MANIPUR GAZETTE
E X T R A O R D I N A R Y
PUBLISHED BY AUTHORITY
No. 426 Imphal, Wednesday, March 10, 2021 (Phalguna 19, 1942)
GOVERNMENT OF MANIPUR
SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT
N O T I F I C A T I O N
Imphal, March 4, 2021
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Constitution of Zonal
Committee.
2
Declaration of Factory Zone.
3
Failure to buy.
Maintenance of Records
and
inspection. a general or specific order.
4
Power to remove difficulties.
5
Printed at the Directorate of Printing & Stationery, Government of Manipur/255-C/10-03-2021.
NUNGSHITOMBI ATHOKPAM,
Secretary (Law), Government of Manipur.
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