Nagaland act 004 of 2016 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (5th Amendment) Act, 2016

THE NAGALAND SALARIES, ALLOWANCES AND OTHER FACILITIES OF

THE CHIEF MINISTER, OTHER MINISTRIES, SPEAKER, LEADER OF

OPPOSITION, DEPUTY SPEAKER, OTHER MEMBERS OF THE NAGALAND

LEGISLATIVE ASSEMBLY! PARLIAMENTARY SECRETARIES AND PENSION FOR EX-MEMBERS ACT., 2005 (FIFTH AMENDMENT) ACT, 2016 (NAGALAND ACT No. 4 OF 2016)

Received the assent of the Governor of Nagaland on 15.7.16 and published in the Nagaland Gazette Extra ordinary dated 12th August 2016. An

Act

To amend The Nagaland Salaries, Allowances, Other Facilities of the Chief Minister, Other Ministers, Speaker, Leader of Opposition, Deputy Speaker and Other Members of the Nagaland Legislative Assembly! Parliamentary Secretaries and Pension for Ex-Members Act, 2005 (Fifth Amendment) Act 2016.

Short title and Commencement:

1. This Act may be called The Nagaland Salaries, Allowances, Other Facilities of the Chief Minister, Other Ministers, Speaker, Leader of Opposition, Deputy Speaker and Other Members of the Nagaland Legislative Assembly Parliamentary Secretaries and Pension for Ex-Members Act, 2005 (Fifth Amendment) Act, 2016

2. The Fifth Amendment Act 2016 shall have effect from the date the Governorgives his assent to the Act.

Salary and Allowances and other facilities

Section 3 (1) The Nagaland Salaries, Allowances, Other Facilities of the Chief Minister, Other Ministers, Speaker, Leader of Opposition, Deputy Speaker and Other Members of the Nagaland Legislative Assembly/Parliamentary Secretaries and Pension for Ex-Members Act, 2005 (Fifth Amendment) Act, 2016 is shown in the Schedule l&ll.

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GOVERNMENT OF NAGALAND

DEPARTMENT OF PARLIAMENTARY AFFAIRS

SCHEDULE-1

1. Chief Minister SL. Salary and other allowances Enhanced Salary No.

1. Salary Rs.60,000/-

2. Vehicle Maintenance p.m per Vehicle Rs.15,000/-

3. Pol p.m per vehicle Rs.30,000

4. Hospitality allowances Rs.15,000/-

5. Newspaper /magazine Rs.2000/- TOTAL Rs.1,22,000/-

2. Speaker

1. Salary Rs.60,000/-

2. Vehicle Maintenance p.m per Vehicle Rs.15,000/

3. Pol p.m per vehicle Rs.30,000/.-

4. Hospitality allowances Rs.15,000/-

5. Newspapers /magazine Rs.2000/- Total Rs.1,22,000/-

3. Deputy Speaker

SI. Salary and other allowances Enhanced Salary No

1. Salary Rs.55,000/-

2. Vehicle Maintanance p.m per vehicle Rs.15,000/-

3. Pol p.m per vehicle Rs.25,000/-

4. Hospitality allowances Rs.10,000/-

5. Newspaper /magazine Rs.2000/- Total Rs.1,07,000/-

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4. Minister

1. Salary Rs.55,000/-

2. Vehicle Maintanance p.m per vehicle Rs.15..000/-

3. P01 p.m per vehicle Rs.25,000/-

4. Hospitality allowances Rs.10,000/-

5. Newspaper /magazine Rs.2000/- Total Rs.1,07,000/-

5. Leader of Opposition

SI. Salary and other allowances Enhanced Salary No.

3. Pol p.m per vehicle Rs.25,000/-

4. Hospitality allowances Rs.10,000/-

5. Newspaper /magazine Rs.2000/- Total IRS. 1,07,000/-

6. Members (MLA5)/Parliament Secretaries

SI. Salary and other allowances Enhanced Salary No.

1. Salary Rs.50,000/-

2. Vehicle Mairitanance p.m per vehicle Rs.13,000/-

3. Pol p.m per vehicle Rs.20,000/-

4. Hospitality allowances Rs. 10,000/- S. Newspaper /magazine Rs.2,000/-

6. Television Allowances Rs.5,000/- Total - Rs.1,00,000/-

7. Salary of the Personal Staff and Personal Aid of the Hon'ble MIAs ST. Salary and other allowances Enhanced Salary

No.

Total Rs.28,000/-

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SCHEDULE-11

8. Ex-MEMBERS PENSION

SI. Title of pension Existing Pension Committee No. Recommendation

1. Pension of Ex-MLA Z 25,000/- p.m Z 50,000/- p.m

2. Additional term Z 1,500/- for 2 nd term Z 3000/- for 2d term and

500/- for 3rd term onwads 1000/- for additional term to the maximum of 10,000

9. Ex-MLA FAMILY PENSION

SI. Title of pension Existing Pension Committee Recommendation No

1. Pension Z 12,500/- p.m 60% (of the Pension) xxx

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