Madhya Pradesh act 029 of 2006 : The Madhya Pradesh Krishik Pashu Paripakshan Sanshodhan Adhiniyam 2006

Department

Animal Husbandry Department

PDF

To access the original judgment, please Sign In or Subscribe.

D}IY,.lri. i' i'r",,

"nj" L':--. ; -.-l ! anything contained in any.;other law for the time bbing in frlrce or i oi cllslo,m. 1o the'ipntrary;'po person shall slaughtef oicause 'to be rq Madhya Pradesh Krishik Pashu patirakshan Ailliiniyam', 1959. ;sent first puhlished in the ,p{adhya .piadesh

Legislafure Year

I. : ''. : .r:';::..j'1."".'.'.i; :

tfre,Madhya Itadesh

Plirakshai 1'.,...i:' 1':'].,:..r -.,' : "ii.:''r..'"':i ,.: .,-.--.-- '1 ):-:-:----'n':i-1.'. on

-such

dirte as the St'aie Government may,

th.e Madlrya; Pradesh Krishik Pashu.:Parirakshan eai-riniyam,t. 1959 , Principal AiQ,

I iub-section shall be:substitutld, in"meti :-^.'.--.:. -.:..: j...:. . .l, -'' t. .'t' ,i9{ o1gffep or cause-to be offered for slaughtei any agricultural'cattle.^' cattle^ac-ertificate inlwriting; issired^.

the area in wniciiittre caltle i! tolUe'staughterefl, , : ...:.._.. ......,-j:j ".."'.,1, -... :. ,i.,.' .. ,:^i,,,'..ti':.,,',:i-,r':,i' ::' 1'',"r:':-'.i.'.' :'..-'''''i r',

s,'bracket and teiter'iclause ({) ofl'shall be

'I . ; !'

. I r.: I :. .:.i ..'. i Act, the'following siheauiei sirall uvl&yvL!

sr"S*tti-zli)1i' ,, ., ,' ' i ' I :ii

ii '. I : ,

'. ._ :,

r buffalo- i^.

:," ,:..' ..,,.i t-', . '''i':1.. :'. . :-. .'j lt',: .1'..: ' ':' i::,..iv;,:.j',,,'.;,;.,,' ,,;1..;.:,'..:: ,.':.' -':::-:

::-.'::'f: .';.1t.,,.;'-' ;;,^i'

qqst$ Iq.ri,,Friq. 12 ls ,fEs{.2006' 6:n*i sstfiffi# ,.*

i , ., , ,f+,^Fsrqfr,cg *'{i.fq q,vu *a *.,.ifr.sq^s i '

, Trn{-flt Eririqrfr E.ut rrcr qH .il{rc + t E* t$iRT R: 1qfi1 tfqql '

.qqqTiapT, 31ft1ft1qq:.' ., ^I,

i .:.-- -:.r:.:' : li:. . '.i11 j .. i: ':. :

'; 1ft46.11 erirm, looq ,6}'u*qt-ffi,:l-sffift lmq,1gi'.* '11 fu6q1, looq

' :.ailtTfr'qfudd,tr- ..,': ' i. :.". ,''" .. , .',' "" ,-i ,l'.1.::.t.l ' j j , . 'r '.: ,' '.- . ,..ti'r,i,i :.

'_t:j.,i.:

. ! .' i. '^ -l '.. :,...ri, . ':'1.:"--..1 .,; :. .

,*,1't,, !. l-lliq .6)- 6Ii.rT!-{r Y.R-!, :...i ',^.',, i;,"j:i ,:. i, .':_' " i. .. :

'- erfqf+rq +,ho, t nm" tl {ii -i* ; q,J , ':, ,-' ,'. :, l. , .'; -.i, .:',r -,,,..'[-iil 1.'-.;r-:'1.1:a'..;r,1..,,:,.i..'l-,...t,. , ., .' :(qE). gqrilTr Cq) +..+rH c{, t

..qr qg

I ' . . . :'l(tl Ti{rFr erffi fs-{fr e1-q,6* t q64O.*iffi,u ..'. . :' . .: :. :.:,.' *A+#d+.;#-it= *-q=-6,+,,i,.L- .t ; :

. ' : .' ' , . (d) . 'E-risrl'(q), i+{ (\) d, tr<;.frlEs aqr:eil i

j ,;; *.-:- --j :^{.^}: " l.::i.,,. ^. iii-. i:.J. l('lrglqlnqH 6l igd{nl * slIJ Ir, ffi .# -^r.jLrs. "

'tl

,ii'

iii

lr,'I

ili)

lii

'Ir

.lt

i i

(2:v i^.. l ,., i,f- :-

, EIE6-,-cli .- .t ,:

=T-S'E,RI q-Jqh- ftxt.

qfr. HHim. ftie flEdlfi?

q. y..1 6g-'r+qrfr -06 -.08. l ""# ^h,,l:.'

ili

:lo-.1 ,Ili

EII]

t-'

l .t

I .i

.. 1

..t

863

i iilil'lⁱ ii iir; l:^jlirlii il,i;.':iii' 'r,il:]i,;,;l l,,.i;i:i

, I r'! 1..

'r"iii.:

.trl

t,ttl;:..1 i ,. ' i,,:, i nrneclpl+.TErgF-tTp*-lr,rABu,3+ ql.Uu.rsBANDRy L =nl- , i i ii' | . iligi.1l-Rhtinglr-.;,i=i{j;1 :,,l' o..'3a,9.7/:](u"*r+;.n5*t.*.5linI.tii.E..lFuhrebniary1g6o.i'_i.il.i..::-J.;,./..rcy!q-IJa|g-eqIhe-.'l"l;hFebnrary1960i,:.'liir.'.'il l!,;:,.'."i.'l

.t'. | ,!j i : . i

; ; i uPd?r section 3,^cfthe M.p.Agr:icr-ri.ir-rrar cah.il-e p,:userv*Jion

"t'.,.1'?',(oo',¹⁸of 'rs59) a-i-L the ','eberinary Asslstarrr! surrgeons]a*o .'ete11narn,o:utstant surhg.n/ ireterr'-no"r:*lrp"rrisci,s (Twc 1rear" !o,r"=" , r]', livTstoch:supervisorg (tv,ro yea:cs

"o-,.*"u) a.re acpcintecl as v*-Jer:iir"

officers for,tt^,e resrrectiE rocal areas for the 'or,"oo=" of thi" aja. !r l,ne

El:r.? nn,i *^"1L r ri,rv .r- *0r_if Secretarrr to Gr:vernrnent

l4adh!.a F

de sh. I'

na.Ty Sr.rperv:i.

I Agriculturl (vety' r..'epartment for infornation'with refero:nce to nlr'" *"ro 6ated

January'196o, sd/: N1C,KAU-qllASH D-i.rectcr of \ieterina.ry,&A. .. .: y-ad:hye. ?radejr,h t-lr 5€IYl-Ce f

..;

t ,.: i

;, i,i lll

t' l

lvraPlIY4P.P:A]:E:SH', ,., iii, 195 /az Maz.ketin g/su/77::f9, Bt o pal Datect 12, apr.il 19ia.;;,t /Sw -19,. h s1 J2, A ili l97B.i i , .t t I

ji t:

Rewa

tura

t-Lssi

offic

for t

No^'..1

oRDER . : 'i: .' illl.' . i i,,t In supersesslon or tli:is office. order memol lt'.,, -=,ggAfi v'1 .r". ' i ;,1 t l.ij;:'. .t. . . .,,; ! : . ted 4th Feb, 1960 Unde:r pbctioq 3 of thej lreghya er*ii!"n

: : , i llit .l Cattl-e preservatibn Act:. 1959 (tb, 13 of 1gtil aff ittrbi rr'br- : ._. t_.,-fi: _iI. .: :

hnt Surgeons.(Eeterinar.y craduates cnly) Bnct Vet"ri.l["$ ix-

r-<^'(trro+ani non. rt,aA,,a*nl^ .,^i.r\ o-^ '. ^-:; ^.u^, ^'r-otr^*l^*!r,,:'^.1- '(VeterLnaTy Graduates .Oniy) are appoinbect ? s8-'/eiierinail. -: - i ,, : ! ,,, ' , .lii;i: ilirEspectjve loca1 are"p.,to.I'the purpgse of ,t+io O"i,:ii,,i . i . ,':l,i'i'l'i'rii

rli,li:li'il"i195-4, /82/ywrt*ing/sul77-r/E Bhop.al .nar.s6 i, i*p:;;af if gZa. i

si:ij . i'' ii.,i'::,iiit

Drrectar of . it=ii;. I

' , . Mit1h.lrep,r?ir:h!

i Vetei^fnary Serltice r rUrru, onil1o{,r|il" j

SoFrA.F.'.. i ".,, . o ,o:. ; ; o .'. -., I i !t(,Af:1.).1 i.i l:i, i :o,.. . i i.: ii." .,(,41j.)' I ii!' i iii:i,i !.+^-;';.6.i- .j

.*.-r

- r'-. .^.., .. - L- ; l i, i

_l,ssttr

Dlrecte.r of fit,erinary *ie.r-;^ices -{L.tsto, rllt*4

sd/-

4.,

Depa this j...::.i,iil Princi'paI v"F. f,'Traini.ng centru' siil"rpr"i/Mahasamjr;a", I . .i.::r.i: i prinaipal Beterin**y|couage }lhowi .rcuaipur.', I i :ii,; i., - i^.o*.p*4 se.utsr. -Lrrqry r rrorrag ti / Jab f ur. ,t .. i l i i r ... : .:" '' : .' ' i i!i:. i Collectors.Distt... . t::,.: . .'. . .(aU) . i, i ,';,i'. i TL^ i<^^r^:rar- ! i ". i ll' :ii,The -isecqetary to colqf.npent of, lX,adfrya,graOesU a::iii4: r.. 1 .:i". ment.Bhopal fbr information qnd ne'ces,saryr ac-tion l,itr,;ie fflce memo I\b. fr94/Vety-Revra. clated4-Z-196,O. I ii

,.1

Dipector of ,;Ve!y l{adhya -Prade l::'"''

i, I

l:-

i,'

,l .. ii^.. ,i, ,':

Irt li.' lr

i L.r l i, .: .t i ti

I ir

gLG)

li rl Act, ttib follorwing Sec,tioDl sha,lfl be , i

(bJ t, clause (b), for the words .,coivrs o,r , i i i ana rorlii" ionas .,cn.,o ^r ^^r--^- cllves o.f-cows" occurring. twice i I #lfliih1rtlj:d,;:'xJ,":: :?'""T#'T#';,TTI#H; i I :i;fr, car,r or ,n*p,ci,, ilii:.";,jffi[:, 111,I1i.1i;:,"#ir.H ?;

t Section 17 of the princfimt Act,

the'words .teligiorrs,, shall be srdfi, e*

tqt c?Frt{ril--t

"6C. The Sltate GovernmBnt may issue special peqmits for tranqport ffi specialexponr of qo,w, :.tf "d "]il'"1*l'oirioobuffalo, b,.lJ, or b,uitoet t I "

is of the opiaion trrat;; -ti; i* it. purrt" interest to do so..,.

In Sectio,n 7 o,f the prircipal A,ct,_.

Amendr

(a) for the marginal *_Ttr,^thefo,oudng marginai heading sh,all bb ; substituted, namrely:_

,"Prohj,bition- o,f prurchase, sale otr anrv, othte_ i car,r or coi,

"uu oi,1._r"trt,ro;ii':: ffirHf,,or di,qposar or co,w,

I _ ____^v, "* u

, (b) for the words ..cows,- calyes of ccr$rs or SI".* -rf she.buflaloes,,, thb i ;J'*'#,"#J.* " 'o*,-""r "i" '#mu"r", u"ril,. #rlHli, uhu, 8.; In sub-sectioq (3) of Section 9 of the principal Act,*

(a) in clause (a), for the-w-ords,.cows otr

"ul*,,{corws,,_the wotrds..cow. i calt d go*, calf of tr,e-uonJq-uilfi'tuUo.t,, hall be *Luii,u,.a,

Section

Section II

.v tl t+q-+er,i fi'vt ds{

;

i i

ri .l lii

':^Il! :

i:;

i1 qE4l.Bfi

frEiia 20 -----:-

For Seqtion 6C of the

. :i

'I !l . rl

rsTlltl zo flcor*< tsgt qqqisrqflqfl{cq ' lji:icii$ flqfl{cq iii. I ftqi+Rrqreet l. Iiil i

TrbqqiEr qrn* vq rft

],P.ffi $$.1,Tq5-#---*it"u'*a#*'o jroo*1.*r,1 rrTjkr wlrcq f rqrdtsi s* fr r e*xe$ frqr+c-eq anr n"qFd# .r

1

+-e afan +ri." 1r It, rc q'fafim q,r q,f,q.e q,nr q6,{st{ aFq-* q cft-ruq lrniu{) *iflqlaoo, ,.;iiU' l' ; =1*;#*x#T"HII#HTT;*liiJt1lT,Li_nift

,*,J;LH;*rvrfirr =il + '--c- -,,..i^',..,sve Q,, a,r e*. 6 6.r v.{-rTT{I '( t) ar_ etnj rt:fqraflq.fqo ieqfl,=r rqfrodf qTq,,ffir-j : r, : tl I i,r i i r rl.iir:'rl r'ij

i

"^{( I}) frHrrr sTn fc{r aic flslq fr qr fmfr crr qr cB + tuSi. ,# p;+ * *uAt. 6i

I

.t

I

i:

(E) T T{; Ttsr-W *#d,fl ffi., ser Ea-i tt.ir.rr sq, I il : I :liill

(m) qrc,qesj_1Qar, {sr_rf!rr, LTlim.l qqc{r; *tt o,i i*i.*. . .r .,.; - qr ser ffi+ qrii Fsi vfr ctvrlca a6t+trr *rio#ro {Ef:rrarqrT

,t,t 'l:, r;l,i '; I i. li

:1,

3 E*{_P-t"tio1oa^au ^afr ^r s*T fhq oni +' fq{isil oE o,fi crqrRT nfi *rrqrc,-

qq ar

5lr{ lso a6r +,tri qtc,-(qll.

j*

,ffi +ff.i 1

ru1ya fr v i j+, frr,.{"$

"H o{

;; ;" t"il_.rJ.iii, t*"r';il** T-ffi,f-t *l cT *y..*, ft'rqo xqT q-"u j"r*i,ool o, "t r.o.,t I r* qaqftrftqvG l.}lu{.,,. r, i | ! i , : | . l. 1v al+lter +l,wrr 3 fr sra,,Trrq qr q.sgr-efEqr tn*n, ulqai'nna,aogt-+loar, nSr-vQir, His q'iq.,,trTrfr. i*q

"rq.

" ' ','''-"'l

T|:'+ Fna s{ sr-< :.ii

tt. {g'ututlqq6l unr,t-m fr w<1,,rrucr[eo9r-Etbq.r,,,* rqil* i * i,,*o,,u*j*- qfuqr, qgr-q'fgT, sie-il iiq.,,-ecfc.af+,q'qrq. : ,i, , i ii.l,i i I i.

I

v 1-q'qfqflq .qdt rr i- '!l

'rl,i

r I .;,, ri:i.tr't, i lj;li ; ;jl::iri (+) sqtrirT (t 1,q , -- . r..lr ,. 1::l r;; j i :i, q-q'*6"r

i

i , .,:i .i. |.t..,,.r

(q6) qc. "inqi qr Esi-tfbci,i t rqm o. *,i,l,*,. [rj,r,#.,, rsr-vtserr, eie q1iq" (qrfqil fr.q qrq ; ' "-'

.,; ., ,i,.; li,_- i :

i ;'' i'r!;:lt"ri ':' !

'

v+i

;

'il':r

;lli'.r1.!i iiii ll,j;,illi

,i i 'i ll:I I | ,.|

7

"ii1.,I;l'il-i ,Ii,l.iI ! iii, ';- 'ir1,r ,1i;i ll I ri:ii'ir.tliil:':.i,'illiil i,,,ii,il:,:

I

I

i -..t

::.1

I

nlqT-{ f$# ,r,^(q-4 -o--l::l;ti.:,,,i1:' i,rl,lri.i::

; i., ',- :!l |^' Tm'a,-q 41 T{+ry:rqrfii $ m

"-,6'ani : ;&1' sre ::.!'ir (fi Erqir^{il ,}

:

) . I I :l I^,:.a; FeU qUE: arytf;i-ra a;. rir.rm-Sos.fsFt S.^:

!.ir!

{.

\9.

( iseftnraqr )

efrmm &.qmrfta

:+ t:: __- \

oqiqi⁵⁵ⁱ] ; *qrq, sr?iitrl lqqiT zo ftlTlq-( 1991-'irrtl zei {Is' 1913 ' i f{fEr Nk fq{rft 6Tt fqq,rr i

| frrrq, rera 29 tffit ltsgJ- -1 'r n' i''I

n. 6770-{ffi1d;s,(s1,).-qtq5&1 lqsh v'{r^mrffi-fce qtq-flmd, fqs rs-ry-1 l'Lq:

teet ;.r*ii; *r" na d gt 6',, Sn(flrt qrf,sqmsr^e1wftTd * fi{S ['dflk-m f{E $dr 1'"

: I I i'

-rroi

J !rr+i + ;tbrr

I

, qrquHrr 4 rr

.rrsqse{r ufaP++q,

ffiis qt s1 tt.e.t.

q{qFi{ur (dtr}ua) qBtfrqs, 1Q-ql^. fssq-$i'I.

q.d,flu51rx. :

1. rrRT v il dcililq. R. fitI^qrr s{frErq. :l

Y. $1T q-t, 6I qtmra. {T{f q.rf rr ricil${. qRt l-rT il rfleeqrsq..at qRr s rT cw'ts'{. ' il'

". {m \6r d{frffi. {.^rRrls ffd{ffi.,. li .1 ::

6'fE+,

l

ri

tTT(g :

1 497

:l ,i ,t

I .,:l Pe,ee"' I

:

8

-- rl', l .,j, .. i I

I

i

rrqr

i

\e. W qfaFflq +1 qr.

:

(q) * t.rH c-i firrnfeftH cr{{qfrE Scrlm fTrrT Frq, Tqlq,-

",Irr, qg31-qffi, q's1-TGqI, s1s{riq'fraq,fffiq;q.t q.-q-.T ft fq,ft*r;q ffi fiI sfdq".

l'ri' ' I 't i: i

: - : I ;

(e) q ".l4. qrqru* m qsr-Tffi' t tqm q-< qrq,,.rpl.,'ftg-r-c-fuqr, qFT-c,fr.qr, : , isis{rie'" c{nll-df+,+qFf.

,t

c. qf a'lerflfr'q m1 aru e. dt Ec,sril (f ) S --

i,|

(r) qc (+,) $vm"1+t411dqMi"+tqttrc( s1E4 "164, ooej-4fu?.i, qsr-qf.sr, ' qie Err tY'? *-rf{il fil wq; i :,.1

(e) qE (u)_il <1 err dri mi srE{,,{rq'izn qoi-tM" d{Tr {rEE r,rni qr +si- ' qfrqt" tgqr+ qr sr"E,,qrq, -.i@r-q"[bfl., ce_rJTBq,r, sis qt iq,,,rqrlcil ls.} qiq.

:

:

e.. tq atuFi?rq qit sr(r {\e i{ qE-{ "Egft16" ar qjq imqr^qTq. ffa,

tase^{( t}

qT(t q.TI fiIf

4I1T \e 6r

slilaq'.

I rf,r1T q fiI

ssT).IC.

ur., ,o Iestil{.

i

- I :6:: ozzo-qafttg-q(rr.) .--trrctr + vt4ffi * =-mgrvi.rrnr (*il'rn1 qfq,flfi{; 1991 '(6{i6 21 / . :,- qniF.fiT

q.;E€t e+e d q= (s) + {r3{ur f q'sqnqti lftr+ t.{ 1991)i ar qd* q{+rq .ttuqtc d nfrarJ: + rl ^I

i"ili,l r) ;vr<"w fifr qr soa-effi +"r, fffi fffid + fvt qgrra qqlsrf, t", * qq6' q'-( I l vJ;q "gnq'J" (qlFrfffsqt Erq ; . - i

t-

i

I

I

!'

I

I I I I I

9

tiUe, [Received the assenr of th.: gyer\9r on.tu1 rztn] Septempq n, ,irr:r; uo*ttusr pubrished in t$e "Madh,va nacestr c**rr-d;iil'ilary),: j idared the20thrSep,tembief.tSSt.l'-----: : ,i. ,, iiil:l!; i An Act further *

,r"rlro

the Fracrhya Frarlesh Krishik pashu *rri"*nL"Atlhiuiyam, 19s9. i , i I il,l ;i

enacted uy :ll M1g* pradesbi Legistature in th,e Frirtylrl.#a vdu,

, l. Thjs Act may be cal,IeiI thb MadhVa pradesh Krishik p*to da#utrtan(Sanshodh'an) Adhini.y.arx, ,t%lr, , --l*- i ii,t I

r _ .2. For sub.sectionr !11-"^f g.*i:n 4 of tto Madh1," pra6esn *k# l*rl_ Parira*shhn Adhinivaml, rs5s (N",-iS

"irP., (hereinafter r6feriecrr toidi tfiePrincipal 'a ct), the f"'x'.iri*g *il;;;;'rh'rJfl, be m:bbtituted, namely i- i,i i

"(l) Notwithstaa$s *r*rr* coartained io *rl*rr., ,r#,.ri ,liinl"

$ls;lol!1T,*'*,"li :L:+; :' "F,*';;'iill'Ls,,*; no i

--- -- --L .rr^ I I , I , ,

fEe lrlaOgya.:pnf , :'ii i

I o**r' , i

person sha, starighter oL cause ;; ;; il;#;.r; ;i;uTi:ffiJ:.tobeofferecl,,ifor'slzuglr.ter_ , ----i . t ,l irit i_ __:4v\rrrrqor@qtsltltrl,_ i , I I i 'i;. \ -- i I i :iⁱ(a) cow, calf or

"g.; *ff of Sie-buffalo; UulX^orbultoct;i5r6 i 'i ii i ftrrirr zo fqaF{r I ss

i ;MADHYA pRADESHiAc"x

;

No.21' oElgl : : ;ll:i

(b) any other agricultural cattle unless-h'e has obtained in Lrpuru irsuch cattre { gentificale in wriiti,g issuqd b5r the competeht ,arlttrri- Hil,1"'*'1',1',:;U*:1,'h;;fr 'dI;;ttilt'"*";f; i'ltT

iii'i3. fn Ssction 6 of fh9 principal Act. for,thc wOr$

lsniouft*_I rcattfi ottr,er thhn cow or "rl.r-"1 ""F;;;;;o;.,cow, calf .of cow, caff of ,sh,e.btuffalo, buli or bullock', shall be subs'ti"t.;:" r r : I 4' rn Section 6-,{ of the principal Act,. for Jh1 words

.,cow dr ca* of ;:-,;ffiJ$:$

..cow, *Jr or

"

i#;;

"i rr,.*"r.r",, ;;;;.;;iobki,i shalt v\

5.

(a) in subisectio,n

I

I

i

I

i

:

! i I rl ti:,l i

I lr!

(b) in l;

i

ir

.l;

ij,,ll i:.,

li'r

:r

r':t, -,

:

;.. :E I, a\,

.1 , .:

i-

i

i

It

10

Madhya Pradesh act 029 of 2006 : The Madhya Pradesh Krishik Pashu Paripakshan Sanshodhan Adhiniyam 2006

SECTIONS

We use cookies to improve your experience