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The Arunachal Pradesh Gazette EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 246, Vol. XXVII, Naharlagun, Monday, November 2, 2020, Kartika 11, 1942 (Saka)
GOVERNMENT OF ARUNACHAL PRADESH LAW, LEGISLATIVE AND JUSTICE DEPARTMENT
CIVIL SECRETARIAT ITANAGAR
NOTIFICATION
The 2nd November, 2020 No. Law/Legn-19/2020.—The following Act of the Arunachal Pradesh Legislative Assembly
which was passed in the Fifth Session of the Seventh Legislative Assembly and received the assent of the Governor of Arunachal Pradesh is hereby published for general information.
(Received the assent of the Governor on 26th October, 2020)
THE ARUNACHAL PRADESH SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (AMENDMENT) ACT, 2020.
(ACT NO. 6 OF 2020)
AN
ACT
further to amend the Arunachal Pradesh Salary, Allowances and Pension of Members of the Legislative Assembly Act, 1983 (Act No. 8 of 1983).
BE itenacted by the Legislative Assembly of Arunachal Pradesh in the Seventy First Year of the Republic of India as follows :-
1. (1) This Act may be called the Arunachal Pradesh Salary, Allowances and Shorttitle and Pension of Members of the Legislative Assembly (Amendment) Act, 2020. commence-
ment (2) 1t shall be deemed to have come intc force with effect from
1st April, 2020
2. In the Arunachal Pradesh Salary, Allowances and Pension of Members of the Insertion of
Legislative Assembly Act, 1983, after section 3, the following section shallbe New section inserted, namely :- 3A.
“3A. Notwithstanding anything contained in section 3, the salary payable to
the Members of Legislative Assembly, under Section 3 shall be reduced
by thirty percent, for a period of one year commencing from 1st April,
2020, to meet the exigencies arising out of Corona Virus (Covid - 19)
pandemic”.
Onit Panyang, IAS
Secretary to the Government of Arunachal Pradesh,
ltanagar.
Published and printed by Directorate of Printing, Naharlagun—461/2020-DoP-250+Secy. (Parl. Affairs)-
100+Secy.(Law)-100+Secy.(LA)-50-11-2020.