Chhattisgarh act 012 of 2018 : The Chhattisgarh Appropriation (No. 3) Act, 2018

  • Date:
Department
  • Department of FINANCE
Summary

NO

Enforcement Date

6 Dec 2017

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528 (14)

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528(18)

CHHATTISGARH ACT

(No.12of2018)

THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2018 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the FinancialYear 2018-2019.

Be it enacted by the Chhattisgarh Legislature in the Sixty- ninth Year of the Republic oflndia, as follows :-

Short title. 1. This Act may be called the Chhattisgarh Appropriation (No. 3)Act, 2018. Issue of 2.

Rs. 48,77,54,02,967

from and out of

theConsolidated

. Fund of the State

for the Financial Year 2018-2019.

Appropri ation. 3. No.of Services and Vote purposes

(1) (2)

From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in colwnn (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2018, amounting in the aggregate to the sums of Four Thousand Eight Hundred Seventy Seven Crore Fifty Four Lakh Two Thousand Nine Hundred Sixty Seven Rupees towards defraying the several charges which will come in the course of payment during the financial year 2018-2019 in respect of services specified in colwnn (2) of the Schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.

THE SCHEDULE

(See Section 2 and 3) Sums not exceeding Voted by the Charged on Total Legislative Consolidated Assembly Fund

(3)

Rs. Rs. Rs. Charged Appropriation- Revenue 0 3,37,l l,00,000 3,37,11,00,000 Interest Payments and

Servicing of Debt.

01 Gene~) Administration Revenue 15,29,00,100 21 ,00,000 15,50,00,100

03 Police Revenue 84,20,62,200 30,00,000 84,50,62,200

04 Other expenditure pertaining Revenue 14,28,31,900 0 14,28,31 ,900 to Home Department

05 Jail Revenue 1,20,00,000 . 0 1,20,00,000

06 Expenditure pertaining to Revenue 12,50,000 0 12,50,000 Finance Department

6

528 (19)

(I) (2) (3)

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Rs. Rs. Rs.

07 Expenditure pertaining Revenue 8,50,30,000 0 8,50,30,000 to Commercial Tax

Department

08 Land revenue and district Revenue 1,800 0 1,800

administration

10 Forest Revenue 300 0 300

12 Expenditure pertaining to Capital 100 0 100 Energy Department

13 Agriculture Revenue 60,00,00,000 0 60,00,00,000

,. 14 Expenditure pertaining Revenue 8,42,00,000 0 8,42,00,000

to Animal Husbandry Department

17 Co-operation Revenue 10,39,00,000 0 10,39,00,000 Capital 5,00,00,100 0 5,00,00,100

18 Labour Revenue 20,85,40,100 0 20,85,40, 100 19 !Public Health and Family Revenue 2,18,85,50,100 0 2, 18,85,50, 100 Welfare Capital 28,50,000 0 28,50,000

20 Public Health Engineering Revenue 100 52,58,067 52,58,167

24 Public works-roads and Capital 1,22,54,00,200 0 1,22,54,00,200 bridges

,. 25 Expenditure pertaining Revenue 49,46,00,000 0 49,46,00,000

to Mineral resources Department

26 Expenditure pertaining Revenue 20,50,00,000 0 20,50,00,000 to Culture Department

'

27 S~hool education Revenue 3,14,40,52,100 0 3,14,40,52,100 '

28 State Legi&lature Revenue 30,00,000 0 30,00,000

29 Administration of Justice Revenue 31,30;00,100 0 31,30,00,100 and Elections Capital 7,00,000 1,40,00,000 1,47,00,000

30 Expenditure pertaining to Revenue 6,34,58,50,000 0 6,34,58,50,000 Panchayat and Rural

Development Department

,. 31 Expenditure pertaining to Revenue 1,00,00,000 0 l ,00,00,000. · Planning Economics and

Statistics Department

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7

528 (20)

(]) (2) (3)

Rs. Rs. Rs.

33 Expenditure pertaining to Revenue 3,84,00,00,000 0 3,84,00,00,000 Tribal welfare Department ,.

41 Tribal Areas Sub-plan Revenue 9,52,88, 72,500 0 9,52,88, 72,500 Capital 2, 15,38,00,300 0 2, 15,38,00,300

42 Public Works relating to Capital 300 0 300 Tribal Areas Sub-Plan-

roads and bridges

44 Expenditure pertaining Revenue 100 0 100 to Higher Education

Department

46 Expenditure pertaining to Revenue 90,00,000 0 90,00,000

Science and Technology Department

47 Man-Power Planning and Revenue 12,00,04,000 0 12,00,04,000

Technical Education ,. Department -50 Expenditure pertaining to Revenue 4,50,000 0 4,50,000

20 Point Implementation Department

54 Expenditure pertaining to Revenue 100 0 100 Agricultural R~search and

Education

55 Expenditure pertaining to Revenue 44,44,51 ,100 0 44,44,51,100 Women and Child Welfare

64 Scheduled Caste Sub Plan Revenue 3,28,25,03,400 0 3,28,25,03,400 Capital 1,04,85,00,200 0 1,04,85,00,200

67 Public Works-Buildings Capital 7,24,31,300 0 7,24,31,300 ,. 71 Electronics and Information Revenue 5,00,00,000 0 5,00,00,000 Technology Department Capital 2,83,40,00,000 0 2,83,40,00,000 •

76 Externally aided Projects Capital 400 0 400 pertaining to Public Works

Department

79 Expenditure pertaining Revenue 2,82, 11,300 0 2,82,11,300 to Medical Education Capital 300 :o 300

Department 80 Financial assistance to Revenue 1,64,42,00, 100 0 1,64,42,00,100 Three tier Panchayati Raj Institutions ,.

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528 (21)

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(I) (2) (3)

Rs. Rs. Rs.

81 Financial assistance to Revenue 4,10,78,00,300 0 4,10,78,00,300 Urban bodies

Total Revenue 37,99,22,61,700 3,38,14,58,067 41,37,37,19,767 Capital 7 ,38, 7 6,83,200 1,40,00,000 '7 ,40,16,83,200 Grand Total 45,37,99,44,900 3,39,54,58,067 48, 77,54,02,967

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SECTIONS