Vol. LHI FRmAY, APRIL 15. 2011/CAITRA 25, 1933____________________ Separate paging k given to this Part in order that it may be filed as a Separate Compimtion.__
The following Act of the Gujarat lamre, having been assented to by the Governor on the I3n April, 2011, is hereby published for general 'mtConan'on.
C. J. G()flff,
Secretaryt o the Government of Gujarat
fegislative and ParliamentaryA ffairs Oepartment,
w amend the short tides of Bombay Acts, It is hereby enacted in the Sixty-second Year of the Republic of India as follows:-
1. This Act may be called the Gujarat Short Tides (Amendment) Act, 2011.
2. In this Act, unless the context otherwise tmfaires, the vmrds
"Bombay Act" mean the Act enacted by a competent legislature or other competent authority before Ist Ivlay, 1960 for the State of Bombay or, as the case may be, the Province of Bombay and in force in the State of Gujarat on the commencement of this Act.
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15-2 [PART Notwithstanding the amendment of short titles of Bombay Acts specified incolmnn 4 of the Scbednle by section 3, the citation of those Acts byreference to the nmnherand yecrrespectively specified in colmnn 2 and 3 of the Schedole agmnst those Acts __________________________________________________
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PART GUJARAT EENT GAZE EX, 154 -201 1
Sr"
Yea ofthe A
No.
1 2 4
I Bo 1867
H 1868
~Bombay Revenue Jurmdiction Act 4 187 9 79 BoooJmaym Lud Re t
5 Bo ml
6
7 1887
BBB V 1890
e 1 904 lo
11
Tac Born
12 Hom,m e Borny
14 Born Born.II
16 B IX
17
e Borny d pmvem Sces Born
2 q Jay He G
21 Born
Tbe Bombay Renu, Rote ~Ho Rams Connol Act, 1947
24 Bo 1
29
Act No.
2 3 4
56 19
57 y Mo VeMcles A 1958 58 1958 ~m}baYA~1958r Vehicles (Fammon of
59 Born Tbe Bombay Loneries (Control T) L d Com o A 1958
Born. 195 Tbe Bombay Stam Famine Relief Fund A
I 1958
1958
1958
Born LVI 1959 Born.61 1959 e Born Rabi o A 1959
65 1959
Tbe Bombay Execution of Decrees Born. X 1960 Tbe Bombay Prevention of BeSfnnS A 6 7 19 Act,
1959