{ .. ~ ~ if; 3R'l7IB sf.fi ~ ~ -;:p-f<; 'qlTrlR ( ml sTcfi , ~ . ~) i!drtJ11T %-1 ~-~
' ~ fu it rTT. 2_-22 ·H,-ctii:-PI~ •TJR:/38 ..... f·,Rri, f.:::ajcf, 39-5-2001 ...
~1]
I
~-~. ~ 1 ~ 2008--tj'fq 11, ~ 1929 ~ ~ ·•,jtjlfl'I~~/
ocfi. 114- 009/2003/20 -01 -03."' ·- -·--===========================·-=:--=-=-:-=-·=· ==--=·-== fen~ 3l\\ fqm
ffl "fci
~: ~ chc.w--1101 ~ 'qcp,, ~ W-113>, ~ 2 ~ 2008
. . \ .
. sf>. 109fit. 274/21-3:V>IT.ffi. Tf.i07. -§tll~•I~ fcf~:ir-n:r'llf ctil f1t.-if<"lf©ct W~ hfB -q,; ~ -24-12- 2007 c.f,t ~ cfiT ~ mH m ~ t ~ ~~ cfiT ~it;~~ ITT~ i.
wnl@~ ~ ~ if; 1Ti:t ~ ~?n 3-1'"'12""". !?=tljrnflrTTI(
fcrq"Rf ~ ~. "3cf-'fITT!q_ .·
1
·.·
,,
I
,2
0f11fPI~ 31f~
c~·,s Wl_2007·)
ftrmc:r cl'f 2007-2008 ~ ~m ~ ~ 0+ih-tJ I~ '{Rf cfIT lITTffi Rfu -q ~ 3m ~~~,3th fc1f.HfP1 cfil"W~cfiR ~ ffl" ~-,
efr:-
1.
rcr-....fm cfTi 2 0 0 7 - 2. {§~fl• i~ ~ cfil m'c@ f.n~ ~ ~ if> ~'ll ( 3) if ~ ufui:n' ~ 3Rf'V:lcf. it· ufu
fcn-q;:;, "i;f'llro cfil ~ if>~ ~ ~ if> ~'ll c 2) if~ wn:m if>~~ qq
2007-2008 if>~ fu:it, 7;JR "ITTTf ,am aq'-flf"1ct c!i1 ~n~.
2008 "&;fi;m~,tt .
'#f-m, fef& ~- it
1341,89, 72,300
·~ cfiT fum ~- ~-
( I )
,01
3.
(2)
.
02 BmP:rWTtH~~~ .. 31·~
,03 ·~··
'0~ . ~ :
.· ,.,·
~
~
~
~.
~
-~
.-~-··. . ,·. r-,. r- .. -- f.t1-.-1f&f@ct ~ ~~ urnzj - - •-~ ---- ... ~
9,85, 73,100
. I 5,00,00_0
21,23,58, 100
5,00;00,000
I 7,02,000
4,0(), 100
A;34,U;OO()_: _:· '·
Bfuo f.rfu
qi: 'l-TT1'«r
(3)
m
20,00,000.
-~-
IJC"•
; .o
V ~:· , , 0
0
0
0
~ ., ' ~
10,05,73,100
1,: nn hn/\ 1,.,,v,,,vvw
21 ;23;58, I 00
5,00,00,000
I 7,0Z,000
4,00,100
4,34, 11,000
)
J' f'
"
2
,]ffi~II~ ~, ~ 1 ~ 2008 2 < n
( I ) (2) (3)
m m
07 q I fa, P.ic1, ~ fcrmiT ~ OO
08 'll-~-~~srnTTH . 15,52,000 0 15,52,000
09 ~ fcrmiT ~ ~ olP-f -JOO 0 100
10 q.'.f ~ 23,10,00,IOO 15,00,000 23 ,25,00, I 00 \. ~ 200 0 200
.,.
11 ~ Q.cr m fcrmiT ~ ~~ 1 ,33,00,000. 75,80,000 2,08,X0,000
• olP-f: ~ 1 ,oo,oo,qoo 0 I ,00,00,000 [) 13 ~ ~ 5,44,83,500 0 5,44,83,500 14 ~ FcMlTr ~ ~ olP-f ~ 6,98,8_0?200 5,50,000 7 ,04,30,200 I 5 ~ ~ -~ ~ ~ ~ 60,54,000 0 60,S4,000
m
m-mrm~~~:
\
•
17 BiF-filf@ ~ 2,62,73,000 0 ·2,62,73,000 18Wl ~ 48,70,100 0 48,70, 100 19 ~-~{1_cfqfuw~ ~ 2,00,00,000 0 2,00,00,000 ~
20 ~~~ ~ 24,34,56,000 O· 24,34,S6,000 I 21 3lT
23 ~mm.Hfr.Nrrr ~ 1·,oo,00,000. 0 1 ,00,00,000 ~-
31 ,00,00,000 0
. 31 ,00,00,000
24 ~RlTTUTffl-~~~ ~ 1 ,00,00,00, I 00 0 1,00,00,00, 100 ~ 50, 10,00,000 0 - 50, I 0,00,000
25 @f.ra ~ fcNrrr ~ ~ ~ 21,17,14,000 0 21,17,14,000 olP-f.
- 26 ~ fcNrrr ~ ~ olP-f
<
~ 74,00,000 0 74,00,000
27 ~fua:lT ~ 36,01 ,63,200 0 36,01 ,63,200 ~ 50,00,000 0 50,00,000
3
2 ( 2) ~5>rlll:-Pli:i ~ ITTfcf. 1 ~ ·2008 . ' ' .. -------·---
------·------ -
( 1 ) (2) (3)
' ' ~
~ ~ 28 ~fu'a'r-ltj-~ ~ 65,00,000 0 65,00.000 29 ~ g:rrrn;r ~ ~ ~ 1,07 .40,000 25,00.000 1,32,40.000
30 CfqWff Cl"-TT !JTTTTUT fucnra fcnwT ~ 76,59,50,300 0 76,59/'>0,300 il~cx:m.
31 m~,~~1Bi@-11il ~ 85,00, I 00 .o 85.00,100
f=n:wr it ooIB cx:m. )
32 ~ f=n:wr i1 OOIB cx:m. ~ I 0,30,00, 100 0 10,30,00, I 00 . I;.
33 3-11fc;1-1,,1ifa ~ ~ 12, I 1,34,000 0 12.1 1,3-1,000
(I
34~~ ~ 16,00,000 · 0 16,00,000 36 ~' ~ 5,00,00,000 0 5.00,CHl,0U0
. ti\ . 37 ~ ~ 22,00,00,000 0 22,00,·oo.ooo 38 ~~:m
<€t~rn:· ~ 100 0 10() < 9"ffi"ITT;f~~~-
',
39 @m,~.(MT-~ ~ 5,53,38,00,000() 5 ,53, 38 ,00 ,000
. Wl!:lUT f=n:wr B ~ aP-l' . 41 ~a,-,--;13q41,,,HI ~ 86,48,33,200 0 8(i 0 ,48, 3 3 ,.2~)
-~ 12,05,66, 100 0 12,05.66, 100 42 ~ 8,-T-;! 3q,Jl,,,H1 B -~ ~ 50,00,000 0 50,00,000 '" ' ~RmUTcfil
. ' ,=fuµ,.-rr ~ . '73,62,000 0 73,62,000 ...... ',J.,, •• ,,. ,.,-
1,
I
45 ~ mm{ RmUT cfil7.t ~ 3,37,25,000 0 3,37 .25,000 ~ 2,25,00,000 0 2,25,00,000
47 ~ fua:lT ~ 7;f,l ~ ~ 2,21 ,00,000 0 2.21.00.000 ~-f=n:wr. ~ 14,00,00,000 0 14;00,00.000 51 't!Tfifcfi ~ ~ ~ ~ 2,50,00,000 0 2.50,00,000 55 ~~~~i:1-~ ~ 89,51 ,000 I 0
89,5 i ,000
-. cx:m.
4
{h'llfPI~ ~, ~ 1 ~ 2008 2 ( 3)
( I ) (2) (3)
m mmlf
.56 !ITlITTJTl1 ~ 82,00,000 0 82,00,000 59 ~~mlfturffimmmrf ~ 100 0 100 it-~~ ir ~ lffif
qf{lll
60 ~ qf{llf
t ~ "1TRl 34ll'l
f-
65 fcmr-:Rfumrr ~ 31,50,000 0 31,50,000 !,j ~ ~ 100 0 100
66 ~ql"f~ -~ · 6, I 5,00,000 0 6, 15,00,000 ~ 3,80,000 0 3,80,000
67 ~ f.rmup.fiflf-~ ~ 50,00,000 0 50,00,000 -~ 29,17 ,83, 190 0 29, 17,83, 100
77 Poi em1gi: @Wf it~ ~ ~ S,00,00,000 0 5,00,00,000 ' ., cfiT fcr:fim B". ~ ~ ir
~ \ITH qfl.41;,i-11(
79 ~ fua:TI fumrr fr ~ ~ 500 0 500
~-
80 ~ ~ ~ ~3TT cfi1 ~ 20,73,00,000 0 20, 73,00,000 i fc@m~.
I
.t
I 81 ~ oom cfi1 fc@'t7:f ~ U"1'fq' . 56,00,00,000 0 56,00,00,000
I
'
"
82 ~l'{°tr31l~t~ ~ -
29,90,49,000 0 29,90,49,000
~~ ~ ~3TT cfi1
fc@'t7:f ~.
-~'
~-~ _11,40,40,64,800 1,41,30,000 11,41,81,94,800. t~ 2,00,07, 77,500 0 2,00,01, 77,sdo
~~ 13,40,48,42,300 1,41,30,00~ 13,41,89, 72,300
I
I '~~ {fffi~M~ wm ;TU~,~ 29 ~.- 2007 cfil mfurfcnm' l'feIT." · ~
J
5
2 (4) @~flH•I~ ~, ~ 1 ~. 2008. ~.~2~2008
sfl. 109/it. 274/21-:~lm.m. Tf~/07'.-'-~ ~ °fifcf'e!R ~ ~ 348 ~ ~ ( 3 ).~ ~-q r,.§ffi;Jll~ f<:rf.r:rrrr <~4) an~, 2007 c~·1s~2001) cfil ~~~~w~'fl~~~~t
Sho
0
rt title. Issue of Rs.
1341,!!9, 72,300 from and out.of the Consolidated Fund of the Slate. for the financial Year
2007-200!!.
Appropriation.
,,?ti't-E-1• I~ ~· ~ ~ '9Tll ~ (f~ 61l{~ll'j,'81<, ~rn&~. ~-~.
CHHA ITISGARH ACT
(No. 15 of 2007)
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, i007
An Act to authorise payment and appropriation of certain further sums from and
out of tile Consolidated Fund of the State of Chhattisgarh t'or the services of the Financial
Year 2007-2008. · Be it enacted by the Chhattisgarh'Cegislature in the Fifty Eighth year of the Repuhl ic of · India as follows :- ,
I.
2.
'.t This Act may. be called the Chhattisgarh Appropriation Act, 2007 (No .......... of 2007) . From and out i,f the Consolidated Fund of the State of Chhattisgar11 there may he paid and applied sums not exceeding those specified in column (~) of the Schedule amount- ing in the aggregate to the sums of Thirteen H~ndred Forty ,One Crorc Eighty Nine Lakh Seventy Two Thousand Three Hundred rupees towards defraying the several charges which will come in the course of payment during the financial year 2007- 2008 in respect of services specified in col~mn (2) of the schedule .. The sums authorised to he paid and applied from and out of the Consotida1ed Fund of the State of Chhattisgarh by this Act, shall he appropriated for the servicl.!s and purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See· Section 2 and 3 ) No. of
Vote
Services and
. Purposes Sums not exceeding Voted by the· Charged on Total·
(1) (2)
0 I General Administration Revenue
02 Other expenditure pertaining Revenue to General · Administration Department.
03 Police Revenue Legislativ.e _ Rs.
9,85,73,100
15,00,000· ,
21,23,58, 100
Consolidated Fund
(3)
Rs.
20,00,000
.()
()
Rs.
I 0.05.73, JOO
15,00.000
21.2),58.1 (){)
. 'J ,, '
1
1
I
I
6
~'ffi~!ll~ ~, ~ 1 ;;r,:rcm 2008 2 (5) ~----
- -- -
( 1 ) (2) (3)
Rs.- Rs. Rs.
04 Other expenditure pertaining Revenue 5,00,00.000 0 5.00.00,0{X) to Home Department. •
05 Jail Revenue 17,02,000 0 17,02,000
06 Expenditure pertaining to Revenue 4,00,100 0 4,00,100 Finance Department. Capital 4,34, 11,000 0 4,34.11,000
07 Expenditure pertaining to Revenue 1,76,80,200 0 1,76,80,200 Commercial Tax Department.
s, 08 Land revenue and district Revenue 15,52,000 0 15.52.000 administration.
09 Expenditure pertaining to Revenue 100 0 100 ;) Revenue Department.
10 Forest Revenue 23, 10,00, 100 15,00,000 23,25,(Xl. l00 Capital 200() 100
11 Expenditure pertaining to Revenue 1,33,00,(X)0 75,80,000 2,08.80,000 ... Commerce and Industry Capital· 1.00,00,000 0 1.00,00,000 Department.
13 Agriculture Revenue 5,44,83,500 0 5.44,83,500
14 Expenditure pertaining to Revenue .. 6,98,80,200 5,50,000 · 7 ,04,30,200 Animal Hushandry ..
Department.
15 -Financial assistance to three Revenue 60,54,000 0 60,54.000 tier Panchayati Raj lnstitu-
lions under Special Compo-
ncnt Plan for Scheduled
easies.
l
17 Co-operation Capital 2,62,73.000 0 2,62,7:\.000
18 Labour Revenue 48,70,100 0 48,70.100 1 ,_
)() Public Health and Family Revenue 2,00,00,000 0 2.00,00,000
,J Welfare.
20 Puhlic Health Engineering Revenue 24.34,56,000 0 24,34,56'.000
21 Expenditure pertaining to Revenue n,36:ooo 0 72,36.000 ·Hou!>ing and Environment
. Department.
23 W akr Resources Department Revenue 1,00,00.000 0 ., 1,00,00,000 Capital 31,00,00,000 0 . 31.00.00,()(X)
24 Public works-roads and Revepue 1,00,00,00.100 0 l ,00,00,00, 100
I+ hridges. Capital 50, I 0,00,000 . () 50.1 0,
7
2 ( 6) ~'ill~ll~ ~, ~ 1·~ 2Q08
( I ) (2)
--- ---- ·- -~ .. -
(3)
~ Rs. Rs. Rs.
25 Expenditure pertammg to · Capital 21, 17, 14,()()()" () 21.17 .14.000 · Mineral Resources Depart-
mcnl.
26 Expenditure pertaining lo Revenue 74,00,000 0 74.00.0()() Culture Department.
27 School education Revenue 36,0 I ,03,200 () .V1.0 I .h.UOO Capital 50,00,000. () :i ( u )(). 000
28 State Legislature Revenue 65,00,000 0 65.00.000 ,i
29 Administration of Justice Revenue 1,07,40;000 25,00,000 l'.32.-40.000 and Elections.· .,
.
30 Expenditure pertaining to'( Revenue 76,59 ,50,300 () 76.59 .50.3()() Panchayat and Rural
, Development Department.
31 Expenditure pertaining to Revenue 85,00,100 0 X5.00: I 00 Planning Econ?mics and
Statistics Department. I
I
32 Expenditure pertaining to Revenue I OJ0,00, I 0.0 () I 0,30.00.100 Public,: Relations Depart- _
ment.
33 Expenditure pertaining to Revenue 12, 11,34,000 0 12.1 1.34.000 Tribal Welfare Department.
\
34 Expenditure pertaining to · Revenue 16,00.000 0 16.00.000 Social Welfare Department.
36 Transport· Capital . 5,00.00,000 0 5,00.00.00() ·
37 Tourism Capital 22,00,00.000 0 . 22.00,00.000 (I:
38 Grant froni centre on the Revenue 100 () 100 basis of Twelth Finance
Commission Rccoinmendation. ,i'i::
'
\ ... 39 Expendili.Jre pertaining to · Revenue 5,53,38,00,000 0 5.5.:U8JlO.ooo· Food, Civil Supplies and
.-Consumer Protecti_on
Department. .
. 41 ·- Tribal Area_s ·Sub-plan · Revenue 86,48,33,200 · .0 86.48J3.200
. I.
Capital 12,05 ,66, I 00 0 12.05.66, I 00 42 · P-ublic Works relaJing to Capital 50,00,000 0 so:00,000 Tribal Areas Suh-Plan-
roads and bridges.
..,,
I ,.
-• ....
8
~. ~~,h~11~ ~. ~ 1 ~ 200s 2 (7)
(I) (2) (3)
Rs. Rs. Rs.
44 Expenditure pertaining to Revenue 73.62.000 0 73.62.000 Higher Education Depart- .
ment.
45 Minor Irrigation Works Revenue • 3,37 ,25,000 0 3.37 .25.000 Capital ·2,25,00,000 0 2.25,00.000
47 Man-Power Planning and Revenue 2,21,00,000 0 2.21.00,000 Technical Education Capital 14,00,00,000 0 14,00,00,000 Department.
51 Expenditure pertaining to Revenue 2,50,00,000 0 2.50,00,000 Religious Trusts and
Endowments Department.
55 Expenditure pertaining to Revenue 89,51,000 0 89.51.000 Women and Child Welfare.
56 Rural Industries Revenue 82,00,000 0 82.00,000
59 Externally aided Projects Revenue 100 0 100 pertaining to Panchayat •
and Rural Development
Department.
60 Expenditure pertaining to Capital 1,50,000 0 1.50.000 District plan schemes.
64 Special Component Sub Plan Revenue 28,50,60,600 0 28,50,60.600 Capital 4,30,00,000 0 4,30,00.000
65 Aviation Department Revenue 31,50,000 0 31.50.000 Capital 100 0 100
66 Welfare of Backward Classes Revenue 6, 15,00,000 0 6. 15,00.000 Capital 3,80,000 0 3.80.000
67 Public Works-Buildings Revenue 50,00,000 0 50,00,000 Capital 29,17,83,100 0 29.17,83.100
77 Externally aided Projects Revenue 5,00,00,000 0 5,00,00.000 pertaining to Development
of Tribal areas in Bilaspur
Division.
79 Expenditure pertaining to Revenue 500 0 500
9
;, (3) m·ilfl 11~ m, ~ 1 ~ 200s ( l )· (2)
s·1 Financial assistance to Urban Revenue bodies.
82 Financial assistance to Three Revenue tier Panchayati Raj Institu-
. lions under the tribal area sub-plan.
(
Total Revenue Capital .
Grand Total
Rs ..
56,00,00,000
29,90,49,000
11,40,40,64,800
2,00,07,77,500
' '
13,40,48,42,300
(3)
Rs.
0
0
1,41,30,000
0
1,41,30,000
\ Rs.
56,00,00,000
29,90,49,000
11,41,81,94,800
2,00,07,77,500
13,41,89,72,300
. · ~.-~ a?.11 ffl mirnr, ~{;RI~~-~, ~i;;,1ie:11ir.(~ ,§~8-am ~~2oos. ' . '
10