Chhattisgarh act 002 of 2010 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2010

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Short title. Issue of Rs. 2,60,99,66,64,000/-· from and out oi'the. Consolidated Fund

· of the State for the Financial Year

2010-2011.

Appropriation.

CHHATTIS

0

GARH ACT

• .· (No. 2 of 2010) THE CHHATTI~GAR:i:I APfROPRIATION (No. 2) ACT, 2010 An Act to authorise paym_ent and appropriati~~ of certain further slims from and out of the Consolidated Fund of the State of Chhattisg~rh for the services of the Financial Year 2010-2011. · ·

Be it enacted by the Chhattisgarh Legis1ature in the Sixty first year of the Republic of . India as fol1ows :-

1.

2.

3.

This Act may be called the Chhaft1sgarh Appropriation Act, 2010 (No. of 2010). From and out of the Consolidated Fund of the _State of'Chhattisgarh there may be paid and applied sums not exceeding those specified in.column (3) of the Schedule amount- ing in 'the aggregate to the s~ms of including the sums those specified in the column·

(3) of the schedule of the Chhattisgarh Appropriation Act, 2010 Twenty ,Six Thousand Ninty Nine Crore Sixt:, Six Lakh Six.ty Four Thousand rupees towards

. ·defraying the several charges which; will come in the course of payment during the : financial year 2010-2011 in respe<;t of services specified in column (2) of the schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the.State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. ·

THE SCHEDULE

( See Section 2 and 3) No.of Services and Sums not exceeding Vote Purposes Voted by the Charied on Total Legislative Consolidated

Assembly Fund

(1) (2) (3)

Rs. Rfl. Rs. Charged Appropriation- Revenue .0 13,08,04,81,000 13,08,04,81,000 Interest Payments and

Servicing of Debt.

Charged Appropriation- Capital 0 9 ,02,21,31,000 9 ,02,21 ;31,000 Public Debt.

01 General Administration Revenue 79;22,91,000 9,57,28,000 8'8,80, 19,000 Capital 15,00,000. 0 15,00,000

02 Other expenditure pertaining Revenue 9,19,00,000 0 9, 19 ,00,000 to General Administration

Department.

03 Police Revenue I 0,86,28,55 ,000 26,00,000 10,86,54,55,000 Capifal 5,75,00,000 0 5,75,00,000 ·

8

0'ffifl¹lcZ m, ~ 31 ~ 2010 . ·, . 216 (7)

(I) (2) (3)

Rs .. Rs. Rs.

04 Other expenditure pertaining Revenue 26,01,21,000 0 26,01,21,000

. to Home Departmef'lt

05 Jail Revenue 53,07,70,000 10,000 '53,07 ,80,000

06 Expenditure pertammg to Revenue 16,83, 79,26,000 17,59,000 16,83,96,85,000 Finance Department. Capital 21,01,000 0 21,01,000

07 Ex·penditum pertaining to Revenue 1,31,11,42,000 24,05,56,000 1,55, 16,98,000 Commercial Tax Department.

08 Land revenue and district Revenue 3,42,38,60,000 5,45,000 3,42,44,05,000 administration. Capital 3,00,00,000 0 3,00,00,000

09 Expenditure pertaining to Revenue 10, 19,85,000 10,000 IO, I 9·,95,000 Revenue Department. Capital 64,50,000 0 64,50.000

10 Forest Revenue 4,66,34,71,000 20,26,75,000 4,86,61,46,000 Capital I 6,90,00,000 0 . 16,90,00,000

11 · Expenditure pertaining to Revenue 37,78,56,000 2,35,000

I

37,80,91,000

Commerce and Ind!,Jstry Capital 45,79,00,000 15,00,000 45,94,00,000 Department.

12 Expenditure_ pertaining to Revenue 1,43,79,88,000 1,00,90,00,000 . 2,44,69,88,000 Energy Department.

,

13 Agriculture Revenue 3,91,54,55,000 4,85,000 3,91 ,59,40.000 Capital 30,50,00,000 0 30,50,00,000

14 Expenditure pertaining to Revenue 1,95,47,44,000 20,000 1,95,47,64.000 Animal Husbandry

Department.

15 Financial assistance to three Reyenue 43,69,27 ,000 0 43,69,27,000 .. t.ier Panchayati Raj Institu- Capital 2,40.00,000 0 2,40,00,000 lions under Scheduled

Caste Sub Plan.

16 Expenditure pertaining to Revenue 21, 12,81,000 20,000 21,13,01,000 Fisheries Department. Capital 50,10,000 0 50,10,000

17 Co-operation Revenue 63,57.14,000 15,000 63,57,29,000 Capital 25,80,03,000 0 25,80,03,000

18 Labour Revenue 17,76,95,000 20,000 17,77,15,000 Capital 3,43,00,000 0 3,43,00,000

9

216 (8)

(1) (2) ' .. (?) Rs. Rs. Rs.

21 Expenditure pertaining to· Revenue 16,04,85,0bO 0 16,04,85,000 Housing and r:nvironment Capi~I. 3,65163,00,000 . 0 3,65,63,00,000 \

Departmt;nt. ·

22·. Urban Aflministration and Revenue 1,92,85,000 10,000 1,92,95,000 DevelopJnent Department- ·

Urban ~odies.

23 Water ~esources Department Revenue 2, 14, 17 ,03,0QO 1,10,000. . 2,1.4,18,13,000 Capital 3,14,04,65,000 25,00,~00 3,14,29,65,000

..

24 Public works-roilds and Revenue 3,32,02,60,000 5,50,00,000 3,37 ,52,60,000 'bridges.^\ Capital 3,54,51,00,000 1,30,000 3,54,52,30,000

25 Expenditure'" pertaining to Revenue i 1,08,42,89;000 50,000 1,08,43,39,000 Mineral Resources Depart- Capital 30,00,00;000 0 30,00,00,000 ment. ·

26 Expenditure pertaining to Revenue 15,20,10,000. 0 15 ,20, t 0,000 Culture.Department.

27 · School education Revenue 20,66, 72,25,000 3,20,000 .. 20,66, 75,45,000 Capital· · 71,?2,62,000 0 71,92,62,000

28 State Legislature Revenue 22,4 7 ,30,000 60,80,000 23,08,10,000 ·

29 Administration of Justice Revenue l,01,71,60,000 23,24,80,000 l,24,96,40,000 and Elections.

30 Expenditure pertainit;1g to Revenue . 4,54,75,26,000, l,00,000 4,54,76,26,000 Panchayat and Rural. Capital 3,35,75,000 0 3,35,75,000

Development Department.

31 Expenditure pertai'ning to Revenue 12. r 1,22,000 35,000 12,83,?7 ,000 Planning Economics and

Statistics Department. ..

...

32 Expenditure pertaining to Revenue 39,16,40,000 10,000 39, 16,50,000 Public Relations Depart- Capital 1,00,000 0 1,00,000 • .. ment.

·' 33 Expenditure pertaining to Revenue 8,62,32,00;000 1,00,000 8,62,33,00,000 Tribal Welfare Department.

34 Expenditure pertaining to Revenue 28,61,37 ,000 , 40,000 28,6i,77,000 Social Welfare Department. Capital 1,24,00,000 0 1,24,00,000

35 Expen,diture pertaining to · Revenue 1 ,49,05,000 0 . _1,49,05,000 Rehabilitation Department.

36 • Transport Revenue. 21,83,60,000 20,10,000 72,03,70,000 Capital · 10,00,00,000 0 1 o,oo,00,000

10

~ m-ih-ii,(f~, ~,31 Tfffl 2010 . \' ' , . . 216 (9)

( 1) ,(2) (3)

Rs. Rs. Rs. ~

37 Tourism Revenue · 32,35,00,000 0 32,35,00,00_0 ,Capi\al 13,00,0Q,OOO" 0 13,00,00,oqo

•

38 Grant. from centre on the Revenue .l 9,79'.99,000 O· 19,79,99,000 ; I

basis of;. Twelth F\r;tarice Capital 30,20,01 /000. 0 30,20,Q 1,000 Commi~lon Recommendation.

\ '^I

39 Expenditure pertammg to Revenue 8,04,69,95,000 50,000 8,04,10,45,000 Food, Civil Supplies and Capital¹3,04,00,0Q,OOO 0 3,04,00,00,000 , Consumer . Protection

Department.

40 Expenditure pertaining to Revenue 3,88,20,000¹20,000 3,88,40;000 Ayacut Department.. Capital 38,8~,00,000 0 38,88,00,000 , l

41 Tribal Are<,1s Sub-plan Revenue 23,76,71,56,000 14,10,000

I

23,76,85,66,000

Capital 11,21,27,70,000 15,00,000 11,2] ,4Q,70,000

42 Public Works relating to Capital 2,67 ,86,50,000 10,00,000 2,67,96,50,000 Tribal Areas. Sub-Plan-

roads and bridges.

43 Expenditure pertaining to Revenue 32,93,00,000 10,000 32,93,10,000

I

Sports arid.Youth Welfare Departm~nt.

44 Expenditure pertaining to Revenue 3,59,07,00,000 70,000 3,59,07 ,70,000 Higher Education Depart-

ment.

45 Minor Irr.igation Works Revenue 37,89,25,000 0 37,89,25,000 Capital 4,22,80,00,000 0 4,22,80,00,000

46 Expenditure pertaining to Revenue 8,31,00,000 0 8.31.00;000 Science and Technology

' ,Department. \

... 47 Man-Power Planning·and Revenue I, 17,45,20,000 · 20,000 1., 17,45,40,000 Technical Education Capital 4 l ,61,00,000 0 4 1' ,61,~,000 Department.

49 Expenditure pertaining to Revenue 33.52,00,000 0 :n,52,00,000 Scheduled Caste.Welfare. ·

50 Expenditure pertaining to Revenue, I ,

1

60~55,000 ·O I, 'i0,55,000

20 Point Implementation Department.

51 Expenditure pertaining to Revenue 4,90,30;000 0 4,90JO,OOO Religious . Trusts and·

End~wments Department.

11

216 ('10, . ~ffl~¹1~ ~' ~ 31

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(1) (2) (3)

Rs. Rs. Rs. Financial

12

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Rs. Rs. Rs.

75 NABARD aided Projects Capital . 70,00,00,000 0 70,00,00,000 pertaining to Water Resour-

. ces Department

76 Externally aided Projects Capital 2, 10,00,00,000 0 2, 10,00,00,000 pertaining to Public Works

Department.

79 Expenditure pertaining to Revenue 1,98,34,60,000 4,20,000 1,98,38,80,000 Medical Education Depart- Capital 22,50,00,000 O· 22,50,00,000 ment.

80 Financial assistance to Three Revenue 10,23,73,09,000 0 10,23,73,09,000 tier Panchayati Raj Institu- Capital 10,22,00,000 0 10,22,00,000 tions.

81 Financial assistance to Urban Revenue 6,52,26, 13,000 21,25,00,000 6,73,5 I, 13,000 bodies. Capital 32,50,00,000 0 32,50,00,000

'

82 Financial assistance to Three Revenue 5,33,22,75,000 0 5,33,22,75,000 tier Panchayati Raj Institu- Capitai 7 ,60,00,000 0 7 ,60,00,000 tions under the tribal area

sub-plan.

83 Financial assistance to urban Revenue 22,25,00,000 0 22,25,00,000 bodies under the tribal area

13

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