Bihar act 004 of 2019 : The BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019

Department
  • FINANCE DEPARTMENT
Ministry
  • Ministry of FINANCE
Enforcement Date

2 Jun 1974

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िनबंधन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत फ ग१न 14 श

(स पटन 2) पटन स!मवर 25 फरवर 2019 fof/k foHkkx

———

vf/klwpuk,a

25 Qjojh 2019 laŒ ,y0th0&01&05@2019@1563@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 21 Qjojh] 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA

1

[fcgkj vf/kfu;e 4] 2019⁄= fcgkj fofu;ksx ¼ys[kkuqnku½ s s qs s qs s q vf/kfu;e] 2019 fcgkj jkT; dh lafpr fuf/k esa ls dqN jkf'k;ksa dh fudklh 1 vizhy 2019 ls 'kq: gksus okys o"kZ ds izFke pkj ekgksa dh lsok ds fy, 'kks/ku vkSj fofu;ksx izkf/kd̀r djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds lÙkjoas o"kZ esa fcgkj s as Z sas as Z sas as Z sa jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g a asa asa as vf/kfu;fer gks%&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼ys[kkuqnku½ vf/kfu;e] 2019 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2019 ls izoÙ̀k gksxk A

2- foÙkh; o"kZ 2019&20 esa ldy O;; jkf'k 201071]02]28]000 ¼nks yk[k ,d gtkj

bdgÙkj djksM+ nks yk[k vëkbZl gtkj½ :i;s esa ls fuokZpu] x̀g ,oa vkink izca/ku en dh laiw.kZ jkf'k rFkk 'ks"k enksa ds ,d frgkbZ Hkkx ¼33 izfr'kr½ dh jkf'k dks gtkj ds xq.kd esa djrs gq, O;; djus gsrq vuqnku iznku djus ds fy, ys[kkuqnku esa jkf'k izLrkfor gSA

3- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy 77338]52]96]000 Z s a sa s qZ s a sa s qZ s a sa s q ¼lrgÙkj gtkj rhu lkS vM+rhl djksM+ ckou yk[k fN;kuos gtkj½ :i;s dh fudklh A&S + s + s sS + s + s sS + s + s s fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ esa Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 77338]52]96]000 ¼lrgÙkj gtkj rhu lkS vM+rhl djksM+ ckou yk[k fN;kuos gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A

4- fofu;ksx A&sss bl vf/kfu;e }kjk fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds fy,

izkf/kd̀r jkf'k;ka 01 vizhy 2019 dks izkjaHk gksus okys o"kZ ls lacaf/kr vuqlwfp;ksa esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, vkSj muds laca/k esa fofu;ksftr dh tk;saxhA

vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 d`f"k foHkkx jktLo 9697952000

9697952000

iwath 66000000

66000000

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 3145729000

3145729000

iwath 7000

7000

03 Hkou fuekZ.k foHkkx jktLo 2616783000

2616783000

iwath 15120924000

15120924000

04 eaf=eaMy lfpoky; foHkkx jktLo 1205838000

1205838000

iwath 417153000

417153000

05 jkT;iky lfpoky; jktLo 0 98602000 98602000 iwath 0

0

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

06 fuokZpu foHkkx jktLo 5365133000

5365133000

iwath 0

0

07 fuxjkuh foHkkx jktLo 147512000

147512000

iwath 0

0

08

dyk] laLdf̀r ,oa ;qok foHkkx

jktLo 512119000

512119000

iwath 0

0

09 lgdkfjrk foHkkx jktLo 4997636000

4997636000

iwath 1594783000

1594783000

10 ÅtkZ foHkkx jktLo 14259923000

14259923000

iwath 15091329000

15091329000

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 5229348000

5229348000

iwath 61050000

61050000

12 foÙk foHkkx jktLo 975242000 2887599000 3862841000 iwath 2902020000

2902020000

13 lwn Hkqxrku jktLo 0 35387479000 35387479000 iwath 0

0

14 _.k vnk;fx;ka jktLo 0

0

iwath 0 23878576000 23878576000 15 isa'ku

jktLo 60864247000 45613000 60909860000 iwath 0

0

16 iapk;rh jkt foHkkx jktLo 39455816000

39455816000

iwath 825000000

825000000

17 okf.kT;&dj foHkkx jktLo 534040000

534040000

iwath 0

0

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 4446712000

4446712000

iwath 166018000

166018000

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

19

i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx

jktLo 1381950000

1381950000

iwath 273900000

273900000

20 LokLF; foHkkx jktLo 25387095000

25387095000

iwath 6368010000

6368010000

21 f'k{kk foHkkx jktLo 112289807000

112289807000

iwath 2545885000

2545885000

22 xg̀ foHkkx jktLo 104660015000

104660015000

iwath 5025829000

5025829000

23 m|ksx foHkkx jktLo 2340699000

2340699000

iwath 369897000

369897000

24 lwpuk ,oa tulaidZ foHkkx jktLo 786452000

786452000

iwath 0

0

25 lwpuk izkoSf/kdh foHkkx jktLo 508195000

508195000

iwath 379500000

379500000

26 Je lalk/ku foHkkx jktLo 2592195000

2592195000

iwath 39600000

39600000

27 fof/k foHkkx jktLo 3267935000

3267935000

iwath 0

0

28 mPp U;k;ky; jktLo 0 585036000 585036000 iwath 0

0

29 [kku ,oa HkwrRo foHkkx jktLo 171203000

171203000

iwath 0

0

30 vYila[;d dY;k.k foHkkx jktLo 624018000

624018000

iwath 891000000

891000000

31 lalnh; dk;Z foHkkx jktLo 6600000

6600000

iwath 0

0

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

32 fo/kku eaMy jktLo 684744000 3840000 688584000 iwath 0

0

33 lkekU; iz'kklu foHkkx jktLo 2378574000 23532000 2402106000 iwath 0 0

34 fcgkj yksd lsok vk;ksx jktLo 0 92107000 92107000 iwath 0 0

35 ;kstuk ,oa fodkl foHkkx jktLo 2794965000 2794965000 iwath 5418567000 5418567000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 1847478000 1847478000 iwath 10310322000 10310322000 37 xzkeh.k dk;Z foHkkx jktLo 3996288000 3996288000 iwath 32033001000 32033001000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 783452000 783452000 iwath 0 0

39 vkink izca/ku foHkkx jktLo 48847575000 48847575000 iwath 58000000 58000000

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 2791575000 2791575000 iwath 134872000 134872000 41 iFk fuekZ.k foHkkx jktLo 4848172000 4848172000 iwath 18270186000 18270186000 42 xzkeh.k fodkl foHkkx jktLo 51608785000 51608785000 iwath 99033000 99033000 43 foKku ,oa izkoSf/kdh foHkkx jktLo 662376000 662376000 iwath 257400000 257400000

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 4988082000 4988082000 iwath 13200000

13200000

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

45 xUuk m|ksx foHkkx jktLo 717811000

717811000

iwath 0 0 46 i;ZVu foHkkx jktLo 158710000

158710000

iwath 825000000

825000000

47 ifjogu foHkkx jktLo 1463288000 1463288000 iwath 46200000 46200000

48

uxj fodkl ,oa vkokl foHkkx

jktLo 16991007000 16991007000 iwath 33000000 33000000

49 Tky lalk/ku foHkkx jktLo 3704717000 3704717000 iwath 8347878000 8347878000 50 y?kq ty lalk/ku foHkkx jktLo 1602727000 1602727000 iwath 833316000 833316000 51 lekt dY;k.k foHkkx jktLo 23122617000 23122617000 iwath 101895000 101895000 ;ksx jktLosss 581463137000 39123808000 620586945000 ;ksx iwaths was was wa 128919775000 23878576000 152798351000 egk;ksxsss 710382912000 63002384000 773385296000 fcgkj&jkT;iky ds vkns'k ls]

ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA

———

25 Qjojh 2019 laŒ ,yŒthŒ&01&05@2019@1564@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 21 Qjojh 2019 dks vuqer fcgkj fofu;ksx ¼ys[kkuqnku½ vf/kfu;e] 2019 ¼fcgkj vf/kfu;e 4] 2019½ dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk

fcgkj&jkT;iky ds vkns'k ls]

ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA

6

[Bihar Act 4, 2019]

THE BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICE

OF FIRST FOUR MONTHS OF YEAR COMMENCING FROM FIRST DAY OF APRIL, 2019.

Be it enacted by the Legislature of the State of Bihar in the seventieth year of Republic of India as follows:-

1. Short title, extent and commencement .-

(1) This Act may be called the Bihar Appropriation (Vote on Account) Act, 2019.

(2) It shall extend whole state of Bihar.

(3) It shall commence from 1st April 2019.

2. From gross expenditure amount of Rs. 201071,02,28,000/- (Two lac one thousand seventy one crore two lac and twenty eight thousand) in financial year 2019-20, whole amount of election, home and disastar management unit and one third (33 %) amount of rest units by rounding off the data next to the multiple of thousand for expenditure, is proposed for grant under vote-on-account.

3. Withdrawal of total Rs.- 77338,52,96,000 (Seventy seven thousand three hundred thirty eight crore fifty two lac and ninety six thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.-Total of Rs.- 77338,52,96,000 (Seventy seven thousand three hundred thirty eight crore fifty two lac and ninety six thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act may be withdrawn from the Consolidated Fund of the State of Bihar to meet various expenses to be incurred related to the payment in the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.

4. Appropriation.- The amount authorized to be paid and applied from and out of the Consolidated Fund of the State of Bihar by this Act shall be appropriated for and in respect of the services and purposes specified in the Schedules in relation to the year commencing from first day of April,2019.

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 9697952000

9697952000

Capital 66000000

66000000

02

Animal and Fisheries Resource Department Revenue 3145729000

3145729000

Capital 7000

7000

03

Building Construction Department

Revenue 2616783000

2616783000

Capital 15120924000

15120924000

04

Cabinet Secretariat Department

Revenue 1205838000

1205838000

Capital

417153000

417153000

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

05

Secretariat of the Governor

Revenue 0 98602000 98602000 Capital 0

0

06 Election Department Revenue 5365133000

5365133000

Capital 0

0

07 Vigilance Department Revenue 147512000

147512000

Capital 0

0

08

Art, Culture and Youth Department

Revenue 512119000

512119000

Capital 0

0

09 Co-operative Department Revenue 4997636000

4997636000

Capital 1594783000

1594783000

10 Energy Department Revenue 14259923000

14259923000

Capital 15091329000

15091329000

11

BC and MBC Welfare Department

Revenue 5229348000

5229348000

Capital 61050000

61050000

12 Finance Department Revenue 975242000 2887599000 3862841000 Capital 2902020000

2902020000

13 Interest Payment Revenue 0 35387479000 35387479000 Capital 0

0

14 Repayment of Loans Revenue 0

0

Capital 0 23878576000 23878576000

15 Pension Revenue 60864247000 45613000 60909860000 Capital 0

0

16

Panchayati Raj Department Revenue 39455816000

39455816000

Capital 825000000

825000000

17

Commercial Tax Department Revenue

534040000

534040000

Capital

0

0

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

18

Food and Consumer Protection Department Revenue 4446712000

4446712000

Capital 166018000

166018000

19

Environment , Forest and Climate Change

Revenue 1381950000

1381950000

Capital 273900000

273900000

20 Health Department Revenue 25387095000

25387095000

Capital 6368010000

6368010000

21 Education Department Revenue 112289807000

112289807000

Capital 2545885000

2545885000

22 Home Department Revenue 104660015000

104660015000

Capital 5025829000

5025829000

23 Industries Department Revenue 2340699000

2340699000

Capital 369897000

369897000

24

Information and Public Relation Department Revenue 786452000

786452000

Capital 0

0

25

Information Technology Department

Revenue 508195000

508195000

Capital 379500000

379500000

26

Labour Resource Department

Revenue 2592195000

2592195000

Capital 39600000

39600000

27 Law Department Revenue 3267935000

3267935000

Capital 0

0

28 High Court of Bihar Revenue 0 585036000 585036000 Capital 0

0

29

Mines and Geology Department

Revenue 171203000

171203000

Capital

0

0

30

Minorities Welfare Department

Revenue 624018000

624018000

Capital 891000000

891000000

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

31

Parliamentary Affairs Department

Revenue 6600000

6600000

Capital 0

0

32 Legislature Revenue 684744000 3840000 688584000 Capital 0

0

33

General Administration Department

Revenue 2378574000 23532000 2402106000 Capital 0

0

34

Bihar Public Service Commission

Revenue 0 92107000 92107000 Capital 0

0

35

Planning and Development Department Revenue 2794965000

2794965000

Capital 5418567000

5418567000

36

Public Health Engineering Department Revenue 1847478000

1847478000

Capital 10310322000

10310322000

37 Rural Works Department Revenue 3996288000

3996288000

Capital 32033001000

32033001000

38

Prohibition, Excise and Registration Department Revenue 783452000

783452000

Capital 0

0

39

Disaster Management Department

Revenue 48847575000

48847575000

Capital 58000000

58000000

40

Revenue and Land Reforms Department Revenue 2791575000

2791575000

Capital 134872000

134872000

41

Road Construction Department

Revenue 4848172000

4848172000

Capital 18270186000

18270186000

42

Rural Development Department

Revenue 51608785000

51608785000

Capital 99033000

99033000

43

Science and Technology Department

Revenue 662376000

662376000

Capital 257400000

257400000

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

44

SC & ST Welfare Department

Revenue 4988082000

4988082000

Capital 13200000

13200000

45

Sugar Industries Department

Revenue 717811000

717811000

Capital 0

0

46 Tourism Department Revenue 158710000

158710000

Capital 825000000

825000000

47 Transport Department Revenue 1463288000

1463288000

Capital 46200000

46200000

48

Urban Development and Housing Department Revenue 16991007000

16991007000

Capital 33000000

33000000

49

Water Resources Department

Revenue 3704717000

3704717000

Capital 8347878000

8347878000

50

Minor Water Resource Department

Revenue 1602727000

1602727000

Capital 833316000

833316000

51

Social Welfare Department Revenue 23122617000

23122617000

Capital 101895000

101895000

Total Revenue 581463137000 39123808000 620586945000

Total Capital 128919775000 23878576000 152798351000

Grand Total 710382912000 63002384000 773385296000 By Order of the Governor of Bihar, Jitendra Kumar,

Special Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 277%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

11

SECTIONS