The Odisha • Gazette
161, CUTTACK,
EXTRAORDINARY
PUBLISHED BY AUTHORITY
MONDAY, JANUARY 30. 2017 MAGHA 10, 1938
LAW DEPARTMENT
NOTIFICATION
The 30th January, 2017 No.895—l-Legis-i7i2015/L.
—The following Act of the Legislature of the State of Odisha having been assented to by the Governor of Odisha on the 18th January, 2017 is hereby published for general information. Short title.
ODISHA ACT,3 OF 2017
THE OOISHA INDUSTRIES SERVICE (VALIDATION OF
APPOINTMENT OF ASSISTANT MANAGERS AND
ASSISTANT DIRECTORS)ACT. 2015
TO VALIDATE THE ADHOC APPOINTMENT OF CERTAIN
ASSISTANT MANAGERS AND ASSISTANT DIRECTORS OF
INDUSTRIES MADE ro THE OOiSKA NOUS TRES SERVICE. BE itenactedbythe ofheStateofOdshainthe Sixty-seventh Year of Republic of India as follows-•—
1. ThisAct may be called the Odisha IndustriesService (Vaidaion of Appomtrnent of Assistert Managers and Assistant Oirectcrsj Act, 2016.
1
Va'idatin
2
2. In thisAct unlessthe context otherwiserequires,—
(a) 'Assistalt Manag« Assistant Drectcr• means he Assistant Managers Assvs*amOWec-torsof Indls&les appinted ta Odisha fnålsries Services, (b} •Recruitmerå ru)es• ryeans the Odisha Industrie Service Rul—. 1985:
(c) •Serviæ' Irdustries Service; and
(d) "Year means the Calender Year.
3. (1) anything eonianed in the Recruitment rules, eight Assistmt and AssistAnt Directors of Industries as specified in the Schedule with their nacres, dates of birth and dates of appointment, who were to the serviæ On adhoc basis the State Govanrnent and are as such. shall. for atl intents-and Wrp%es, be deerned to have been validly and regularly appointed to the services as Assistant Mar*r and Assistant Drector with effect fromthedateOfcormwEernertof thisActandaccordinøy. suchappointmeMshall challengedin any courtof mergy on the ground that such appoMrE-nts were made ott-wwise than me laid dom in the Recruitmem rules.
(2) The inter-se-seniortyOfthe adhoc Man*rs and Assistant Of IMuÜies whose appointrnents are so sub-section (1} shall determined on tha ba±s their of appointments adhoc basis in of as snovm in the and they be erbloek junior to the Assistant Managgs and Assistant Directors of IndusVies in that year in acmrdame tho
Of the rules.
2
3
(3) The savtces by Assistant Manager and Assistant Diredor of Industries whose appomtrnents so validatæ, pior to the of this Act, subject to the prc»igons in sub-section Shau Gount for the purpose of their pension, leave and increment and no other ptrpose.
SCHEDULE
Sl.No.
2.
3.
4.
5.
6.
7.
8.
Names of the Assistant Manager and Director of
Industries.
(2)
Sri Subhasis Pattanaik Sri Kankan Ghose Sri Ch&nanda Mishra Sri Bishnu Prasad Dash Sri Pitambar Parida (SC) Sri Sisir Kumar Rath Sri Tarun Kanta Mohanty Sri Gopabandhu Pradhan Date of Birth
24.01.1966
2706.1965
09.051967
2502.1 6
2505.1963
02.05.1965
22.02.1966
2011.1956
Date of adhoc
3012.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
By order of tie Governor
BIBHU PRASAD ROUTRAY
priwipal Secretary to Govemment Printed andpublished by the Director, Printing, Stationery and Publication, OdishaCuttack-IO OGP/SBP Ex.