"~ ~ .. ~ 3Rll@ sTcfi ~·~~.'TlcfR (~ sTcfi WR)~m~~-~
~- 2-22-i§'ffi{·l'l~~/38 fu. 'B. f~, ~ 30-5-2001."
~47]
( 3-iftl~l-)
~* Qcfilfit»ta
fcJfti'~~m~- ~, Gf3,~~'qq.f, ~ ·ww, ~ 10 liRf zoos · · I • ~•'I!
~ ~ "i§'ffift•l~t:01 'ocfi. 114-009/l003/20-01-03."
~2146/iJ./21-3-s;/r_n./~. rr. /os.__:_@rjjw,
93
i9=d'i°"1•1$ ~~t;imB~ ~,~llllj~m., ~m~~, Jq~.
1
94
0-tfiflll~ (~4~2008) ~
d m ~ ~ ~~f.tqq_
1. . ~ ~q;r~ ;rrq mfle•1~ ~, 2008 (~ 4 ~ 2008) ~- ~
t ~ ~ ~ ~
~if« 244, 18, 17,
mfte•,~~~~~Rfu~~~~~(~)itfcff.fu~~~~uw.rr,~ ~
Joo M·
~- 3.
(I) (2)
06
08
13
m1T 3fl~ 3q4',l¾a ~\iff~. · ~~ml 0-d)e,1~~~~Rfuit~~~3fl~3q4'1~d ~~~~~ uw.IT , 3cffl cfCf ~~it~ it cnufo ~ ~ur1:1)~r-rr~ ft.ro, f4f.14'11¾a cf,,-~-
0 .200 200
@-tfltl•l$m, ~ 10~2008 · ·' 94 ( 1) · /
( 1 ) (2) (3)/
m m
15 ~~ 3q41-51.u~,h, ~ -~ 40,00,000 0 40,00,000 mat~~~~~-
~ 200 0 200 16 ~~ ~ 1,25,00,000 0 1,25,00,000
• tl(;cfilfldl ~ 2,00,00,000 2,00,00,000 17 ' 0
18 J?,llf ~ •
8,10,00() 0 8,10,000
23 ~~~ ~,96,44,000 0 6,96,44,000 .._
26 ~~«~«m 100 100
29 ~JroRH~f.rcl'm ~ 100 11,60,000 11,60,100 30 ~~!IT'ftur~~ij' ~ 35, 10,00,000 0 35,10,00,000 ~~-
32 ~FNrrr«~~ ~ 1,93,00,000 0 1,93,00,000 ·39 ~. ~ ~ ~ ~ ~ 24,00,000 o· 24,00,000 {m;lUrfcNJJT«~~-
.
41 ~~Jq41'1!·11 ~ 74,48,16,100 0 74,48, 16,100 .45 ~~f.titlurcnrn. ~ '.3,.50,00,000 0 3,50,00,000
56 Wl1fflJT mR
67 • f.lmur ffl-\lq.J ~ 200 0 200
I ~~ 3q4)'1!-ll ij'~~ 200 200 68 0 I\
• f.lmur ffl -\lcH.
I
I
. 80 ~~~~~fcrnr;r ~ 23,56,00,000 0 23,56,00,000 ~- ~200·o 200
81 ~~
3
94 (2) ~-dh-111¢ ~, ~ 10 ~ 2008
( 1 ) (2) (3)
-~
82 ~~3q41,,HI ~~~ ~ Y'i:'.lilld'lU,'il (W.113TT c.fil ~ ~.
2000200
~If ~ 2,22,80,59,80~ 5, 71,60,200 2,28,52,20,000
'(-it 15,65,97 ,200 100 15,65,97,300
~~ 2,38,46,57 ,000 5,71,60,300 2,44,18,17,300
~.~10~2008 ~2146/~./21-3l/f,JT./~. ir_-/os.-m«r~ ~ ~ ~ 348 ~~ (3) ~ ~itmfl1;-1111$ fuf.P-n1T (~ l) ~. 2008 (~ 4 ~ 2008 ) q;r ~ ~~~~~ ~ ~ fcnlll~ort
i.
Short title. Issue of Rs. 244, 18, 17, 300 from
. and out of the Consolidated Fund of the State for the Financial Year 2007-2008.
Appropriation.
€§;tfl:a•I~ ~ ~~;rn:r~ ~ 3-t!~!illj@.,· ~mi~. J'll- ~-
CHHATTISGARH ACT
(No . .4 of 2008)
THE CHHATTISGARH APPROPRIATION (No.1) ACT, 2008
An Act to authorise payment and appropriation ofcerlain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Flmrncial Year 2007 2008.
Be it enacted by the Chhattisgarh Legislature in the Fifty-Nine Year of the
. Republic oflndia as follows: ' ·
I.
2.
3.
This Act may be called the Chhattisgarh Apprppriation Act, 2008 (No. 4 of2008.) From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums· of Two Hundred Forty Four Crores Eigh teen Lakh Seventeen Thousand Three Hundred Rupees towards defraying the several charges which will come in the course of payment during the financial year 2007-2008 in respect of services specified in column (2) of the schedule;
. The sums authorised to be paid and applied from and out of~he Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services, and purposes expressed in the Schedule in relation to the said year. , ...
,
•
•
4
94 (3)
THE SCHEDULE
i.
I ( See Section 2 and 3 ) No. of Vote Services and Sums not exceeding purposes
Voted by the Charged on,, Total Legislative Consolidated
Assembly. Fund
"(1) (2) (3) Rs . Rs, Rs.
• Charged Appropriation-Interest Revenue 0 200. 200 Payments and Servicing of Debt.
Charged Appropriation-~ublic Debt. Capital 0 100 100 ~ Expenditure pertaining to Finance Revenue 7 ;71,000 0 7 ,71,000 , Department.
08 Land revenue and district Revenue 1,500 0 1,500 administration.
13 Agriculture Revenue - 23,04,40,000 0 23,04,40,000
14 Expenditure pertaining to Animal Revenue 13,94,97,000 0 13,94,97,000 . .. Husbandry Department.
15 Financial assistance to three tier Revenue 40,00,000 0 40~00,000 Pan·chayati · Raj- Institutions under Capital 200 0 20£) Scheduled Caste Sub Plan.
16 Expenditure pertaining to Fisberies Revenue 1,25,00,000 0 1,25,00,000 Department.
'
17 Co-operation Capital 2,00,00,000 0 2,00,00,000
18 Labour Revenue 8,lc'.>,000 0 8, 1 n,ooo
23 Water Resources Department Revenue 6,96,44,000 0 6,96,44,000
26 Expenditure pertaining to Culture Revenue 100 0 100 Department.
.~ 29 Administration of Justice and Revenue 100 11,60,000 11,60,100
5
94 (4) {§~{111~ ~, ~ 10 lW:T 2008
(I) (2) (3)
Rs. Rs. Rs.
39 Expenditure pertaining to Food Revenue 24,00,000 0 24,00,000 Civil Supplies and Consumer
Protection Department.
41 . Tribal Areas Sub-pl,:1n Revenue 74,48,16,iOO 0 74,48, 16,JOO 45 . Minor Irrigation Works Revenue 3,50,00,000 0 3,50,00,000
56 Rural Industries . . · Revenue 25,00,000 0 25,00,()00 • 64 . Scheduled Caste Sub Plan· Revenue 8,47,80,000 0 8,47,80,000 Capital 13,65,96,200 0 13,65,96,200
(if Public Works-Buildings Capital 200 0 200
68 Public Works relating to Tribal Capital 200 o· 200 Ar;eas Sub- Ploo-buildings.
00 Financial assistance to Three tier Revenue 23,56,00,000 0 23,56;00,000 Panchayati Raj lnstiutions. Capital 200 0 200
81 Financial assistance to Urban Revenue 29,50,00,000 5,60,00,000 35, I 0,00,000 bodies.
\
·.:
82 Financial assistance to Three tier Capital 200 0200 Panchayati Raj Institutions under
the tribal area sub-plan.
Totol Revenue 2,22,80,59,800 5,71,60,200 2,28,52,20,000 Capital 15,65,97 ,200 100 15,6 5,97,300 Grand Total 2,38,46,57 ,000 5,71,60,300 2,44, 18,17 ,390
6