CHAPTER X : EXECUTION OF AWARDS, DECREES, ORDERS
AND DECISIONS
62. Enforcement of charge
63. Execution of certain decisions, awards and orders, of liquidator
64. Execution of orders of liquidator 61
65. Attachment before award 61
66. Registrar or person empowered by him to be civil court for certain purposes
67. Recovery of sums due to Governemnt 67-A. Recovery of certain loans as arrears of land revenue
CHAPTER XI : APPEALS AND REVISIONS
68. Appeals
69. Revision
70. Interlocutory orders CHAPTER XI-A: INSURED CO-OPERATIVE BANK 70-A. Order for winding up, reconstruction, supersession 67 of committee etc. of Co-operative Banks
Explanation in this section
CHAPTER XII : OFFENCES AND PENALTIES
71. Offences
72. Cognizance of offences 72
73. Address of Societies 73
74. Copy of Act, rules and bye-laws, etc. to be 73 open to inspection
75. Prohibition against the use of word "Co-operative 73
76. Powers to exempt societies from conditions 74 as to registraion
RRB BR 88
88