Assam act 013 of 1986 : The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1986

Department
  • Parliamentary Affairs Department
Enforcement Date

7 Oct 1997

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Registered Wo. A -12

The Assam Gazette oisnewr

EXTRAORDINARY

SI®

PUBLISHED BY AUTHORITY

89 csttŵ r, 1 oct*®*®, 1986, 10 w , 1908 (W)

No. 89 Dispur, Monday, 1st September, 1986, 10th Bn a dr a

1908 (S. E )

GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH

T" NOTIFICATION The 1st September 1986

No.LGL-40/81/55.—The following Act of the Assam Legislative Assembly which received the assent of the Governor is-hereby published for general information.

+76 THE ASSAM GAZETTE, EXTRAORDINARY. SEPT. 1, 1986 ASSAM ACT No. XIII OF 1986

(Received the assent of the Governor on 30th August, 1986) THE ASSAM DEPUTY SPEAKER'S SALARIES AND

ALLOWANCES ( AMENDMENT ) ACT, 1986

An

Act

further to amend the Assam Deputy Speaker's Sala- ries and Allowances Act, 1958.

Preamble. W hereas it is expedient fu rther to am end the Assam Deputy Speaker's Salaries and. Allowances Act, 1958, hereinafter called the principal Act, in the manner hereinafter appearing ;

It is hereby enacted in the Thirty-seventh year of the Republic of India as follows :— Sh °and lc (D This Act may be called the Assam

commence- Deputy Speaker's Salaries and Allowances (Amend- mcn( - m ent) Act, 1986.

(2) It shall come into force on the 1st day of September, 1986.

Amendment 2. In the principal Act, for Section 2, the 2f0f Asŝ m following shall be substituted, namely:—

Act, xvi

of 1958.

"2« Salary of the Deputy Speaker:— There shall be paid to the Deputy Speaker of the Assam Legislative Assembly a salary of two thousand and five hundred rupees per mensem."

MD. SAADULLAH,

Secretary to the Govt, of Assam, Legislative Department.

GUW AHATI—Printed & published bv the Snpdt. i/c., As»am Govt. Printing Press (fct-Gerette) No. 177-1 ,273—300- 1-94986

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