Daman and Diu act 010 of 1982 : The Goa, Daman and Diu Registration of Tourist Trade

Department
  • Department of District Industries Centre, Daman.
Enforcement Date

26 Nov 1959

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-- 141 noMW qttUeJ meal15 any article aotMed by f i e d o v ~ r ~ t , i n the ~ffic&$ G&e#,g fbr the :. purposes of this.Act; '

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(i) re*$&@@ kkans prescx~ed 'by rules ma& dda'tiW:& . .

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ra-g w r u v r i ~ - ~ ~J LIUULIUU YLW ut: uwsuieu LU . .

have been a%pt$d, for regi&ration. -

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issued by .the,pri&ribed ma~a$ty,:uihile carrykg on busine~s -in-the;~.ecXed totikist area. "..I ' -:.

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-! ,t> : ' - -. < j;: f , ' * .. - - ,,:<.-& 2{1: 1: ia @e- . . puxprj$*-,, ; ,, -

given

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(a) Name of the Hotel.

(b) h a where the hotel is operated.

tc) This Certikate is valid upto . . .

Place:-

Dated :-

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Nbw, ttierefdie, & is hereby given to you to show cause wiWn f3RtSffffda?d fro& tB&@te of its r&i* a& to why your name shdad flot bb removed from ihe registm &d .- i:b*gw2 ah&&& Ofi & ' ~ W

M v e . If h~ r e p l Y ~ i ~ ~ & ! & t f e d ~ - & ~ ~ ~ & ~ ~ ~ b e ~ & a f ~ ~ o u f l d s ~ n & i i t i ~ ~ ~ are coma and on as;umptim, an ord&.s&d w

passed by me rem&ijrPom da!iieJi$ii thb f@&@@&id tke a e ~ ~ s i &%id car,&lifia'. y;,%:+3;L; .J )I ( mm@&&$ 1 .

(indicate in detbll &~~$f!&&

. " =., . )- ,m,&eji jg '&$ -8 dfhmedf*nw.:"!'

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.- - ,. 8 .. , ,"?I. : , . L i $ : : . A @ i ; x ; ; ,:j 7 I I.

(iv) You have, been c o n m e under section . . . of&

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(Order Book)

' - ( k r u l e 7 )

F h ..., Place ...

. - -- the Order ordered with size, - - - _ I.--.2. . . --T-; -.-- - -_.. -- . -- .- .- __-_ rix ;. $i:;:- :S,IG!' ; , . ~ , ~ l * r - : , , ~ - r ,J l . - . j~d IC r , ! ~ i ~ ~ ~ : ~ ~ .,I - < : .~ql~lfl,; gtrni!h fibfri! ' +.+& 7:

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Da% hy

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gwds aretobe

, &Icingorder

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:-f&,;i*d Address:

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l/We submit that m F h r Rg~stration Certificate issued under Mo. ... date^#+;^ ,has been lost/damaged/ /destroyed. I, therefore, r m t t h a t duplicate cerncate may kindly be issued inmy.fav~u~. The other particdad '

of my business are as under:--

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Notification 5/16/8i:rn~d0~. III h exercise O f r f 3 ~ f B cbhfdned by stbrqectian SwteWp ,(Fih&i&Jr ~i~~e~.4Wtr.exnrnent of. Gaa;

~-&gj& [QU eg~ apeMt@ Autbaitx md-the

::!(-I :tm zi id*, :h T. J. Edsira, Ilnddr Secretaty (STE). $dgb3,;j iqjg&Z ,

" + . . . *,' 8 ' ' '

Departm2n€ of Tourism

I , . . - L > < . 3 t Q i

~-tino%al~ptte&&H~Sdig' . '

dated 16-7-1998 (SuppIement)]

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Notification In exeraise of the power9 sonfeGed by clause

(&) of sgctios 2 of- t$e Goa, Daman and Diu RegiaraSojll of -it Bade Act, 1982 (lQ of 1982), the ~avemmek of Go& D m and Diu hereby hatiGBsTZhe haji'cJ,icfa-ft'i an'&.curias to be the notified *&d~s . fb ; w; p ~ p s e s of the, said-Act:

By order and in;-aih~~bf :the -Adminimtar ,, ,," "

, '$ G~?. D;@qw@d . .EJ. TSZJ +.-, D~u. , -. . , *":.n -.

E R. dwi , under &ctBtaty (s. T E.)

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emplmmt incentive an'd major foreign =change earned for the couhtly.

The Go-ent of h &@r comiderhlg a the aspects in the .m~$! .~~L;e~@ bl order to achieve p f ~ ~ k and pf&ed gro* of ' tourism aavjti-

I --- a se ie2& df' 7"'- t .

. . r m k f b , other related matter co,mected with tke .hadaGent of

purism @d~gtry Sh* *.i' @-ww,. !'*::̂ '-'+I -*

s.qDapaEtI5ent. -

f- . % - < % . ,

liy) ~ & * d ~ r & ~ ~ e d . O n ZndUsw units apply io of Tourism -

h&stry*

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The f~q$&w d.t~b~$&;@rbject shaU he+ a r a t o ~ s a t i ~ ~ & & ~ ~ ~ ,, kr* ' -q-*a:tw as fndustry fw all ~ a t u ~ @ - ~ ~ & e i s ^ ' w p t those as move:

(3Jl Mads:

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SECTIONS