West Bengal act 010 of 1963 : The West Bengal Appropriation ( No. 2 ) Act, 1963

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GOVERNMENT OF WEST BENGAL

Legislative Department West Bengal Act X of 1963

THE WEST BENGAL APPROPRIATION ACT, 1963

[Passed by the West Bengal. Legislature.] [Assent of the Governor was first_ published in the Calcutta Gazette, Extraordinary, of the 30th March, 1963.]

[30th March, 1963.]

A a Act to author- ise payment and appropriation, of certain sums from and out of the consolidated Fund of West Bengal for the sea-vices and purposes of the year ending on the thirty-first day of March,. 1964.

WHEREAS it is expedient to authorise payment and appro- priation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1964; It is hereby enacted in the Fourteenth Year of the Republic of India, by the Legislature of West Bengal, as follows :-

1. This Act may be called the West Bengal Appropriation Act, 1963. Short title.

2. From and out of the Consolidated Fund of West Tissue of Bengal, there may be paid and applied sums not exceeding Rs.2,42,38, those specified in column 3 of the Schedule amounting in the 78,000 aggregate to the sum of rupees two hundred and forty-two out of the crores, thirty-eight lans and seventy-eight thousand towards Consoli-dated defraying the several charges which will come in course of Fund of payment during the year ending on. the thirty-first day of gtWest eBra er n March, 1964, in respect of the services and purposes specified in: column 2 of the Schedule. 4 e 1 963-64.

3. The sums authorised to be paid and applied from and Appro- out of the Consolidated Fund of West Bengal by this Act priations shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty- first day of March, 1964.

Pricej—Indian, 20 nP.; English, 4d.

1

2 The West Bengal Appropriation Act, 1963.

[West Ben. Act

(Schedule.)

SCHEDULE

(See Sections 2 and 3.)

1 2 3

Sums not exceeding Grant Services and purposes. Voted by Charged on No. the the Con- Total.

Legislative solidated

Assembly. Fund.

Rs. Rs. Rs.

A—Collection of Taxes, Duties and Other Principal Revenues.

1 4—Taxes on Income other than Corpo- 6,63,000 1,000 6,64,000 ration Tax.

9—Land Revenue

AA—Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account. 7,51,45,000 10,000 7,51,55,000 92—Payment of Compensation to land-

holders, etc., on the abolition of the

Zamindari System.

Total—Grant No. 2 7,51,45,000 10,000 7,51,65,000

A—Collection of Taxes, Duties and Other Principal Revenues.

10—State Excise Duties 53,39,000 1,000 53,40,000 11—Taxes on Vehicles 4,50,000 4,50,000 5 12—Sales Tax 31,14,000 3,000 31,17,000 6 13-0ther,Taxes and Duties 16,09,000 16,09,000 7 14—Stamps 13,92,000 13,92,000

15—Registration Fees 28,96,000 28,96,000

B—Debt Services.

9 16—Interest on Debt and other obliga- 20,00,000 13,23,50,000 13,43,50,000 tions.

10 17—Appropriation for Reduction or 4,10,00,000 4,10,00,000 Avoidance of Debt.

2

The West Bengal Appropriation Act, 1963. 3 X of 1863.]

(Schedule.)

1 2 3

Sums not exceeding Grant Services and purposes. Voted by Charged on No. the the Con- Total.

Legislative solidatod

Assembly. Fund.

C—Administrative Services.

11 18—Parliament and State Legislatures 32,15,000 76,000 32,91,000 12 19—General Administration 3,46,80,000 11,63,000 3,58,43,000 13 21—Administration of Justice 1,00,43,000 33,91,000 1,34,34,000 14 22—Jails 1,17,65,000 1,17,65,000

15 23—Police 10,71,27,000 1,000 10,71,28,000

16 26—Miscellaneous Departments—Fire 45,76,000 45,76,000 Services.

17 26—Miscellaneous Departments—Ex- 1,77,28,000 2,000 1,77,30,000 cluding Fire Services.

D—Social and Developmental Services.

18 27—Scientific Departments 77,000 • • 77,000 19 28—Education .. 21,24,65,000 21,24,65,000 20 29—Medical .. 10,98,15,000 10,98,15,000 21 30—Public Health 3,44,46,000 3,44,46,000 31—Agriculture—Agriculture

DD—Capital Account of Social and Developmental Services outside the Revenue Account. -8,72,33,000 95—Capital Outlay on Schemes of Agri- cultural Improvement and Research. 1 Total—Grant No. 22 .. 8,72,32,000

3

The TViA. Ben gal Appropriation Ad, 1963. [West Ben. Acl_

(Schedule.)

1 2

Sums not exceeding Grant Services and purposes. Voted by Charged on _ No. the the Con- Total.

Legislative solidated

Assembly. Fund.

Rs. Rs. Rs.

D—Social and Developmental Services. 23 31—Agriculture—Fisheries 34,87,000 34,87,000 I 33—Animal Husbandry

II—Miscellaneous Capital Account out- 24 side the Revenue Account. 4,92,44,000 4,02,44,000 124—Capital Outlay on schemes of

Government Trading—Greater Cal-

cutta Milk Supply Scheme.

Total—Grant No. 24 4,92,44,000 4,92,44,000

D—Social and Developmental Services. 25 34—Co-operation 85,56,000 85,56,000 35—Industries—Industries

DO—Capital Account of Social and Developmental Services outside the 3,72,41,000 3,72,41,000

Revenue Account.

96—Capital Outlay on Industrial Development.

Total—Grant No. 26 3,72,41,000 3,72,41,000

D—Social and Developmental Services.

35—Industries—Cottage Industries

DD—Capital Account of Social and

"Developmental Services outside the 1,80,22,000 1,80,22,000

Revenue Account.

96L—Capital Outlay on Industrial Development—Cottage Industries. Total—Grant No. 27 1,80,22,000 1,80,22,000

D—Social and Developmental Services. 28 35—Industries—Cinchona 28,85,000 28,85,000

4

The West Bengal Appropriation_. act,: 1963. 5

X of 1963.]

(Schedule )

1 2

Sums not exceeding Grant

No. Sot vices and purposes. oted by. Charged on the the Con-

Legislative solidated Tdtal.

Assembly. Fund.

Rs. Rs.

13—Debt Services.

16—Interest on Debt and other obliga- tions—Community Development Projects, National Extension Service and Local Development Woilts.

D—Social and Developmental Services.

37—Community Development Projects, National Extension Service and Local Development V orks.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account.

29{ >2,94,19,000 49,65,000 109—Capital Outlay on Other Works— 3,43,84,000 Community Development Projects,

National Extension Service and Local Development Works.

Public Debt.

Loans for Community Development Projects, National Extension Service and Local Development Works.

Loans and Advances by State Government.

Loans and Advances under Community Development Projects, National Extension Service and Local Develop- ment Works.

Total—Grant No. 29 2,94,19,000 49,65,000 3,43,84,000

D—Social and Developmental Services.

30 38—Labour and Employment 37,77,000 37,77;000 31 39—Miscellaneous Social and Develop- 93,25,000 mental Organisations—Welfare of 93,25,000 Scheduled Tribes and Castes and

Other Backward Classes.

32 39—Miscellaneous Social and Develop- 1,33,21,000 mental Organisations—Excluding 1,33,21,000 'Welfare of Scheduled Tribes and

Castes and other Backward Classes.

5

6. The West Bengal Appropriation Act, 1963.

[West •Belli.

(Schedule.)

I 2 3

c Sums not exceeding Grant Services and purposes. Voted by Charged on No. the the Con-

Legislative solidated Total.

,, Assembly. Fund.

Rs. Rs. Rs.

E—Multipurpose River Schemes, -) Irrigation and Electricity Schemes.

42_Miultipurpose River Schemes 43—Irrigation, Navigation, Embank- ment and Drainage Works (Commer- cial).

44—Irrigation, Navigation, Embank- ment and Drainage 14'orks (Non- Commercial).

33 EE—,Capital Account of Multipurpose 7,87,14,000

.. 7,87,14,000

ROW* Schemes, Irrigation and Elec- tricity Schemes outside the Revenue Account

98--,bapital Outlay on Multipurpose River Schemes.

99—Capital Outlay on Irrigation, Navigation,Embankment and

I).rainage kso r(Commercial). i

100-i Capital Outlay on Irrigation, Navigation, Embankment and L Drainage Works (Non-Commercial). Total—Grant No. 33 .. 7,87,14,000 7,87,14,000

F—Public Works (Including Roads) Old Schemes of Miscellaneous Public Improvements.

3*. 50—Public Works .. 10,78,47,000 14,8,9,000 10,93,39,000

O—Transport and. Communications (Other than Roads).

35 53—Ports and Pilotage .. .. 15,26,000.. 15,26,000

I—Miscellaneous.

36 64—Famine Relief' .. .. 2,76,79,000.. 2,76;79,000

6

The West Bengal Appropriation Act, 1963. X of 1983.]

(Schedule.)

1 2 3

Sums not exceeding Grant Services and purposes. No. Voted by Charged on the the Con- Total.

Legislative solidated Assembly. Fund.

Rs. Rs. Rs.

65—Pensions and Other Retirement Benefits.

371 II—Miscellaneous Capital Account }1,81,92,000 2,41,000 1,84,33,000 outside the Revenue Account.

120----Payments of Commuted Value of

Pensions.

Total—Grant No. 37 1,81,92,000 2,41,000 1,84,33,000 I--Miscellaneous.

38 67—Privy Purses and Allowances of 1,58,000 1,58,000 Indian Rulers.

39 68—Stationery and Printing 94,84,000 94,84,000 40 70—Forest 1,85,44,000 1,85,44,000

.41 71—Miscellaneous—Contributions 1,93,;10,000 7,98,000 2,01.18,000 I 71—Miscellaneous—Other :Miscellaneous

Expendituie.

1

FF—Capital Account of Public Works 42 (including Roads) and Schemes of 8,18,41,000 4,58,000 8,22,99,000- Miscellaneous Public Improvements

outside the Revenue Account.

109—Capital Outlay on Other Works

Total—Grant No. 42 8,18,41,000 4,58,000 8,22,99,000

7

The West Bengal Appropriation Act, 1963.

[West Ben. Act

(Schedule.)

1 2 3

Sums not exceeding. Grant Services and purposes. No. Voted Charged on by the the Con-

Legislative solidated Total. Assembly. Puna-

B—Debt Services.

16—Interest on Debt and other obliga- tions—Expenditure on displaced persons.

I—Miscellaneous.

7] —Miscellaneous—Expenditure on displaced persons.

FF— Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements

43 outside the Revenue Account. 5,13,20,000 37,35,000 5,50,55,000 109—Capital Outlay on Other Works—

Expenditure on displaced persons

Public Debt.

Loans for displaced persons

Loans and Advances by State Government.

Loans and Advances to displaced persons J Total—Grant No. 43 .. 5,13,20,000 37,3.5,000 5,50,55,000

K—Extraordinary items.

44 77—Extraordinary charges 45 78—Pre-partition Payments 25,000 25,000 46 78A—Expenditure connected with the 1,66,02,000 1,66,02,000 National Emergency, 962.

EE—Capital Account of Multipurpose River Schemes, Irrigation and Electri- city Schemes outside the Revenue Account.

47 98—Capital Outlay on Multipurpose 16,95,06,000 16,95,06,000 River Schemes—Damodar Valley

Proj ;et.

8

The West .Pengat Appropriation Act, 190. 9 (Schedule )

Sums not exceeding

Services and purposes. Voted Charged on by the the Con- Total.

Legislative solidated

Assembly. Fund.

Rs. Rs. Rs.

FF—Capital Account of Public Works (including Roads) and Schemes of Misiellaneous Public Improvements outside the Revenue Account.

48 103—Capital Outlay on Public Works ..

8,63,19,000 10,000 8,63,29,000

GO—Capital Account of Transport and Communications (Other than Roads) outside the Revenue Account.

49 114—Capital Outlay on Road and Water 55,78,000 55,78,000 Transport Schemes.

II—Miscellaneous Capital Account outside the Revenue Account.

50 124—Capital Outlay on Schemes of 14,18,67,000 14,18,67,000 Government Trading.

Public Debt.

Permanent Debt Floating Debt

51 Loans from Central Government (exclud-

16,67,76,000 16,67,76,000

ing loans for Community Development Projects, etc., and displaced persons). Other Loans

Total—Grant No. 51 16,67,76,000 16,67,76,000

Loans and Advances by State Government.

52 Loans and Advances by State Govern- 33,18,31,000 33,18,31,000 ment.

Grand Total 2,06,69,58,000 35,69,20,000 2,42,38,78,000 WBCIT-64/5.1262A-190Z-5111

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SECTIONS