Uttar Pradesh act 020 of 1986 : The UTTAR PRADESH HIGHER EDUCATION GRANTS COMMISSION (REPEAL) ACT, 1986 Date: 20 Sep 1986 Department Department of Higher Education Ministry Ministry of WOMEN DEVELOPMENT Enforcement Date 21 Oct 1909 TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title1. This Act may be called the Uttar Pradesh Higher Education Grants Commission (Repeal) Act, 1986. Section 2.Repeal of U.P. Act No. 5 of 19752. The Uttar Pradesh Higher Education Grants Commission Act, 1974 is hereby repealed.