Bihar act 011 of 2020 : The Bihar Right to Public Grievance Redressal (Amendment) Act, 2020

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नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत 1 वण 142 श

(स पटन 4) पटन सोमवार 10 अग त 2020 fof/k foHkkx

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vf/klwpuk 10 vxLr 2020 laŒ ,yŒthŒ&01&13@2020&4391@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 vxLr 2020 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

1

[fcgkj vf/kfu;e 11] 2020⁄= fcgkj yksd f'kdk;r fuokj.k vf/kdkj ¼la'kks/ku½ vf/kfu;e] 2020 fcgkj yksd f'kdk;r fuokj.k vf/kdkj vf/kfu;e] 2015 ¼fcgkj vf/kfu;e 19] 2015½ dh /kkjk&02 dh mi /kkjk&¼d½ esa la'kks/ku ds fy, vf/kfu;eA

Hkkjr x.kjkT; ds bdgÙkjosa o"kZ esa fcgkj jkT; fo/kkueaMy }kjk fuEufyf[kr :i ls ;g vf/kfu;fer gks%& 1- laf{kIr uke] foLrkj vkSj izkjaHkA&(1) ;g vf/kfu;e fcgkj yksd f'kdk;r fuokj.k vf/kdkj ¼la'kks/ku½ vf/kfu;e] 2020 dgk tk ldsxkA

(2) bldk foLrkj lEiw.k fcgkj jkT; esa gksxkA

(3) ;g rqjUr ds izHkko ls izor̀ gksxkA 2- fcgkj yksd f'kdsss k;r fuokj.k vf/kdkj vf/kfu;e] 2015 dh /kkjk&02 dh mi /kkjk&¼d½ esa ijarqd sa a qsa a qsa a q dk tksM+k tkuk A& s +s +s + fcgkj yksd f'kdk;r fuokj.k vf/kdkj vf/kfu;e] 2015 dh /kkjk&02 dh mi /kkjk&¼d½ ds i'pkr fuEufyf[kr ijUrqd dks tksM+k tk,xk ;Fkk%&

"ijUrq fcgkj yksd lsokvksa dk vf/kdkj vf/kfu;e] 2011 ds v/khu vf/klwfpr lsokvksa esa 'kkfey jk'ku dkMZ ls lacaf/kr ekeyk bl vf/kfu;e ds vUrxZr ifjokn ekuk tk;sxkA"

3- fujlu ,oa O;ko`fr A&

(i) fcgkj yksd f'kdk;r fuokj.k vf/kdkj ¼la'kks/ku½ v/;kns'k] 2020 ¼fcgkj v/;kns'k la[;k&05] 2020½ blds }kjk fujflr fd;k tkrk gS A

(ii) ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k x;k dksbZ dk;Z ;k dh xbZ dksbZ dkjZokbZ bl vf/kfu;e ds }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd;k x;k ;k dh xbZ le>h tk;sxh] ekuks ;g vf/kfu;e ml fnu izor̀ Fkk] ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjZokbZ dh xbZ FkhA fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

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10 vxLr 2020

laŒ ,yŒthŒ&01&13@2020&4392@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 07 vxLr 2020 dks vuqer fcgkj yksd f'kdk;r fuokj.k vf/kdkj ¼la'kks/ku½ vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kdr̀ ikB le>k tk;sxk A

fcgkj&jkT;iky ds vkns'k ls]

ihŒ lhŒ pkS/kjhSSS ]

ljdkj ds lfpoA

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[Bihar Act 11, 2020] The Bihar Right to Public Grievance Redressal (Amendment) Act, 2020

AN

ACT

To amend sub section (a) of section 2 of the Bihar Right to Public Grievance Redressal Act, 2015 (Bihar Act, 19 of 2015).

Be It enacted by the Legislature of the State of Bihar in Seventy First year of the Republic of India as follows :-

1. Short title, extent and commencement.—

(1) This Act may be called the Bihar Right to Public Grievance Redressal (Amendment) Act, 2020.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force with immediate effect.

2

2. Addition of a Proviso in sub section (a) of Section-2 of the Bihar Right to Public Grievance Redressal Act, 2015.—The following proviso shall be added in sub section (a) of Section-2 of the Bihar Right to Public Grievance Redressal Act, 2015:-

"Provided the matter related with Ration Card notified under the Bihar Right to Public Services Act, 2011 shall be deemed as complaint under this Act."

3. Repeal and Savings.—

(i) Bihar Right to Public Grievance Redressal (Amendment) Ordinance, 2020 (Bihar Ordinace No.- 05,2020) is hereby repealed.

(ii) Notwithstanding such repeal, anything done or any action taken in exercise of any power conferred by or under the said ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act were in force on the day on which such thing was done or action taken.

By Order of the Governor of Bihar,

P.C. Choudhary,

Secretary to the Government.

———— [ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

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Website: http://egazette.bih.nic.in

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