Tripura act 004 of 1976 : The Procedures to be followed and action to be taken to death of high dignitaries

Department
  • General Administration(Political) Department
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________A____ -V_,.__ ._—— -————» " ' M;' r b Kl; PROCEDURES "' U h; FOLLLMED £1t ACTIUQ n,-~-r,,/ ' ' TO TAKE}; 3'5 92:. 'H 0-: HIGH DIGNITARIE-fi__ , ' President ~

1, In the event of death of the Pr; Side-I'll; - i.

(i) All Offices of the Government of Tripura inane-1J3; those located outside the State will be cl oeee' the day on which death occurs.

2. On the (lacry of funera. -

(i) 1171 offires oi the Government of Tripura including those located outside the State will be clnsci on the day of Merel.

/ ' 'iVicea-Presioe'ot. 3. ' ' .

In the event of deat1___1_-__of the flee-President. all 933') oefi'___ 353'

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335'- the f' overrnem of Tripura nueluding thou: located 00:31:39 1*"; 3.3»mgxatye "Vila: he 01959391 on" 511.: day on which 5eat'h occurs"

_ infill?"monster

In the event of dea h of the Prime Minister , all -fié.ctt\, of the Government of Tripfire Will be slosed includinrr these 3 57

"F; located outeide the St' "efi'hr the day on vt'uch denthtfio: cuts am -'

331.56 on the day of. mneiclE din: onfia'binet Ministers ._ g 4' In the event of death or a Union Cabinl -t Minister, the

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offices Of the Government 61' name including, those locrred

. outside the State will be :10"I'e'd for half a day. .Governoe or Chief Minister. Tnipura. 3 1',' In the event of death of the Governor or the Chat; animate. ' g (2.) The.~o:'f_fices of the £Wemment «31f Tmpura inducing

"those located cute;ride the State will be areeéd on the . any "on which death 33¢: Li's.' I _

2.. On the day of funeral .i '1

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. ~ 1' 25' :--.L~_uL.1.'1 (i i—euLside-cthe "state Willwbe 1.111.101] on; the 61:13! 1111--"71"11"r.'}'1 fill

p 3§11;a1110L=e111-s.

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it 111 the event of death 01 13-74—1514 Governor or ape-713.1111: [j

—:i-'Ii11i:.=.'i;-.=1-. Union 'E.':1r.1"i"L-:»1'y "11"1'11111:-L._L 111:: milieu: 111' Um Hrwt. ipurn including those 100312131: DH'.':111112 12111.: :J'Latu will 121:

121 used

'1 the day on which death 1113011111. '- ...._1_._111-L-l_; 1 11ie'e1sl'1gp11ra 121 Spaalu: 1' '1il1L11._L1 .llJLlVC 1'1s.12:1'1b1_5{ In the event of death 01 :1 Cabinet 111111.1terp111purr1 or the

Syuui..':l' ,'llipura Legislative Assembly, the 0113 cc.;_ of the Govt. of Trina-1'1 including those located outside the State will be closed _1 1.101141% flay—en—xfifittrfieasT"'w—' —

/

-'i:1i.:'Le. oi StatL or Deputv NinisLerg Tripura .or'ggeputy 2 ._A\/,v{/gpeaker.G'l'ripura LOfllSla'tc Assembly. - ~ I."

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'lurtlm" event oi' death .01' a Minister 01' State or 11 Deputy

Minister, Tripura,' or the De put-y Sena-111.231, 1121111111 Legislative

i .1:a::31':~11111.l.y, the-Office's of the Goverrhment of Tr:pure i11e.L111.li-ng"f

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\ those located outside: thegétate will be Closed 1111 "1111M {.1 day on the day on which death occurs.

1 phairman_or Secretaries of 1111 India; "'OJitical l':a Liegi. - hard-.1 :I.IL. -3|..{€')~q°) ' 1.1 01' Leaders of LOcal Political Partieg. II; the event of death 01" 0116111111911 611* Secretaries°,.e'I'__-1'1ll.111difia--

PoiiLic-al Par-ties land in the event 01 death of Leaders of Local

Political Parties, the oI'fiicfae of the Government 01" Tripura

including. those located outside the StuLe will be closed on the

d. y on which death occur"

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(113111111111. .111311111zcrisoms '1. On receipt of intimation of death of the President, He Vice, President and the Prime Minister from the Sayer-{uncut .2501' Indtaiétme Chief Eecre tar-y, Government rori Tripura ~11).112L- 1111'01112 311.1 canoe-171611 T113 .11]. Iriia

Radio 2211111421, "11111 81'" - 'maflin :11" am.- ouncement.

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'3»; Her-vi; of l'cpCJ'TmCYE'LY-i and Officesg'lm'b- "f '{Al'illtll'a 141]] p, G errunne for closure of their ofiic:5 as seen as infonnation is received by them :3e the Govt. of Tripuru or All India Radio, \ . . £ Agartala. , 1

a. On receipt of intimation of death of Lhe Governor, the Chief HjnjnLvT, the Speaker and the CubincL H1niste13 Lhc Uhiei'flecre— tnry,Govtq of Tripura will inform all concerned. The All India Radio, Agartala, will_also_make an announcement. The hedds of' departments and offices will arrange for closure of their offices as soon as information is received by them frmn the Govi._flfil __1. ,___-—'i'l'-i-pi *3?!-Ai—ékflfiEndi'a—'HHCITO—T'm—i Jo li'intimation of death of the President, the VicaePrcsident, the Prime Minister, the Governor, the Chief Minister, the Sfeaker and the Cabinet M_inister is_ruceiveu after office hour", the offices of the Cnvernment of Tripura including these legaloflmmfitf; mut- 'tlu: iiLu'te'wili 1i chased on the following day, if it '15"

otherwifie a Working day. I

4. If intimation of death of the President, the VideuPIesident and the Prime Minister is received during office hours.1ate in the afternoon, the offices will be closed for rest of the day. If if is not possible. to effect cloaere for more than three houFS, the Uhiei Secretary, Government of Tripura, afterhearing 1rdm the Government of India, will issue inStructions for closure o.f -the OffiCES'Qn the following.day also,-11 it is otherwise a working "

, day. . W

5. If intimation of death of the Gove.rnor: the tef M1nister, the Speaker and the Cabinet Minister is iteceived during oIf1ce '1 ' hours late in the afternoon, _the offices QT the Governmcnl o1 23.; g . Tripur5Will be closed for the rest 01 the da—;. In case, it is_not possible to effect closure for more than three hours, the Chief'"'

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Leacrumcni Ci firipurz, Wili iSSUU lnStFufiliOHfi for'.'l"r .-:-L_1-_-,«, :1 um i: m: u": olijzus ur- the follm-Iiru; day-

:67 in tho event of death 01 Union Cabinet Minister, tho L3hi0f See'z'etary, (Sm'er'mnint 01"1'1'ipuru, on hearing from the Gowu'mmgn't J1 indie, Will UuLainu tho particular ha]! day When t UJJJLUE of thy Government of lripuru including than? located outside the State will remain closed' '

7. in the eve'nt of death of a l-iinis'tcr of State or a "(jg-111.}- Hinisrer or the Deputy Speaker, the Chic-1' Secretary, Government of iripux'a, will determine the particular half (lay When the offices will remain closed.

8. The industrial establishments of the Government 01' 'l'ripura

. 'u'ill'not' no closed or; death of any dignitary, 1n the event 01' death. of the President, such establi shment: will remain Cl'OSGfii only on the day of Mleral at the place where funeral will take place. That day will also be declared an; a public holiday '11. that place under the Negotiable Instruments "ct, 1881, by the Uovm'nmem nl' luzlin. Mininlry ul' Hump hrl'uh'n um! um public: lmlllti'r-y will Ir:- . declared under the said hot on death of any other digni tm-y.-~' STATE moummm;

'1. State mourning will be observed throughma Tripura. for :-

i) '13 days in the event of 4995,; of the President; 1') 42 days in the eveq$:*",#*death of the Prime Hinistmzand 11' 7 days in tilgggjrgnt'ggf death BIA former President. A a

2. In the caveat VT"; deéth of the Governor, Tripurafitaie mourning p.

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will b»: og§e:;ed throughout the State for not exceeding 7 days, as depidv'fi by the Goverrfi'fiéfit of Tripura.

H" 5; In the went 01' death of the Chief Minister, Trip'liéra Chief Secretary, GOVen'maent of T.'.;pura, will obtain onlers 01' is...» "ml/can"

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lr Ml: rui- no state liz-(Mf't'linr'. but J.;.';-.1"uu Li 0;"; jammy by 11:.- uovnrmuunt hi Indi a.

oi Tripura will take ofi ect.

L :JJTV will be n

o official enLc

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ii i: mourns mg.

&. rherx will be no staLc mourning of hali—musting'ui National Flags on the Repu blic Day,

Mahatma Gandhi's birthday, as these

The Practice of hali>masting of ihe

the dead body of thc nign itary is lying, so long as ding in zhich

-cvcnt oi GLQLM oi.uny MTL : .1} 5;": .'_:!'j_L','.;, .r 2j1; ;u'i_l 2,! f

1:. .iladi's i-'Itr'x'z (22,335,. .Llu':

or by tho £1.3m2Iwzlrrxm.

r-Laimzw-zx! :lurjm; 1.h«-

p-'rin'; M \\

U. at

the 1ndtycndcnuu Day and

are days 01 national rejo

icing

National Flag over the buil— 1t continues to remain there, may be continued. Official en tertain—

ment scheduled on these daYs m ay also be canoclled without fo rmally

decltring Siate mourning.

7. State mourning may be obser ved and the National Plugs halfn masted in any day oi the National Week (6th Enril tn 1Kth Apri'f and on I-'Dth, 27th, 28th and 2 9th January.

8. If the state mournirg extendin g over a "manor of days is in'lf-T'r'm'rkmi 1|"; any of the thro w natj maul days, tl'ur: rem ui ' Hy..-

prescribed period of State mourn ing

after interruption.

STATE FUNERAL

1. 1n the event of death of the

will be observed immediately President, the Prime minister, '& former President or a Govern or, State inneral will be accord ed.

'2. In the event of death of any

no state funeral will be accordedtflfi iin individual cases, the other dignitaries, ordinarily Government of India or the Gov ernment of'Tripura ma issue or ders

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for staie funeral. 3; Stat: funeral will be attended by all gazetued u ificvrs 0; lug

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_,___..4. n. "1.1m: 01' funeral. «The

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s > ,\ r _\:E iZJ'J. "Ll-HIKE} ,1 313G UIT lik'lfllfilo'n, Hafiz; i ' ' ILITJUE ovcrn [WI deemix OJ

tim Jolltfidrn: dlfiniiuxdiw., Lhn

noiionsi rluum will 1; [JUWL at hull-musl -ht the PLflfv or wince

i2r§1ic;;rz;e=c: (:.,;gr.;iri:"i. -_-r;c L 4m m- Liziy of Ga rth.

Dignixa;ies Place or fl

our:

1' " '3 "1;! .\ "'. V «2,.

'40 'de L o ' ,fi

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l 1 {Insi enx! loo Pltul n 1 _ lhroughou

i iripuro.

Prnnur hi:1istIzr.

(ii) Union Cabinet Ministers. — Agartala.

(iii) Governor or Chief Minister. - Throught Trip ura.

iv 8 A T ' u a ' tive ' ' Agiéfifii§,cfii§rrau§$§é§l,a Gauhati High Court,Agartela

Bench, Cabinet Ministers,

Ministers of iate,Deputy - Agartala. ' '

Ministers or eputy Speaker.

2. If infbmation of fienth of any dignitary is received in the

afternoon, the National Flags will be hali—musted on the follo—

wing-day also at the place or places indicated SJOVH, yTUVidufi

Iunurul his not Learn Uluoo hciort sun-ri5n on that:hux J

3. 0n the day of funeral of a dignitary mentio ned above, the

National Flags will be halfhmasted at the place where f uneral

will take piece. .

, (E) Efi 5$até mourning is~to be observed on death of an ywdigfirfiaTY'

the=National E133: will to'hili—musted»mnmuugnoutstbo period -of

mourning on all State Government'buildings'onwwhich the H uLional I

filags are normally Ilown*th£ougheut~%he State. I 'uv NéLitrul Elana in ours Hood not up {lawn at half—must durinn the period of mourning on death of definitories. G. Mali-wasting of the National Flags and, whcxv Huuuhunry, "

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observance of State mourning on death of foreign dignitaries will be governed oy special instructioxs which will issue Iran the Government of India, Ministry of Home Affairs, in individual cases.

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