Chhattisgarh act 003 of 2003 : The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2003

Department
  • Department of FINANCE
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. 3 tf'l 2003) t f,rer;i-e;,!;oo~-:.004 2. mil+t11<4 ,F'P.,'t 'ffi'1if fiaf.rf~l! t o'I fl '),00 'Iii~ r-rfu ;l[ . -~ ~ ftor:t, -;;ft ~ t' m,; ( 2) i'j ~ flm~ 'Iii

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~ 3l¥il . '« 'l1ful

(3) (4)

-"'--~A• qfta:rzyrft '!,11,a ·1ci11-qJ11-~ -:i ~ 0 10,53,52,21,000 10,53,52,21,000 ai'r.: ~ '4

'l1fu! f <'!Tq; ~ t.ft 0 4,71,82,24,000 4,71,81.,24,000 01 ~~ ~ 34,49,90,000 4,63,69,000 39, 13,59,000

,t;;ft . 10,00,000 0 10,00,000

02 ~ "IMR'R foMr.J fl si

03 :ffe'rn ~ 3,09,86,08,000 17,001000 3, 10,03,08,000

04 1Jtr fcr,wy fl st.if\,@ 3R &I

2

<11fPI~ ~. ~ 8 ~ 2003 i 82 (3)

( 1) (2) (3) (4)

' °Q"tp.!~

05 ~ ~ 28, 14,54,000 0 28, 14,54,000 06 ~ F<'WI "ii s,63,35, 91,ono

tm 7,85,00,000 0 7,85,00,000 07

08 'i -mw, "~ ~ ~ ~ 99,32,07,000 41.45,000 99.73,52,000 tm 4,08,15,000 0 4,08, 15,000

09 ~ f<.'WI "ii .iomrn = ~ 4,83,08,000 0 4,83,08,000

tm 6,00,000 0 6,00,0JO

10 ~ 2,62,77, 10,000 10, 15,00,000 2,72,92, 10,000

tm 3,64,00,000 0 3,64,00,000

11 mfuM '1.

• 12 ~ f<.'WI "ii .iomrn = -mw, 1,34,90,62,00Q 6,00,00,000 1,40,90,62,000 tm 25,00,00,000 0 25.00,00,000

13 "flli ~ 1,77,53,97,000 5,50,000 1,11,5q,47,ooo 1i_;;ft 42,00,000 0. 42,00,000

I

14 4~41<11 f1:1'11'1 "it 1,00,000 55, 96,54,000 15 ~ '"1@<11 ' I

u.r ! -mi>«!l. . 16 ir.m\'l@'I mw. 5,80,64,000 1,00,000 5,81,64,000

; 17 fWlilfl:dl mw. 11,98,29,000 0 11,98,29,000 1i_;;ft 67,11,72,000 0 67, 11,72,~

• 18 lJ!l'f ~ 9, 18,59,000 25,000 9,18,84,000 19 i;j\q; ~ '1.7,64,000 1,89,05,44~000 1i.;;ft 3,04,70,000 0 3,04,70,000

3

182 (4) ,h1m' I~ u;;!1l"';l, ~ 8 3llm 2003

(1) (2) (3) (4)

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20 "ffi'F ~ >limit ~ 1, 14,89,59,000 5,00,000 1,l4,94,59,000 'f:iTT 23,65,00,000 0 23,65,00,000 ,;

21 31Jqffi v:ci ~ fc!'WT * ~ 24,63, 18,000 0 24,63, 18,000 ~=-

'f:iTT 86,01,00,000 0 86,01 ,00,000 22 "{TlTT1I ~ v:ci mm fc!'WT-

~ 75,67,000 0 75,67,000

"{TlTT1I f.riWl. 23 "l('lm:ll>Rfc!'WT ~ 1,03,53,82,000 1,00,000 1,03,54,82,000 'f:iTT 1,76,07,70,000 5,00,000 1,76,12,70,000 24 "ffi'F wrrui ffl ~ am . ~ ~ 1,69, 97,00,000 32,00,000 1,70,29,00,000 'f:iTT 1,65,93,50,000 3,00,000 1,65, 96,50,000

25 6m "{ljlf'! fc!'WT * ~ ~ 16,60,20,000 50,000 16,60,70,000 , ·=· 'f:iTT 75,00,000 0 75,00,000

26 ~ fc!'WT * "tj.if"l

27 "f('!ful\11 ~ 6,78,09,36,000 0 6,78,09,36,000

28 U""I fc!"!R ~ ~ 9,77,45,000 18,50,000 9,95,95,000 29 ""IT'!~ v:ci f.ralf'R ~ 39,16,48,000 4, 10, 15,000 43,26,63,000

• 30 tj'qJ,m cm mJTTUT mm fc!'WT ~ 3,22,38, 90,000 1,03,000 3,22,39,93,000 * "tj.if"l

fc!'WT * "tj.if"l

32 "11{iqi\; fc!'lJTl * "tj.if"l

33 <>llf<:.4"11fd ~ ~ 3,20,i2, 19,000 '

1,00,000 · ' '3,20;23, 19,000

I

34· -~~ ~ 11,85,07,00ci' ..

• . ."·'"i:•- 40,000 . ' 11,85,47,000 • ·-

..

;. -~ - .. 35 -~ ~ 1,19,76,000 50,000 1,20,26,000 - .... ' ,., . 'f:iTT

., ' . 55,82,000."". · .. , . ' .. 0 ' ·5s,s2,ooo·.

I

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4

0'1°1tl11~ USlf'l,I, ~ 8 mR'I 2003 182 (5)

(1) (2) (3) (4)

m m 36 ~ ,,. 10,88,99,000 5,000 10,89,04,000

• i_;;fi 20,00,00,000 0 20,00,00,000

37 ~ 5,01,00,000 0 5,01,00,000 ' i_;;fi 11,00,00,000 0 11,00,00,000 39 mm,~ 3ll1lfli cr>l1 ~ 7,47, 11,00,000 75,000 7,47, 11,75,000

"3"<1'Timl ~ f

oil'<.

40 ~ fc!'llJTT ,) ~"" o'.l'l ~ 1, 15,26,000 0 1, 15,26,000 i_;;fi 2,00,00,000 0 2,00,00,000

41 ~~344'FiHI ~ 6,57,51,41,000 0 6,57,51,41,000 i_;;fi 2,99,75,27,000 5,00,000 2,99,80,27,000

,

• 42 3lif<\ill

~3li<~.

43 ~3li<~~ ~ 3, 78,00,000 o· 3,78,00,000 44 oulro&ll ~ 1,02,39,45,000 55,000 1,02,40,00,000 45 ~~f.!triurffl ~ 16,67,30,000 0 16,67,30,000 i_;;fi 78, 17,00,000 0 78, 17,00,000 46 ~ 31R lifil<.1!•>11 ~--· , 1,22,46,000 0 1,22,46,000 47 ~ fu1i!l 3li< ~ ~ 40,73,96,000 0 40,73,96,000 ~ fc!'llJTT, i_;;fi 6,34,60,000 0 6,34,60,000

48 ~ ffi 3ll1W1 * 3TTtlffi ~ 19,37 ,80,000 0 19,37,80,000

cl C ,rnm'! 44,81,48,000 0 44,81,48,000 49 · · -~"'11@-~ ~· . 17,48,26,000 1,000 17,48,27,000 \ ~ ~o ~- ,,·1,00,95,000 o .. . 1,00,95,000 ~"" oil'<.

' . - : .~,: . .

51··. · cmfi!...;-;qm3ll"(~ ~-•·· 76,87,000 .10,000 76,97,000 : , .... •. -•.

5

182 (6) 0t11~•1~ ~, ft;:!iq; 8 ~ 2003

(1) (2) (3) (4)

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53 31"':l

55 l!fum~oUR~il~ mR=q 1,25,04, 72,000 0 1,25.04, 72,000

<4

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56 m111W11 mR=q 15,24,20,000 0 15,24,20,000 I til1 33,50,000 0 33,50,000

57 oR'f ml1>R f

20,00,000 0 20,00,000

,,

58 ~,q;fdi!i ~311 v,1,55,00,000

59 ~ 1/!ii miftut fl..l;m fq'fl'1 'Pf[ 50,00,00,000 0 50,00,00,000 ii ~ f-mff ii .tlTI'«IJ '!ll!I . . .

qf{>i);,i:11~.

60 Fffl1 qfl:ti'i .. 11oif ii wif,a °'<'i 1.ft 13,88,00,000 0 13,88,00,000 61 m~1/!iiffl'{~ 'U"1s

ii~ f

1,07,50,000 0 1,07,50,000

fl , . q tll3i'11Q,.

64 ~ o1Tfcrff "ij; ~ 1lm':fffiFNl'T 'U"1s

66 ~

67 mf.n:lfur'ifiFl-'fiH ~ 83, 13,81,000 8,70,000 83,22,51,000 'i_;;ft 33,26,74,000 0 33,26,74,000

(

6

•lffil-111,; ~, ~ 8 ~ 2003 182 (7)

(1) (2) (3) (4)

m- m

~ l$i 3qq),91I il ~ 68 76,84,00,000 C 76,84,00,0CO ~

wffi«I ffi f.ri1lur--,.;r,:l-'lc!'!,

• 69 'fllU'I ~ ~ fqq;ra f

'{J;;WI 7,24,00,000 0 7,24,pO,OOO 'fl!U'I~. ~ 3,36,00,000 0 3,36,00,000 71 qi(\91<.'l'I fq1l1TJ i'I .taif't«i ~ 1,76,35,000 0 1,76,35,000 ~ i'I ~ 11!" qf<4J"1'11( ~ 55,000 0 55,000

75 ~ mlJt.R f

"lfiiTi sl ~ 11!" 9f<4l"1'1l1{, ✓

76 ffi f.p;d,,J Ff'lT'l i'I ~ ~ 10,00,000 0 10,00,000 m sl ~ "lfltt qf<'-<'1-i!'II~. 77 f

~ 11!" qf<'fl-il'II(

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78 wrrm-,r fi.'lJTl i'I wffi«I ~ '{J;;WI 2, 95,85,000 0 2,95,85,000 , ~ 11ltt qf<41o1➔ 1~. ~- 3,00,00,000 0 3,00,00,000

79 ftjfq,c\-11 m® f

80 ~ ~ u.r H'~3TI 2,44, 12,91,000 0 2,44, 12,91,000

~~-

~ 1,03,25,000 0 1,03,25,000 81 'fllU'I Fr 6,00,00,000

82 ~ !\h 3qq1;;111 ~ ara:tT ~ 1,22,78,26,000 0 1,22,78,26,000 ~ ~ = 'ffi"IT3TI

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83 ~ $ ~-IT ii; ai

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• 'WI '{J;;WI 67,~3,92,98,000 10,99,00,94,000 78,62, 93, 92,IJOO • i_<;ir '· 16,43,08,53,000 4,72, 15,24,000 21, 15,23,77,000

~ ~ ,m· 84,07,01,51,000 15,71, 16, 18,000 99,78, 17,69,000 \

7

' '. '

I 82 (8)

~. ~ 7 "1lR'i 2003 ili1'li'fi 2638/21-31~/03.-'lm! t- "Wcl'!IR t-~ 348 t-~ (3) t-~ ii ,.Hih-l•I<; fef.r-rrr! (lll. 2) 3lf~, 2003 (lll. 3 ll~Wjllll,

.ft. -aft. du'i1Q4\, '311-~. ••

Short title. Issue of Rs. 99,78,17,69,000 from and out of the Con- solidated Fund of the State for the Finan-

cial Year 2003-2004.

Appropriation.

No. of Vote

(I) . "

CHHA1TISGARH ACT

(No. 3 of 2003)

THE CHHA TTISGARH APPROPRIATION (No. 2) Act, 2003 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2003-2004.

Be it enacted by the Chhattisgarh Legislature in the Fifty-fourth year of the Republic of India as follows :-

I. This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2003 (No. 3 of 2003):'

2. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Nine Thousand Nine Hundred Seventy Eight Crorc Seventeen Lakhs Sixty Nine Thousand rupees towards defraying the several charge_s which will come in lhe course of payment during the financial year 2003-2004 in respect of services specified in column (2) of the schedule. ·

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of lhe Stale of Chhauisgarh by this Act, shall be appropriated _for the services and purposes expressed in the Schedule in relation 10 the said year. ·

· Services and pu111n.~P5

(2)

THE SCHEDULE

(Sec Section 2 and 3) :;urns not exceeding V otcd by the Charged on , Legislative Consolidated Assembly Fund

, (3)

Rs. Rs. Total

(4)

Rs. ·Charged Appropriation-lnteres · Payments ana Servicing of debt. ment.

Revenue 0 I0,53,52,21,000 10,53,52,21.000

. IO.

Charged Appropriation-Public General Administration Capital

· Revenue

Capital

0 4,71,82,24,000 4,71.82,24,000

34.49.90,000

10.00,000

4,63,69,000

0

' 39, 13,59,000

I0,00,000

I

8

0'1l~l'lol u;;rr,r, ~ 8 ~ 2003 182 (9)

(I) (2) (3) (4)

Rs. Rs. Rs. ' 02 Otherexpenditure pertaining to Revenue 3,07,94,000 0 3,07,94,000 General Administration Depart-

ment.

03 Police Revenue 3,09,86,08,000 17,00,000 3, 10,03,08,000

04 Other expenditure pertaining to Revenue 2,51,54,000 0 2,51,54,000 Home Department.

05 Jail Revenue 28, 14,54,000 0 28,14,54,000

06 Expenditure pertaining to Finance Revenue 5,63,33,65,000 2,26,000 5,63,35,91,000 Department. Capital 7,85,00,000 0 7,85,00,000

07 Expenditure pertaining to Commer- Revenue 50,41,27,000 12,-89,55,000 63,30,82,000 cial Tax Department.

08 Land revenue and district Revenue 99,32,07,000 41,45,000 99,73,52,000

administration. Capital 4,08,15,000 0 4,08, 15,000

09 Expenditure pertaining to Revenue Revenue 4,83,08,000 0 4,83,08,000 Department. Capital 6,00,000 0 6,00,000

IO Forest Revenue 2,62,77,40,000 IO, 15,00,000 2;72,92,10,000 Capital 3,64,00,000 0 3,64,00,000

11 Expenditure pertaining to Revenue 24,86,23,000 15,000 24,86,38,000 Commerce and Industry Dcpmt- Capital 4,0 I ,00,000 15,00,000 4,16,00,000

ment.

12 Expenditure pertaining to Revenue 1,34,90,62,000 6,00,00,000 1,40,90,62,000 Energy Department. Capital 25,00,00,000 0 25,00,00,000

13 Agriculture Revenue 1,77,53,97,000 5,50,000 1,77,59,47,000 Capital 42,00,000 0 42,00,000

14 Expenditure pertaining to Revenue 55,95,54,000 1,00,0\)0 55,96,54,000 Anin1al Husbandry Department.

15 Financial assistance to Three tier Revenue 23, 70,26,000 0 23, 70,26,000 Panchayati Raj institutions under Capital 57,30,000 0 57,30,000 Special Component Plan for

Scheduled Castes.

16 Expenditure pertaining to Fisheries Revenue 5,80,64,000 1,00,000 5,81,64,000 Department.

17 Co-operation Revenue 11,98,29,000 0 11,98,29,000 Capital 67,11,72,000 0 67,11,72,000

9

182 (10) 0tft.i•1~ "{J'iflT,f, ~ 8 ~ 2003

(1) (2) (3) (4)

Rs. Rs. Rs. '

18 Labour Revenue 9,18,59,000 25,000 9,18,84,000

19 Public Health and Family Welfare Revenue 1,88,97,80,000 7,64,000 1,89,05,44,000 • Capital 3,04,70,000 0 3,04, 70,000

20 Public Health Engineering Revenue 1,14,89,59,000 5,00,000 I, 14,94,59,000 Capital 23,65,00,000 0 23,65,00,000

21 Expenditure pertaining to Revenue 24,63, 18,000 0 24,63,18,000 Housing and Environment Depart- Capital 86,01 ,00,000 0 86,01,00,000 ment.

22 Urban Administration and Develop- Revenue 75,67,000 0 75,67,000 ment Department Urban Bodies.

23 Water Resources Department Revenue 1,03,53;82,ooo 1,00,000 1.03,54,82,000 Capital 1,76,07,70,000 5,00,000 1,76,12,70,000

24 Public works-roads and bridges Revenue 1,69,97,00,000 32,00,000 1,10,29;00,ooo Capital, 1,65,93,50,000 3,00,000 1,65,96,50,000

25 Expenditure pertaining lo Mineral Revenue 16,60,20,000 50,000 16,60,70,000 Resources Department. Capital 75,00,000 0 · 75,00,000

26 Expenditure pertaining to Culture Revenue 5,21 ,37 ,000 0 5,21,37,000 ' Department.

27 School Education Revenue 6,78,09,36,000 0 6,78,09,36,000

28 State Legislature Revenue 9,77,45,000 18,50,01 I 9,95,95,000

29 Administration of Justice and Revenue Election.

39, 16,48,000 4, 10, 15,000 43,26,63,000

30 Expend::.,c pertaining to Revenue 3,22,38;90,000 1,03,000 3,22,39,93,000 Panchayat and Rural Develop- Capital 31.50.000 0 ~1.~0.000 ment Department.

31 Expenditure pertaining to Planning Revenue 6,01,50,000 0 6,01,50,000 Economics and Statistics Depart-

mcnt.

32 Expenditure pertaining to Pub\ic Revenue 15, 14, 14,000 0 15,14,14,000 .. Relations Department. Capital 30,00,000 0 30,00,000

33 Expenditure pertaining to Tribal Revenue Welfare Department.

3,20,22,19,000 1,00,000 \20,23,19,000

34 Expenditure pertaining to Social Revenue Welfare Department.

11,85,07,000 40,000 11,85,47,000

10

r 0<1111 11,; u;;rcr,i, ~ s ~ 2003

182(11)

(I) (2) (3) (4)

Rs. Rs. Rs.

35 Expenditure penaining to Rehabi- Revenue 1,19,76,000 50,000 1,20,26,000 litation Depanment. Capital 55,82,000 0 55,82,000

36 Transpon Revenue 10,88,99,000 5,000 I 0,89,04,000 Capital 20,00,00,000 0 20,00,00,000

37 Tourism Revenue 5,01,00,000 0 5,01,00,000 Capital l I ,00,00,000 0 I l,00,00,000

39 Expenditure penaining lo Food Revenue 7,47,I I,00,000 75,000 7,47,11,75,000 Civil Supplies and Consumer Capital 1,50,00,000 0 . 1,50,00,000 Protection Depanment.

4C Expenditure penaining to Ayacut Revenue 1,15,26,000 0 I, J 5,26,000 Department. Capital 2,00,00,000 0 2,00,00.000

41 Tribal Areas Sub-plan Revenue 6,57,51,41,000 0 6,57 ,51,41,000 Capital 2,99,75,27 :ooo 5,00,000 2,99,80,27,000

• 42 Public Works relating to Tribal Capital 2,42,29,75,000 5,00,000 2,42,34,75,000 Areas Sub-plan-roads and bridges.

43 Expenditure penaining to Spons Revenue 3,78,00,000 0 3,78,00,000 and Youth Welfare Depanmcnt. •

44 Expenditure penaining to Higher Revenue 1 ,02,39,45,000 55,000 1,02,40,00,000 Education Depanment.

45 Minor Irrigation Works Revenue 16,67,30,000 0 16,67,30,000 } Capital 78, 17,00,000 0 78,17,00,000

\ 46 Expenditure Penaining to Science Revenue I,22,'16,000 0 1,22,46,000 i and Technology Department.

47 Man Power Planning and Tech- Revenue 40, 73,96,000 0 40,73,96,000 -nical Education Depanment. Capital 6,34,60,000 0 6,34,60,000

48 Administration Upgradation Revenue 19,37,80,000 0 19,37,80,000 Grant Under Eleventh Finance Capital 44,81,48,000 0 44,8 I ,48,000

Commission.

49 Expenditure penaining to Scheduled Revenue 17,48,26,000 1,000 17,48,27 ,000 Caste Welfare.

50 Expenditure penaining io 20 Point Revenue Implementation Department.

1 ,00,95,000 0 1 ,00.95,000 ◄ 51 Expenditure penaining to Religious Revenue 76,87,000 I0,000 76,97,000 Trusts and Endowments Dcpan- ment.

11

182 { 12) ,nfl,;i11ij ~. ~ s all@ 2003

(I) (2) (3) (4)

Rs. Rs. Rs. '

53 Financial assistance to Urban Revenue 1,02,64,000 0 1,02,64,000 bodies under Special Compo- Capital 1,00,00,000 0 1,00,00,000 nent Plan for Scheduled Castes. •

54 Expenditure pertaining lo Agri- Revenue 16,72,90,000 0 16, 72,90,000 c!!ltural Research and Education.

55 Expenditure pertaining lo Women Revenue I ,25,04,72,000 0 1,25,04,72,000 and Child Welfare. Capital I 0,50,00,000 0 I 0,50,00,000

56 Rural Industries Revenue 15,24,20,000 0 15,24,20,000 Capital 33,50,000 0 33,50,000

57 Externally aided Projects pertain- Capital 20,00,000 0 20,00,000 ing to Water resources Depai1-

ment.

' 58 Expenditure on Relief on account Revenue 1,41,59,70,000 20,00,000 1,41,79,70,000 of Natural Calamities and Scarcity. Capital 1,55,00,000 0 1,55:00.000

,

59 Externally aided Projects pertaining . Capital 50,00,00,000 0 50,00,00,000 to Panchayat and Rural Develop-

men! DepaJ1m.-nt.

' 60 Expenditure pertaining to District Capital 13,88,00,000 0 13,88,00,000 plan schemes.

61 Externally aided Projects pertain- Revenue 1,07,50,000 0 1,07,50,000 ing to Public Health and Family

Welfare.

64 Special Component Plan for Revenue 1,90,36,17,000 0 1,90,36,17,000 Scheduled Castes Capital 88,33,50,000 0 88,33,50,000

65 Aviation Department Revenue

~ ... , ..................... " A 01,; on mn '+ 1 ;1'\J, ':1V, VUU V ..... ~,--...,---

Capital 2,00,00,000 0 2,00,00,000

66 Welfare of Backward Classes Revenue 18,69,35,000 0 18,69,35,000 Capital 2,52,00,000 0 2,52,00,000

67 Public Works-Buildings Revenue 83, 13,8 I ,000 8,70,000 83,22,51,000 Capital 33,26,74,000 0 33,26,74,000

68 Public Works relating to Tribal Capital 76,84,00,000 0 . 76,84,00,000 Areas.Sub-Plan-buildings.

69 Expenditure pertaining to Urban Revenue 7 ,24,00,000 0 7,24,00,000 Administration and Development Capital 3,36,00,000 0 3,36,00,000 Dep_artment-Urban Welfare.

12

iJffi'il1l

(I) (2) (3) (4)

Rs . Rs. Rs.

. ,

71 Externally aided Projects pertain- Revenue 1,76,35,000 0 1,76,35,000 ing to Animal Husbandry Depart- Capital 55,000 0 55,000 ment.

\ ,

75 NAB ARD aided Projects pertaining Capital 70,00,00.000 o· ' 70,00,00,000 to Water Resources Department.

76 Externally aided Projects pertaining · to Puolie Works Department. Capital 10,00,000 ·O 10,00,000

77 Externally aided Projects pertaining Revenue 8,00,00,000 0 8,00,00,000 tu Development of Tribal areas in

Bilaspur Division.

78 Externally Aided Projects pertaining Revenue 2,95,85,000 0 2,95,85,000 to Rural Industries Department. Capital 3,00,00,000 0 3,00,00,000

79 Expenditure pertaining to Medical Revenue 48, 14, 12,000 4,00,000 48, 18, 12,000 Education Department. Capital 3, I 6,00,000 0 3, I 6,00,000 ·• 80 Financial assistance to Three Revenue 2,44, 12,91,000 0 2,44,12,91,000 tier Panchayati Raj Institutions. Capital 1,03,25,000 0 1,03,25,000

81 Financial assistance to Urban Revenue 2,72,20,34,000 6,00,00;000 2, 78,20,34,000 ,, bodies. Capit;;I 6,00,00,000 0 6,00.00,000

82 Financial assistance to Three Revenue 1,22, 78,26,000 0 1,22,78,26,000 tier Panchayati Raj Institutions Capital 62,50,000 0 62,50,000 under the tribal area sub-plan.

83 Financial assistance to urban Revenue 2,55, 76,000 0 2.55. 76,000 bodies. under the tribal area suh-

plan Total Revenue 67,63,92,98,000 10,99,00,94,000 78,62,93,92,000 Capital 16,43,08,53,000 4,72,15,24,000 21,15,23,77,000 Grand Total 84,07,01,51,000 15,7!,16,18,000 99,78,17.69,000 •

13

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SECTIONS