Telangana act 020 of 1993 : The Telangana Commission for Backward Classes Act, 1993.

Department
  • Department of Backward Classes Welfare
Summary

no

Enforcement Date

9 Dec 1964

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Section 1.Short title and extent.

(1) This Act may be called the 2Telangana Commission for Backward Classes Act, 1993.


(2) It extends to the whole of the State of 2Telangana.




2. Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016

Section 2.Definitions.
SECTIONS