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ASSAM ACT VI OF 1953
THE ASSAM CONTINGENCY FUND (AUGMI!.NTA TION OF CORPUS) ACT, 1953
(Passed by the Assembly)
./ (Received the assent of the Governor on the 30th March 1953)
IPublished in the Assam Gazette, Extraordinary, dated the 30th March 1953]
Pre<nable.
Short title, extent and commence· ment.
Further payment to the Con· tingency Fund.
WHEREAS it is expedient to augment the Corpus of the Contingency Fund of the State of Assam :
It is hereby enacted as follows:- 1. (1) This Act may be called the Assam ·contingency
Fund (Augmentation of Corpus) Act, 1953. (2) It shall extend to the whole of Assam. (3) It shall come into force on the lst April, 1953.
2. There shall be paid by the State Government into the Contingency Fund of the State of Assam a further sum of Rs.20 lakhs out of the Revenues of the State for the financial year 1953-~4.
[ Price anna 1 or ld.] A.G.P. {Lfg.) No.S/54 -1125-13·7-1954.