Assam act 014 of 2010 : The Guwahati Water Bodies (Preservation and Conservation) (Amendment) Act, 2010

10 May 2010
Department
  • Water Resources Department

Registered No. 768/97

THE ASSAM GAZETTE

~'T

EXTRA ORDINARY

PUBLISHED BY THE AUTHORITY

r;-~132 f?M~, C51Ii1

0.132 Dispur, Monday, 10th May, 2010, 20th Vaisakha, 1932 (S.E.)

GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH

NOTIFICATION

The 10th May, 2010.

No.LGL.103/200S/S2. -- The following Act of the Assam Legislative Assembly which received the assent of the Govemor is hereby published for general information.

ASSAM ACT NO. XIV OF 2010

(Received the assent of the Governor on 28-04-2010)

THE GUWAHATI WATERBODIES (pRESERVATION AND

CONSERVATION) (AMENDMENT) ACT,2010

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1014 THE ASSAM GAZETTE, EXTRAORDINARY, Y 10,2010

AN

ACT

further to amend the Guwahati Waterbodies (preservation and Conservation et, 2008. Whereas it is expedient further to amend the Guwahati Waterbodie servation and Conservation) Act, 2008 to provide for pre ervation protection, eo rvation, regulation and maintenance of more water bodies within the jurisdiction of G ahati Metropolitan Development Authority and the matters e ed therewith or incidental thereto;

Short title, extent

and

commencement

Amendment of

sections 3, 4, 7

and 11

It is hereby, enacted in the Sixty-first Year of the Republic of India as follows:-

1. (1) This Act may be called the Guwahati Waterbodies (Preserv "on and Conservation) (Amendment) Act, 2010.

(2) It shall have the like extent as the principal Act.

(3) It shall come into force at once.

2. In the principal et, in sections 3, 4, 7 and 11, for the fi marks and word 'I, IT Ill, IV, and VI" respectively shall be subsnn

3. In the principal Act, after Schedule IV, the following new Schedule- and Schedule-VI shall be inserted, namely:-

"Schedule- V (Bondajan) Schedule of Land:-

District -

Mouza-

(A).

Revenue Village- All land of dag numbers -

(B).

Revenue Village - Allland of dag numbers -

(A) And CB)Bounded by- North -

South -

East

West -

litan) District

Birkuchi

37, Ill, 1,313, 111/314,33 and 173 Matgharita

182, 183

Bondajan Oil India Assam Carbon Housing Colony

".•.. Assam Act No xx of

2008

THE ASSAM GAZETTE, EXTRAORDINARY, MAY 10,2010 1015

Schedule-VI (Bondajan) Schedule of Land:-

District - Mouza-

CA).

Revenue ., Alllan 0- CA) HL'"nr!,"'I'l Kamrup (Metropolitan) District Beltola

Bonda

253/411,252,253 and 168 - ~'

PWDRoad 289 and 290 of Birkuchi Village 240, 255, 254 and 288

patta land of Marias Public School and Village Matgharita".

-dag numbers -

East-dag numbers -

est -

-

MOHD. A. HAQUE,

ec etary to the Govt. of Assam, Le . lari 'e Department, Dispur. GUW AHA TI - Printed and Published by the Dy. Director (P&S), Directorate of Ptg. and Sty., Assam, Guwahati-21 (Ex-Gazette) No. 263-500+600-10-5-2010.

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