rupees nine thousand six hundred 2002-2003. forty-nine crore sixty-one lakh three thousand and eight,
(4) sums not exceeding those specified in column 3 of Schedule IV amounting in the aggregate to the sum of rupees eleven thousand one hundred fifty-nine crore ninety-nine lakh fifty-nine thousand and twenty-four, are authorised for payment and application towards defraying the several charges which are incurred during—
(i) the year ending on the thirty-first day of March, 2000,
(ii) the year ending on the thirty-first day of March, 2001,
(iii) the year ending on the thirty-first day of March, 2002, and
(iv) the year ending on the thirty-first day of March, 2003, respectively, in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year.
Appropriation. 3. The sums authorised for payment and appropriation from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III and IV in relation to the year ending on the thirty-first day of March, 2000, the year ending on the thirty-first day of March, 2001, the year ending on the thirty-first day of March, 2002 and the year ending on the thirty-first day of March, 2003.
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PART THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 3
The West Bengal Appropriation (Excess Expenditure, 1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. (Schedule I.)
SCHEDULE I
(See sections 2 and 3.)
Excess Expenditure, 1999-2000
1 2 3
Grant/ Sums not exceeding Appro- Services and purposes. Voted by the Charged on the priation Legislative Consolidated Total. Number. Assembly. Fund.
Rs. Rs. Rs.
16 2049—Interest Payments . . . . 81,91,92,145 81,91,92,145 21 2055—Police . . 179,36,92,652 . . 179,36,92,652 25 2059—Public Works . . 23,85,82,493 . . 23,85,82,493 28 2071—Pension and Other Retirement Benefits . . 382,30,19,329 . . 382,30,19,329 30 2202—General Education . . 19,44,23,186 . . 19,44,23,186 32 4210 Capital Outlay on Medical and Public
Health (Excluding Public Health). . . . . 9,964 9,964
34 2211—Family Welfare . . 11,64,80,088 . . 11,64,80,088 35 4215—Capital Outlay on Water Supply and
Sanitation (Excluding Prevention of Air
and Water Pollution). . . 7,12,000 . . 7,12,000
42 4235—Capital Outlay on Social Security and
Welfare (Social Welfare). . . 1,60,00,000 . . 1,60,00,000 44 2245—Relief on account of Natural Calamities . . 2,61,02,268 . . 2,61,02,268 46 4250 Capital Outlay on Other Social Services . . 19,42,725 . . 19,42,725 52 4406 Capital Outlay on Forestry and Wild Life . . 55,66,000 . . 55,66,000 66 2701—Major and Medium Irrigation . . 6,20,72,651 . . 6,20,72,651 73 4851—Capital Outlay on Village and Small
Industries (Excluding Public
Undertakings). . . 3,23,40,053 . . 3,23,40,053
80 3055—Road Transport . . 12,09,40,490 . . 12,09,40,490 82 3425—Other Scientific Research . . 15,461 . . 15,461
87 5465—Investment in General Financial and
Trading Institution. . . 68,84,600 . . 68,84,600
98 6003—Internal Debt of the State Government . . . . 4490,98,61,731 4490,98,61,731
Grand Total . . 643,87,73,996 4572,90,63,840 5216,78,37,836
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4 THE KOLKATA GAZE1 1E, EXTRAORDINARY, JULY 23, 2009 [PART III
The West Bengal Appropriation (Excess Expenditure, 1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. (Schedule II.)
SCHEDULE II
(See sections 2 and 3.) Excess Expenditure, 2000-01
1 2 3
Grant/ Sums not exceeding Appro- Services and purposes. Voted by the Charged on the priation Legislative Consolidated Total. Number. Assembly. Fund.
Rs. Rs. Rs.
1 2011—State Legislature 3,68,712 3,68,712 14 2047—Other Fiscal Services 2,84,10,736 2,84,10,736 21 2055—Police 124,60,74,375 89,861 124,61,64,236 25 2059—Public Works 62,51,03,415 62,51,03,415 28 2071—Pension and Other Retirement Benefits 307,42,79,486 307,42,79,486 30 2202—General Education 68,78,24,675 68,78,24,675 34 2211—Family Welfare 22,07,06,721 22,07,06,721
38 4220 Capital Outlay on Information and Publicity 36,85,307 36,85,307 40 4235—Capital Outlay on Social Security and
Welfare (Rehabilitation). 7,57,831 7,57,831
51 6405—Loans for Fisheries 7,74,36,500 7,74,36,500 66 4701—Capital Outlay on Major and Medium
Irrigation. 96,78,722 96,78,722
3054—Roads and Bridges 17,52,73,863 17,52,73,863
79
5054—Capital Outlay on Roads and Bridges 25,41,69,094 25,41,69,094 Total Grant No. 79 42,94,42,957 42,94,42,957
6003—Internal Debt of the State Government 7705,13,80,864 7705,13,80,864 98 6004—Loans and Advances from the Central
Government. 200,00,00,000 200,00,00,000
Total Grant No. 98 7905,13,80,864 7905,13,80,864
Grand Total . . 640,34,00,725 7905,18,39,437 8545,52,40,162
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PART III] THE KOLKATA GAZE FIE, EXTRAORDINARY, JULY 23, 2009
The West Bengal Appropriation (Excess Expenditure, 1999-'2000, 2000-01, 2001-02 and 2002-03) Act, 2009. (Schedule III.)
SCHEDULE III
(See sections 2 and 3.)
Excess Expenditure, 2001-02
1 2 3
Grant/ Sums not exceeding Appro- Services and purposes. Voted by the Charged on the priation Legislative Consolidated Total. Number. Assembly. Fund.
Rs. Rs. Rs.
21 2055—Police 68,63,26,961 68,63.26,961 28 2071—Pension and Other Retirement Benfits 219,58,67,166 219,58,67,166 34 2211—Family Welfare 22,24,89,142 22,24,89,142
38 4220—Capital Outlay on Information and Publicity 20,03,824 20,03,824 63 6515—Loans for Other Rural Development
Programmes (Community Development). 4,86,51,275 4,86,51,275 67 2702—Minor Irrigation 3,785 3,785
98 6003—Internal Debt of the State Government 9334,07,60,855 9334,07,60,855
Grand Total 315,53,42,153 9334,07,60,855 9649,61,03,008
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6 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 [PART III
The West Bengal Appropriation (Excess Expenditure, 1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. (Schedule IV.)
SCHEDULE IV
(See sections 2 and 3.)
Excess Expenditure, 2002-03
1 2 3
Grant/ Sums not exceeding Appro. Services and purposes. Voted by the Charged on the priation Legislative Consolidated Total. Number. Assembly. Fund.
Rs. Rs. Rs.
1 2011—State Legislature .. . . 33,96,310 33,96,310 6 2020—Collection of Taxes on Income and Expenditure. .. 29,21,665 . . 29,21,665 28 2071—Pension and Other Retirement Benefits . . . . 1,61,759 1,61,759 42 2235—Social Security and Welfare (Social
Welfare). . . . . 16,248 16,248
63 6515—Loans for Other Rural Development
Programmes (Community Development). . . 14,07,69,000 . . 14,07,69,000 - 6858—Loans for Engineering Industries (Closed
and Sick Industries). . . 6,78,57,282 . . 6,78,57,282
74
6860—Loans for Consumer Industries (Closed and Sick Industries). . . 18,00,00,000 . . 18,00,00,000 Total Grant No. 74 . . 24,78,57,282 . . 24,78,57,282 79 3054—Roads and Bridges . . . . 115 115 96 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick Industries). . . 41,75,47,000 . . 41,75,47,000 98 6003—Internal Debt of the State Government . . . . 11078,72,89,645 11078,72,89,645
Grand Total . . 80,90,94,947 11079,08,64,077 11159,99,59,024
By order of the Governor,
ANINDYA BHATTACHARYYA,
Secy.-in-charge to the Govt. of West Bengal, Law Department.
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. (Government of West Bengal Enterprise), Kolkata 700 056
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