'~ 'Cffic ~ ~ Gl
(~~ ll4 l(OI)
1-ll~cfil( ~ gcfil~ld
~~
" rnrll-H•lit/~/ 09/2013-2015."
~497] ~.~. ~5~2019-S>,llqUJ14, ~1941 ~-flR. ~ 5 ~ 2019
~ 7909/"iJ.. 144/21-3l/~./U.1l./19. -odl-H•litfcfur-r~
l 7-0l-2019
993
Odi-H•lit ~~~ -m:r~-a-m -&ll~ltllj-HR, 11.fNpR~.~~-
\ .
1
994
341~-M~
(~10~2019)
~ ~ 2ou-2ou ctft ~aif ~ ~ urn'l:aaic; ~ ctft ~ ~ ~ ~ ~
'3ffi ~ ~ ~ '3ffi Pct~41•1 clil ~~ ffl ~ ~ '61ftt~4+t.
~ q,f 2018- 2. 2019~ ~ffl'!fctft
~ f.r(Q 1l ~
1,03, 95 ,58, 25,400
~ifil~~- ~- 3.
~cfil ffill?~~ ~
(1) (2)
01 ~ ~ odl't1•11; -tN
T't1fu:if&l<1
°"ffls1?~~m-rm~~~~~~T.l'Rm
m~!"3-ffcrilr..rmmtcf>T~~~. ~ ~ ~ ~ (2) ii ~~m ~~ ii, ~qq 2018-2019~~ ~~~zyl.
~~&modl't1•11;~cfil~f.\fuii~m~an-t-344li'Jt<1 ~~ ~ ~ ~ ~. ",3cA~qq ~~ii~ ii criufu ~m ~ ~ ~ ~ Rlf.lii1i'Jt<1 cfiT ~-
~
(URT2~3~)
f.ls-ifc:ifuM ~~~
~mu ~f.\fu
&RT~ 'lR ..
(3)
m m m ~ 7,30,00,000 0 7,30,00,000 02 ~~fcmm~ ~ 95,00,000 0 95,00,000 ~~~
03 ~ ~ 100 0 100
~ 100 0 100
04 ~fcmm~~~~ ~ 2,00,00,000 0 2,00,00,000 06 fum fcmm~ ~ ~ 12,23,54,85,100 0 12,23,54,85,100 07 c11fo1~cfi ~fcmm~~ ~ 2,50,200 0 2,50,200 ~
-- - - - ---- - --~-~
994 (1)
(1) (2) (3)
m m m
10 cR ~ 0 28,11,000 28,11,000 12 ~fcnwr~mift@~ ··· ~ 32,90,00,000 0 32,90,00,000 13 ~ ~ 20,10,14,03,000 0 20,10,14,03,000 14 ~fcnwr~mift@~ ~ 76,60,00, 100 0 76,60,00,100
16 ~~ ~ 24,27,000 0 24,27,000 17 ,(-1 ~cfi I fu:I I ~ 15,02,00,00,000 0 15,02,00,00,000 ~ 98,00,00, 100 0 98,00,00,100
21 ~ "l;
23 ~~fcnwr ~ 100 0 100
26 ~fcnwr~mift@~ ~ 100 0 100
27 ~~&TI ~ 5, 75,90,40,000 0 5, 75,90,40,000 29 .i:m:r~"l;ci~ ~ 300 0 300
30 ~ -aen 1lllfluT ~ ~ 0 14,52,000 14,52,000 fcnwr~mift@~ ~ 25,00,00,000 0 25,00,00,000 32 ~fcnwr~mift@ ~ 60,00,00,000 0 60,00,00,000 ~
33 ~~~ ~ 6, 76,21,00,000 0 6,76,21,00,000 39 ~. ~ 4 -aen ~ 1,53,90,000 0 1,53,90,000 ~ ffllW1T fcnwT ~
mift@~
41 ~~ JQ4i,;it-ll ~ 28,07 ,43,33,200 0 28,07,43,33,200 ~ 33,24,37,100 0 33,24,37,100
44 ~~&TI ~ 100 0 100
58 ~ ~"l;ci~1ffi'!' ~ 500 0 500 1$IT 1h1~ T:R ~
64 ~~ JQ41,;it-ll ~ 7,30,95,96,100 0 7,30,95,96,100 1tit 6,00,00,000 0 6,00,00,000
3
994 (2)
(1) (2) (3)
m m m
66 ~
8,88,26,000 0 8,88,26,000 ~
67 M1cfi f.mfur"cfiTU-~ ~ 100 0 100 69 ~ ~ 'Fi mm ~ 2,10,32, 73,000 0 2,10,32,73,000 fcmPT-~~
71 $clcf<}_lf.:liffi ~~ 5'1~"'iPl;fil ~ 100 0 100 fcootT
80 ~ ~ ffif ~ ~ 2,16,37,00,000 0 2, 16,37,00,000 cfil~~
81 ~~cfil~~ ~ 70,47,00,000 0 70,47,00,000 ~ 6,61,00,000 0 6,61,00,000
lff1T - ~~ 1,02,13,80,24,900 42,63,000 1,02, 14,22,87,900
t(-it 1,81,35,37,500 0 1,81,35,37,500
~1'111 1,03,95,15,62,400 42,63 ,000 1,03 ,95,58,25,400
~-PR,~ 5 ~ 2019
~ 7909/"if. 144/21-at/~./u. lf./19.- 'l:rffif~~~ ~ 348~~ (3) ~ ~it~fcmPTcii't -EUH:i~cfi ~~-Et._-i:1-tl R-ticfi 05-08- 2019 'cfiT R ~~ ~'lll~cfilHt~~~~l mJl:a•11; ~~~ -m:l''iEfotn ~1~:t111@:,
~ ~ ~. ~ ~-
I
4
CHHATTISGARH ACT
(No. IO of 2019) THE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2019
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2018-2019.
Be it enacted by the Chhattisgarh Legislature in the Sixty- Ninth Year of the Republic oflndia, as follows :-
1.
2.
3.
No.of Vote
(1)
01
02
03
04
06
07
This Act may be called the Chhattisgarh Appropriation (No. l)Act, 2019. From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2019, amounting in the aggregate to the sums of Ten Thousand Three Hundred Ninty Five Crore Fifty Eight Lakh Twenty Five Thousand Four Hundred Rupees towards defraying the several charges which will come in the course of payment during the financial year 2018-2019 in respect of services specified in column (2) of the Schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SCHEDULE
(See Section 2 and 3) Services and Sums not exceeding purposes Voted by the Charged on Legislative Consolidated Assembly Fund
(2) (3)
Rs. Rs. General Administration Revenue 7,30,00,000 0 Other expenditure pertaining Revenue 95,00,000 0 to General Administration
Department
Police Revenue 100 0
Capital 100 0
Other expenditure pertaining Revenue 2,00,00,000 0 to Home Department
Expenditure pertaining Revenue 12,23,54,85, 100 0 to Finance Department
Expenditure pertaining Revenue 2,50,200 0 to Commercial Tax
Department
994 (3)
Short title. Issue of Rs.
1,03,95,58,25,400
from and out of the Consolidated Fund of the State for the Financial Year 2018-2019. Appropriation.
Total Rs.
7,30,00,000
95,00,000
100
100
2,00,00,000
12,23,54,85,100
2,50,200
5
994 (4)
(l) (2) (3) Rs. Rs. Rs.
10 Forest Revenue 0 28,11,000 28,11,000
Capital 12,00,00,000 0 12,00,00,000
12 Expenditure pertaining to Revenue 32,90,00,000 0 32,90,00,000 Energy Department
13 Agriculture Revenue 20, 10, 14,03,000 0 20, l 0, 14,03,000
14 Expenditure pertaining Revenue 76,60,00, l 00 0 76,60,00, l 00 to Animal Husbandry
Department
16 Expenditure pertaining to Revenue 24,27,000 0 24,27,000 Fisheries Department
17 Co-operation Revenue 15,02,00,00,000 0 15,02,00,00,000 Capital 98,00,00,100 0 98,00,00, l 00
21 Expenditure pertaining to Capital 50,00,000 0 50,00,000 Housing and Environment
Department
23 Water Resources Capital 100 0 100
Department
26 Expenditure pertaining to Revenue 100 0 100 Culture Department
27 School education Revenue 5, 75,90,40,000 0 5,75,90,40,000
29 Administration of Justice Revenue 300 0 300 and Elections
30 Expenditure pertaining to Revenue 0 14,52,000 14,52,000 Panchayat and Rural Capital 25,00,00,000 0 25,00,00,000 Development Department
32 Expenditure pertaining to Revenue 60,00,00,000 0 60,00,00,000
Public Relations Department
33 Expenditure pertaining to Revenue 6,76,21,00,000 0 6, 76,21,00,000 Tribal Welfare Department
39 Expenditure pertaining to Revenue 1,53,90,000 0 1,53,90,000 Food, Civil Supplies and
Consumer Protection
Department
41 Tribal Areas Sub-plan Revenue 28,07,43,33,200 0 28,07,43,33,200 Capital 33,24,37, 100 0 33,24,37,100
6
994 (5)
(I) (2) (3)
Rs. Rs. Rs.
44 Expenditure pertaining Revenue 100 0 100
to Higher Education Department
58 Expenditure on Relief on Revenue 500 0 500 account of Natural
Calamities and Scareity
64 Scheduled Caste Sub Revenue 7,30,95,96,100 0 7,30,95,96,100 Plan. Capital 6,00,00,000 0 6,00,00,000
66 Welfare of Backward Revenue 8,88,26,000 0 8,88,26,000
Classes and Minorities
67 Public Works-Buildings Capital 100 0 100
69 Expenditure pertaining to Revenue 2,I0,32,73,000 0 2,10,32,73,000 Urban Administration and
Development Department-
Urban wellfare
71 Electronics and Information Revenue 100 0 100
Technology Department
80 Financial assistance to Revenue 2,16,37,00,000 0 2,16,37,00,000 Three tier Panchayati
Raj Institutions.
81 Financial assistance to Revenue 70,47,00,000 0 70,47,00,000 Urban bodies Capital 6,61,00,000 0 6,61,00,000
Total- Revenue 1,02,13,80,24,900 42,63,000 1,02, 14,22,87 ,900 Capital 1,81,35,37,500 0 1,81,35,37,500
Grand Total 1,03,95,15,62,400 42,63,000 1,03,95,58,25,400
7