Chhattisgarh act 021 of 2006 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2006

Date: 7 Aug 2006

Department

Department of FINANCE

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~ 3,50,00,000 0 3,50,00,000

04·-· ~ f

0 11,53,16,094

OS ~ ~ 6,70;32,700 0 6,70,32,700 06 fc@ Fi'lffll ~ 00~ ~

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~ffi~ll~ ~ . ~ 11 3T1ffif 2006 ..t26( 1)

( 1) (2) ( 3 )

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07 Mu, F-i

~ 2,00,00,000⁰2,VU,U

0,000

08 'i ~ ci?TT f;;mT ~ ~ 3,27,60,000 0 3,27,60,000 10^cf,~ 28,65,00,000 97,00,000 29

,62,00,000

12 ~fcf'WT~~~~ ~ 20,60,00, 100 0 20,60,00.100 tm 5,02,50,000 0 5,02,50,000

13 ~ ~ 4,09,00, 100 0 4,0

9,00, 100

14 q!{[q1~11 ~'WT~~~ ~ 2,38,35, 100 0 2,38,35, 100 15 ~~~~~ tm 1,00,\)0,000 0 1,00,00,000 ~ 41,.11 ia1fct ~ ~

mr ~an cf.) fc«rrq ~^-

17 {i~cfilUdi tm 22,24,00,000 0 22,24,00,000 18 -Wl ~ 36,47,200 0 36,47,200

19 ·~~~~ ~ 55,76,200 0 55,76,200

20 ·~~ ~ 1, 17,33,000 40,02,000 1,57,35,00

0 tm ·1, 13,00,000 0 1,13,00,000 23 ~m:ll1:Rfcr'WT ~ 94,25,100 0 94,25,100 tm 1,00, 100 0 1,00,100 24 • WJfur ~-~ 3tR ~ tm 22,00,200:, 0 22,00,200 25 ~ mtR fc{,wr ~ ~tra ~ 52,79,000 0 52,79,000 olflr. 26 ~ fcf'WT ~ ~tra olflr 1,57,00,000 0 1,57,00,000 27 ~mm^~20,86,86,300 0 20,86,86,300 ~ 100 0 ·100 28 ~fcf~~ ~ 2,48,000 10,00,000 12,48,000

f~11 ~2006 ----- ~mt[;{, . 4'.!6 ('.!) _. __ ___:..- ~ ----=-

(3)

~^~

(1) (2) ~

6,50,000 3.06,0Q.100

2Y ~~v:ci~^~

2, 99.50.100

C, 4,50,00,000

,pit 4,50,00,000

100

30 ~ 0~ lJftWJT fcrcf;m rc.\{]11 ~~ 100 ~ ~tra o'l1l.

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64, 10C

33 dllf~'-1-ill@~ ~ 100 34 ~~ 700

0 700

~ ~ 100 0

100

38 ~ m 3ffl cfl1 ~ ~ 8,65,36,300 0 8,65,36,300 'q'{"51'ffimcm-rr~ ~ -^~6,54,12,·100 0 6,54.12, 100 .w lml, ~ ~ ittn^otl-

~ 4,00,100 0 4,00,100 \ffi5l ~ fif'lfll^~~tra ~ 2,00,00,00,000 0 2,00,00,00,000 oZJ'll.

41 ~ a.nt aq

42 ~ e.TT aq

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~ 100 0 100

attt~.

44 ~~ ~ 2,58,00, 100 0 2,58.00, 100

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~Tct'lfll. ~

0 1,72,79,200

-3,28,20, 100 0 3,28,20, 100 51 ~~amtn:f{q ~ s1,1~.ooo 0 · 51,79,000 55 ~ ~

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~ 22,47,04,000

~ 5,00,000

~ 3, 12,90,000

~ 1,87,35,000

~ 1,01,15,000

~ 1,19,31,300

8, 12,27,200

3,Q0,00,000

~ -

1,00,79,00,200

400

7,00,00,000

~ .3,30,39,80,694 3, 10,03,03, ~00

6,40,42,84,594

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1,65,39,000

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41.-19,04.000 ~00

100

1,60,42.000

22,47,04,000

5,00,000

3.12,90,000

1,87 ,35,000

1,01,15,000

1,19,31,300

8, 12,27,200

3,00,00,000

1,00,79,00.200

400

7 ,00,00,000

3,32,05,19,694

3, 10,03,03,900

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Issue of Rs.

642,08,23,594 from

and out of th.e Con-

solidated Fund of the

State for the Finan-

cial Year 2006-2007. Appropriation.

CHHA TTISGARH ACT

(No. 21 of 2006) TION (No, 31 ACT. 2006

THE CHHATTISGARH APPROPRIA .

. f ther sums from a nd out ol An Act to authorise payment and appr?pria~i;:r ~~~::~a::e~:fthe financial \'t!ar 2006·

the Consolidated Fund of the State of Chhattasj?ar 2007. ^·1·1 ,·. . . t' tl1e Repuhl1c o 11( ,^.,

. . h F ft -Seven yea1^o Be it enacted by the Chhattisgarh Legislature int e

I Y

as follows :-

. . 20061 No 1 o f20061. This Act may be called the Chhattisgarh Appropnauon Act. · ·

. . . . , .,. rh there may be paid and From and out of the Consolidated Fund of the State ofCh~,itu.-=a 1 1 amouniim! in 1hc

applied sums not exceeding those specified in column_ (3)_ot the ~~~~~i~t ~ Three Tl;l,usand

aggregate to the sums of Six Hundred Forty Two Crore Eight Lak 1:: • } •• 11 . ,me in the Five Hundred Ninety Four rupees towards defraying the several charges_which "

_l' •· r , 1 i 11 course of payment during the financial year 2006-2007 in respect ot services spcu l\;l column (2) of the schedule.

The sums authorised to be paid and applied from and out of the Consolidated FunJ, ,f ilw Siatl' ofChhattisgarh by this Act, shall be appropriated for the services and purposes expressed

111

the Schedule in relation to the said year.

THE SCHEDULE

(See Section 2 and 3) No. of Services and purposes Sums not exceeding Vote

Voted by the Charged on T,,tal

Legislative Consolidated

Assembly Fund

( l) (2) (3)

Rs. Rs. Rs.

01 General Administration Revenue 2,25,17, 100 11,23,000' 2.36.40, l00

02 Other expenditure pertaining to Revenue 28,50,000 0 28.50,000 General Administration Department.

03 Police Revenue 17,05,00,700 0 17 .05.00,700 Capital . J,50,00,000 0 3.50.00.000

04 Other expenditure pertaining to Home Revenue l 1;53,16,094 0 . 1 l.S:U6.094 Department.

05 Jai.l Revenue 6,70,32,700 0 6.70.32,700

06 Expenditure pertaining to Finance Revenue 14,95,500 0 14.95.500 Department.

~ ~, ~ 11 .wrnf 2006 426 (5)

(IL (2) (3)

Rs. Rs. Rs.

07 Expenditure pertaining to Commer- Revenue 54.99,200 0 54.99.:!00 cial Tax Depa11111e111. Capi1al 2.00,00,000 () ~.110.00.000

08 Land Revenue and District Adminis- Revenue 3,27,60,000 0 3.27.60.000 tration.

IO Forest Revenue 28,65,00,000 97,00.000 29,62,00,000

12 Expenditure penaining to Energy . Revenue 20,60,00, I 00 0 20.60.00.100 Department. Capital 5,~2,50,000 0 5.02.50.000

13 Agriculture Revenue 4,09 ,00, I 00 0 4.09.00.100

14 Expenditure pertaining to Animal Revenue 2,38,35, I 00 0 2.38.35.100 Husbandry Department.

15 Financial assistance to Three tier Capital 1,00,00,000 0 1,00.00.000 Panchayati Raj Institutions under

Special Component Plan for

Scheduled Castes.

17 Co-operation Capital 22,24,00,000 0 '.!2,24.00,000

18 Labour Revenue 36,47,200 0 36.47.200 19 · Public Health and Family Welfare Revenue 55,76,200 0 55,76,200

20 Public Health Engineering Revenue . 1, 17,33,000 40,02.000 1.57.35.000 Capital I, 13,0(),000 0 .1, 13.00.000

23 Water Resources Department Revenue 94,25,100 0 94.'.!5,100 Capital 1,00,100 0 I .(Kl, I 00

24 Public Works-roads and bridges Capital 22,00,200 0 22.00,200 25 Expenditure pertaining to Mineral Revenue 52,79,000 :> 52.79,000 Resources Department.

26 Expenditure pertaining to Culture Revenue 1,57,00,000 0 1,57 .00.000 Department.

27 School Education Revenue 20,86,86,300 0 20,86.86.300 Capital 100 0 100

28 State Legislature Revenue 2,48,000 10,00,000 12.48,000

29 Administration of Justice and Revenue 2,99 ,50, 100 6,50,000 3,06.00.100 Elections. Capital 4,50,00,000 0 4,50.00.000

426 (6) u-~ ~ . k-itcfi 11 3ll'ffil 2006 ·=- II - (3) - - --- I I ) (2) -----Rs. Rs. k , .

30 Expenditure pertaining to Panchayat Revenue I 00 0 I (JI I and Rural Dcvelopmeni Department.

33 bpenditure pert,1ining 10 Trib:!I o ~, '" ""' ' "" .t. ~ ~ t"-'UU\,, lOD 6-LOOu b·-LIOO Welfare Department.

34 E>.penditure pertaining to Social Revenue 700 0 700 Welfare Department.

36 Transport Revenue 100 0 100

38 Grant from centre on the basis of Revenue 8.65,36,300 0 8.65.36.JOO Twelth Finance Commission Reco- Capital 6,54,12,100 0 6.5-Ll2. IOO mmendation.

39 Expenditure pertaining to Food, Revenue 4,00,100 0 --tOO.IOCI Civil Supplies and Consumer Capital 2.00.00.00.000 0 2.00.0<).0()_()( 10 Protection Department.

41 Tribal Areas Sub-plan · Revenue 32,34,38,000 0 32.3-LJS.OOO Capital 23, 94, 11,600 0 23,94. 1 1.600

42 Public Work.i relating to Tribal Areas Capital 100 0 100 Sub-Plan-roads and bridges.

44 Expenditure pertaining to Higher Revenue 2,58,00,100 0 2,58,00, I 00 Education pepartment.

45 Minor Irrigation Works Revenue 1,16,50,000 . 0 1.16.50.000

47 Man-Power Planning and Technical Revenue 1,72,79,200 0 1.72,79.200 · Eduction Department. Capital 3,28,20, 100 1) 3.28.20.100

51 Expenditure pertaining to Religious Revenue 51,79,000 0 51.79.000 Trusts and Endowments Department.

55 Expenditure pertaining to Women Revenue 60,00,200 0 60.00,200 and Child Welfare.

56 Rural Industries Revenue l, I0,05, I 00 0 1,10.05,100

57 Externally aided Projects pertaining Capital 3,00,400 0 3.00,400

to Water Resources Department.

64 Special Comronent Plan for Sche- Revenue 41.49,04,000 0 41,49.04,000 duled Castes. Capital 200 . 0 200

66 Welfare of Backward Classes Revenue 100 0 100

{hilwl~ ~, ~ 11 3llrn'I 2006

(I) (2)

67 Public Works-Buildings

68 Public Works relating to Tribal Areas Sub-Plan-Buildings.

69 Expenditure pertaining to Urban Administration and Development Department Urban Welfare.

79 Expenditure pertaining to Medical Education Department.

80 Financial assistance to Three tier Panchayati Raj Institutions.

8 J Financial assistance to Urban bodies

82 Financial assistance to Three tier Panchayati Raj Institutions under the tribal area sub-plan.

Total Grand Total

Revenue Capital Revenue Capital Revenue Capital Revenue Revenue Capital Revenue Revenue Capital

Revenue

Capital Rs. l ,60,42,000 22,47,04,000 5,00,000

3 , 12. 90,000 1,87 ,35,000 1,01 ,15.000 1,19,31 ,300 8,12,27,200

3 ,00,00,000 1,00, 79 ,00,200

400 7 ,00,00,000 3,30,39,80,694 3,10,03,03,900 6,40,42,84,594 426(7) (3) Rs. Rs. 0 l .60.-12.000 0 22.47.04.000 0 5.00.000 0 :'\. l 2. 90.000 0 1.87 -~5.000 0 I .Ol^.15.000 0 I, 193 1.300 0 8.12.27 ,200 0 3.00.00.000 0 1.00.79.00.200 0⁴⁰⁰ 0 7 .00.00.000 1,65,39,000 3,32,05,19,694 \.) 3, 10,03,03,900 . 1,~5,39,000 6,42,08,23,594

Chhattisgarh act 021 of 2006 : The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2006

SECTIONS

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