Chhattisgarh act 008 of 2008 : The Chhattisgarh Tobacco (Nirsan) Act, 2008

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  • Department of COMMERCIAL TAX
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CHHA TIISGARH ACT

(No. 8 of 2008)

THE CHHATTISGARH TOBACCO (NIR$AN) ACT, 2008 An Act to repeal the Chhattisgarh Tobacco Act, 1939 (No. 8 of 1939).

Be it enacted by the Chhattisgarh Legislature in the. Fil"ty-nineth Year of the Reruhlic of India as follows:-

I.

2.

(i) This Act may be called the Chhattisgarh Tobacco (Nirsan) Act. 2008.

(ii) lt extends to the whole State of Chhattisgarh.

(iii) It shall come into t'orce from the date of its publication in the Official Gazette.

The Chhattisgarh Tobacco Act, 1939 ( No. 8 of 1939) is ~ercby rcpcakd. ··- ·~-----·--~- -··--· - --· ----

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