r I
• •
•
"~ tjt-k ~ 3Rf1RI 'ffli ~ ~ "'l'TG: ~ (f
~ 49-~]
( atfll~F(UI )
~* gcfifWl?t
WW, '!Jln
1 ~ 2003-'ffi'TI 16, ~ 1924 f<-lfq am fqQP;ft ~ fq1WJ lj,jj{'l
1 ~ 2003
'ili'!f
0tflw114 ~ <131Nli.'I ~ 'll'l "fl~ 31l~~iiffeR,
~- -aft ... 1\liC1d\, ~-~ .
96 (4)
1
96 ( 5)
ftrllr,r'!i2002-2003 '* ~ W'l
519,98,49, 150~
lfiT ft:<111lll'!T. fllf.l>iltr.
~or,[
mmcr,
(1)
@til<:l'IG w;itr,I, ~ 71lf
(~ 1 Wl,2003)
fcr.ftirri 2002-2003 cn'hmait -q; ft;il) \Jill<:l•iiJ ,{'lq "~,'hmllo f.tfu-q< * ~ 3fh--umi:rr -q; ~ ath fttf'I,.,,,
2. @tll@,fU"'<'lihif.mf.ffelij.) ~~mt-'! ( 3) ·q~ ~-« 3flftfI ¥1
1m ~, ~ mtll, ~ ~, 1('li m ,:r,m:i ~ iTTtll i Toi M'fil ~'lRf
3. ~ 3lf~ i;m 0~1@~ U"'-1 'Iii m'i«! f.lf'l ij it "e}-;;if.\ am aq,ilf.,a ~-;;if.\~~ '111f'l¥! uwrt, ~ cf!f ~ w!ti ij ~ ij ~ irenaii am ~ ~ @!I, f<1f-1
(>lm 2 am 3 ~)
wmtamWllof'I F,"1f"'1fo.ld it 3ffitf
fl'l'-IR s!'ll · ~ f.!fl-l
i;m ~ 'R'llm!
(2) (3)
m m
01 "<:ll'll"l"lmffi'! ~ 40,00,000 1,29,350 41,29,350 03 ~ Uo!lq 31,34,44,000 0 31,34,44,000 ' -
05 -.re U;;r{:q 7,47,00,000 0 7,47,00,000 06 f
08 'l. ~
..-
,
t
2
' '; mfl.i•1~ ~. ~ 1 l!rf 2003 96 ( 6)
( 1) (2) (3)
,. . m m m. 11 ~ ~ oW1 f:fq,
• 12 ~ f
:fq UiiR:fq 3,59,52,000
'
14 UiiR15~ ~ * ~ fq");:i11j{pfd ~ ~ u.i
I
m3ifq,1f
• 16 . •m<.'ilq1"11 u;;r{q 19,1.7,000 0 19, 17,000 17 tl~ofi!Rdl UiiR
18 JJrq u;;r{q 34,80,000 o· 34,80,000 19 ~~~'IWIR'ofi<"lTUT UiiR
26 ~ f
:fq u;;r{q 16,24,000 0 16,24,000
27 ~~ u;;r{q 10,18,000 0 10,18,000
• 30 ~
:fq-
I "$r-n, a,rrefq; ll°'ll «if&l
~ f:fq_
I
32 .i1(iqJ; fll'lfll iJ ~ ,;q,i u;;r{q 70,00,000 0 70,00,000
34 w:rr.r~ 5;00,000 0 5,00,000
3
96 ( 7) 0,il.i•i~ ~. ~ 7 "!l'f 2003
(1) (2) (3) .,
36 ~ ~ 32,43,000 · 0 32,43,000 1.ft 27,00,00,000 0 27,00,00,000
.,,
39 ~. "ll'1ftq; a1T'jfci <11!11 o
oll',,
41 ~ I\BI d94i•HI ~ 21,93,73,000 0 21,93,73,000 1.ft 1,10,00,100 · 0 1,10,00, 100
.
42 311fc;,u«l 1$1 aq
am :!<'I·
43 ~am~ 'li<"11Ul ~ 13,26,000 0 13,26,000 •
44 'd"ixlffi'III ~ 6, 16,00,000 0 6, 16,00,000
48
~
~ m 3l1'IT'T * 3@"@ ~ 77,12,100 0 77,12, 100 'lm1tR 1'fi"l 'd'if".f'! 31JGR. 1.ft 100 0 100 51 >.mit'!i""'-!mam~ um:q 57,000 0 57,000 55 1ffi'IT ~ "IR'! 'li<"11Ul fl 5,39,3?,00Ci 0 5,39,39,000 '{00'-@ oll',,
56 '!ll'lTm'1 ~ 75,37,000 0 75,37,000
58 ~ 1
'·
• 60 fIBi qf{
ITT; 'lT"1"l!. 1.ft 1,00,00,000 0 1,00,00,000
''·
65 ., mR'l Fi'iJlTI um:q 86,90,000 0 86,90,000f',
6(· mrnwt~ u;;wi 5,00,000 0 5,00,000
4
.. ,
•
•
• ,Jijjij>i<; ~. ~ 7 l!R 2003 96 ( 8)
(1) (2) (3)
m
67 ~ f.r'lfot
79 f.;if~ffil firl\'llf
80 ~ ""1'l1fi""' mon
u;;n:q 4,45, 11,74,200 11,22,350 4,45,22, 96,550 t.ft 74,75,52,600 0 74,75,52,600
~'!fl'l 5,19,87,26,800 11,22,350 5,19,98,49,150 , ~. ~ 7 l!fif 2003
Slillf
1797.-'U«i 'ij;' ~~ 'ij;' ~ 348 'ij;'~ (3) 'ij;' 3f:FR"I il ,Jijjijll~ (~.1) ~. 2003 (~. 1 WI_ 2003)
~- 111. eu;i,o'l-~.
CHHA1TISGARH ACT
(No. I of 2003)
THE CHHATTISGARH AP!'ROl'RIATION (No. I) Act, 2003 An Act to authorise payment and appropriation of certain further sunts from und out ot the Consolidated Fund of the State of Chhattisgarh for lhc services of lhc Financial Year 2002-
2003.
Be it enacted hy the Chhattisgarh Lcgislalurc in the Fifly-fourth year of lhe Republic oflndia as follows :-
I
I. This Act may be called lhe Chhattisgnrh Appropriation Act, 2003 ( No. I of 2003 ).
2. From and out of the Consolidated Fund of the Stale of Chhattisgnrh !here may be paid and applied sums not exceeding those specified in column (3) of the Schedule. amounting in lhe aggregate to the sums of Five Hundred Nineteen Crore Ninety Eighl Lakh Forty Nine Thousand One Hundred, Fi fly rupees towards defraying the served charges whid1 will come in the course of payment during the financial year 2002-2003 in respect of services specified in column (2) of the schedule.
Short title. Issue of Rs. 519,98,49,150 rrom and out of the Con- solidated Fund or the State for the .Finan• clal Year 2002-2003.
5
96 ( 9) mfl'111iil u;;r:r,i, ~ 7 .1ll
THE SCHEDULE
(See Section 2 and 3) No. of Vote Services and purposes Sums not exceeding ,, --·---··-
Voled hy the Charged on Total
Legislative Consolidated
Assembly Fund
( I (2) (3)
Rs. Rs. Rs.
01 General Administration Rcvcn'ue 40.00.000 1,29,350 41,29,350
03 Police Revenue 31,34,44,000 0 31,34,44,000
05 Jail Re,enue 7;47,00,000 0 7,47,00,000
06 Expendit.ure pertaining to Finance Rcven·ue 55,46,00, IOO 1,48,000 55,47,48,100 Dcpm1ment. ,.
07 Expenditure pertaining to Commer- Revenue 64,53,000 0 64,53,000 cial Tax Department.
08 Land revenue and district adminis- Revenue
tration.
87,11,000 0 87, 11,000
I I Expenditure pertaining to Comm: Revenue 1.49,6] ,000 () 1,49,61,000 erce and Industry Department.
12 Expenditure pertaining to Energy Revenue 21,34,62,000 0 21,34,62,000 Dcparlmcnl. Capital 23,80,00,000 () 23,80,00)000
13 Agriculture Revenue 2,00,000 0 2,00,000
14 Expenditure pertaining to Animal Revenue 3,59,52,000 0 3,59,52,000 Husbandry Department.
15 Financial assistance to Three tier Revenue Panchayati Raj Institutions under
9,05,000 0 9,05,000
Special Component Plan for Scheduled Castes.
16 Expenditure pertaining to Fisheries Revenue 19,17,000 0 19,17,000 A,
Department.
6
\"11<111~ -u;w-.i, ~ 7 ll"RI 2003 96 ( 10)
(]) (2 (3)
Rs. Rs. Rs. '· .. 24 Public works-roads and hri
26 Expenditure pertaining to Culture Revenue 16,24,000 0 16,24.000 Depai1menl.
27 School education Revenue 10,18,000 0 10,18,000
30 Expcn
mcnt.
31 Expenditure pertaining lo Planning Revenue 25,67,000 0 25,67,000 Economics and Statistics.Depart-
ment.
32 Expenditure pertaining to l'uhlic Revenue 70,00,000 0 70,00,000 Relations Department.
34 Expenditure pertaining to Social Revenue. 5,00,000 0 5,00.000
• welfare Depmmenl.
36. Transport Revenue 32,43.000 0 32,43,000 Capital 27 ,00.00,000 0 27,00,00,000 +
39 Expenditure pertaining to Food, Revenue 99,20,63.000 0 99,20,63,000 Civil Supplies and Consumer
Protection Department.
41 Tribal Ar~as Sub-plan Revenue 21,93,73,000 0 21,93,73,000 Capital 1.10,00.100 0 I, 10;00, I 00
42. Public Works relating to Tribal Capital 18,52.18.100 0 18,52.18.100 Arens Suh-Plan-roads an
dges.
43 Expenditure pertaining to Sports Revenue 13,26,000 0 13,26,000 and Youth Welfare Department.
44 Expenditure pertaining to Higher Revenue 6,16,00,000 0 6, 16,00,000 Education Depmment .
•
48 Administration Upgra
7
96 ( II) IHft~•I<'; ~. ft,m; 7 ,n;;i 2003
(I) (2 (3)
R,s. Rs. Rs. 55 Expenditure pertaining 10 Women Revenue 5,39,39,000 · 0 5,39,39,000 . ., . ' and Child Welfare.
56 Rural I ndustrics Revenue 75,37,000 0 75,37,000
58 Expenditure on Relief on account Revenue 1,21,98,38,000 0 1,21,98,38,000 of Natural Calamities and Scarcity.
60 Expenditure pertaining to District Capital 1,90,00,000 0 1,90,00,000 plan schemes.
64 Special Component Plan for Schc- Revenue l,86,93,000 0 1,86,93,000 duled Castes. Capital 1,00,00,000 0 1,00,00,000
65 Aviation Department Revenue 86,90,000 0 86,90,000
66 Welfare of Backward Classes Revenue 5,00,000 0 5,00,000
67 Public Works-Buildings Revenue 51,25,000 I ,45,000 52,70,000 Capital 1,43,34,000 0 1,43,34,000 •
79 Expenditure penaining to Medical Revenue 8,16,57,000 0 8,16,57,000 Education Department.
80 Financial assistance to Three tier Revenue 8,78,41,000 0 8,78,41,000 '.,.~
Panchayati Raj Institutions.
Total Revenue 4,45, 11,74,200 11,22,350 4,45,22,96,550 Capital 74,75,52,600 0 74,75,52,600
Grand Total 5,19,87,26,800 11,22,350 5,19,98,49,150 -----------,------ --·------ .. --- .... ------·------
~. ~ ll'll m mmft, ~~mm~ 'l'/'IR'fs, <1'1,l~•,I~ a~ fl"ll ~-2003.
8