[Repealed by the Amending Act, 1891 (12 of 1891).]
(See Section 3)
(1) Throwing dirt or rubbish of any description into the drains or roads, or anywhere but in the appointed places.
(2) Removing night-soil without a covering or at unauthorised hours.
(3) Camp-followers, servants, and others not keeping the godowns they live in clean.
(4) Performing offices of nature in other than the appointed places.
(5) Bathing, or washing clothes or animals, in the cunette or other unauthorised places.
(6) Selling unwholesome articles of food, grain or drinks.
(7) Adulterating food or drinks.
(8) Making evacuations in unauthorised places.
(9) Rash or negligent driving.
(10) Picketing, training or breaking in animals.
(11) Causing obstruction by vehicles on the road.
(12) Exposing or hawking articles for sale about the roads and barracks or within the Fort without a Fort pass.
(13) Beating drums or tom-toms.
(14) Damaging lamps, posts, masonry or other Government property in any part of the Fort.
(15) Disorderly behaviour in the public thoroughfares.
(16) Gambling.
(17) Spitting pan on any of the public staircases, gateways, walls and verandahs, or defacing in any way the walls of barracks, building or gateways.
(18) Throwing slops into the drains.
(19) Washing cooking-pots at the water-taps and washing water.
(20) Cooking in unauthorised places.
(21) Hanging clothes to dry on the guns or masonry-work.
(22) Laying out clothes, accoutrements or stable-bedding after the authorised hours.
(23) Destroying the trees, bushes or plants, or climbing trees.
(24) Servants smoking hookas in their masters' quarters or cook-houses, or keeping such quarters or cook-houses in an insanitary state.
(25) Trespassing on parade-grounds, or making foot-paths across the grass-plots.
(26) Being drunk and incapable.
(27) Fighting, quarrelling and creating a disturbance, or making unnecessary noise of any kind.
(28) Affixing bills and papers on any walls in the Fort.
(29) Cutting grass or interfering with the grass-contractor.
(30) Declining to show a tin pass when called upon to do so.
(31) Being found in the garrison without a tin pass, or being in possession of a ticket belonging to another.
(32) Driving vehicles without lights or with insufficient-greased wheels.
(33) Swinging or sitting on the chain-fences.
(34) Interfering in any way with the guns, carriages, or piles of shot and shell on the works, or with the packed ordnance.
(35) Mounting the ramparts or parapets or entering the embrasures without authority.
(36) Smuggling liquor into the Fort.
(37) Burning stable-litter or lighting fires except in authorised places and at authorised hours.
(38) Carrying lights except in closed lanterns, or letting off fireworks.
(39) Removing property of any kind or description from the Fort without written authority.
(40) Allowing animals of any sort to stray into the Fort, or to graze within the same.
(41) Slaughtering animals or exposing carcasses or offal within the Fort.
(42) Keeping dogs or poultry in unauthorised places.
(43) Buying, selling or receiving any portion of a soldier's kit.
(44) Disobedience of lawful authority in failing to attend to authorised instructions of the police or of the several sentries posted throughout the Fort.
(45) Occupying buildings of any kind without proper allotment.