Assam act 005 of 1896 : The CHIN HILLS REGULATION, 1896

Department
  • Hill Areas Department
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268 CmN HrLU [11M: ...... REGULATIO:-; :-;".V OF 1896' (THE Cm. H.LLS R£Gl'LAlIOH, 1896) [13/h .4..,...,11196.]

• • • • Where the Superintendent or the Deputy Commitli..er or I. (..... any area lpocified in the Schedule is ..timed that the preseeee of n.) any penon not being a native of such area il injurious to the peace or good administration of the area, he may, for r<:aIOllI to be recorded in writing, order such penon to leave the area within a given time.

Whoever. not being a native of any such area, dilob<:yo atl J, s.. order under clause J, may, on conviction by a Magistrate, be U.) punished witb imprisonment for a term which may extend to lis months, or "ith fine which may extend to Rs .l ,OOO, or with both.

!Taxes shall be levied on residents, permanent or temporary, S. houses, clans, and villages at such rates and in such manner ..J ,. subject to such exemptions as the [State Government)' may prescribe,

Exp14natiolr.-'Tu ' in thio section includes land revenue, as well as any cess, toll, rate, dut y or fee.

, Printed . Bu...... Cede , Ed. 191i,:':p"-.-=2;:U;'.;';::;Stc"""t"'iOll.l= ':2;;2,"'S"':-. ':' 'O"S(;;;s'") .,.. .:-d"""..=""ol the Rc:gulati on in the ~,uic'ed aDd modified form here let out haft! heeD

eat eeded to the Xcr tb C&chAr 'ubdiviJ:oo uf the Cachu ([)f)W the United

~ilr.ir and Sorel Cachar HillJ) dis trict. tilt Caro Hills, the Kwi end JaiDtia

Hill. (cxcludinJ( the ~funicipaJiryand C'Ulllltlmnlt of ShiUooR whrre ICCtioa

:ss only Wi. been nrendt'd). the Xaga Hill., the . fikir Hil1l tract. in &he

~OW'ROOI and Siluear di ttri(' t, ( DOW the Uaited Mikir a nd XOI'1h Cedar

Hilla ) aDd the Lushai Hil!a discricr, I • • 'orification No. 7M.P.• dated 9th

Ocecbee 1911, the treee known .. Atoifllll P, imi area which now fOnN part 0(

tbe Nap Hills district. u, Xotifica tion Xc :60 j ...'t..P.• dated Slat May 1926 j

tbe area addtd to the Xlga Hi lls di.. rict by • ·od6c:atinD No. 649t..A.P.

da ted 13rd ~O'"'C'mbcT 1927. Iff N'otifieadrA Nu. 229.A.P•• da ted 16th January

1921 ;

to the Sadiya. the Balipara and tbe I..akb..ita.pur Ff'ODtkr Tracm, ..

~otific:atioo.~o.j962..A.P., dated ltJth AUg'lut 1926 ;

to the tracU ad ded 10 tbe Sadiya and the Balipara Froatitr Tnctl by

Soti5catiom . ·0. 728o..\.P••nd No .7!1 !..A.P., dated 8th December 19n._

• ·Oii5.C"ation No .SOu-.A,P " dared 24th Ja.nualY J925, to d ie tract tramierrcd to the Balipara Frontier Tract by ::'IJotiiiution ~o.1.'0 ·A. P., da ted 26th February 1931, '" Notlfic:ati 'Il Xo.H 7%.-A.P. , dated 10th F~bnw-y J931 ; to the tract trlllDafcrred to the Lakhimrur Prcarler Tract by NolUieatiOl1 No.S16s..A,P" dat eo'i 12th .\ uguat 19%9. 1'1 N'otibtion Xo.2850...".P., dated 16th '\1"",119:8 u IlDlCDdcd by Xotik.tiun •·o.S766-A.P., dated ISth August 1929 ;

to the &t'l"'& added to the Luth u. Hilla district br G <..VerDmcnt of 10m Notificati<'D Xo.US·X, dated , oth Jol119'I , '"' Notification No.52S' .A.P,' dated 26fh I u~t 1931 ; •

to the uBbi~ar Xamsang Area" in the Saga Hilll, tid.; Notifieatioa No.9S69-A.P., dated :81h December 19!5

to the area indudtd in tbe 8alipara Frentier Tract by Notific.atioa ~o."j"' ''.P. , dated 2nd :\"O\'~mber 1936, rill. Notificat ion ~o.6181-4...P., dated 200 !\O\-eml ee 1f I'.

Section 33 of th.... egulatioa in the modified (orm here ad out wu extended to the Lwbai Hi lls district. the Garo li ina district. the Nap HilJI diJrriet. the Khau and .J.inti. R iBs district (former British porti.on l ocly)' the s.diya FrOQ ier Tract, thr Balipara Frontier Tract, the I..akhimput Froatier Tract, the North Cac ha r Hil ls (in d.e Carhar ditriet) ...d the lofil:ir HUb Tract. (in the ....·owgong ADd Sibu~ diltrietl-.' Notification So 219M.P., dated the D rh Mart:h U S! (oj.. ~I.n..! of Loca l Rules ...d Orden, Vol. n.

I 5ubltitu ted by A.O. 1950 for"Provincial G",crnmentU

which w.. NhIti .. luted by the .... 0 .. IU7 for " 1., G."

1

4. (s.. I«- No order made under clause 1 shall be called in question intk" 40.) any civil or cri inal C OUrt.

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269

SCHEDULE

Th e North Cachar , ubdividon of the Cachar diSlricl, the Gam Hill., Khasi and ] aintia Hill., the Dibrugarh Frontier Tract in the Lakhimpur district, the Naga Hill., the Milcir Hill. tracts in the Nowgong and Sibsagar di.tricl. and the Lusha iHill. district.

119' • • • .5].

S. (St.. e

<:- The [Sta te Govern ment] I may revise any order pa.,sed tien sa (I) . under clau"" J.

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SECTIONS