1) The University shall have the following powers, namely:
a) To establish, maintain and recognize such Regional Centres and Study
Centres as may be determined by the University from time to time in the manner
laid down by
b) To carry out all such other activities as may be necessary or feasible in
furtherance of the object of the University.
c) To confer degrees, diplomas, charters, certificates or other academic
distinctions and professional designations in the manner and under conditions laid
down in the Statutes.
d) To institute and award fellowships, scholarships and prizes etc. in accordance
with the Statutes.
e) To demand and receive such fees, bills, invoices and collect charges as may be
fixed by the Statutes or rules, as the case may be.
f) To make provisions for extra curricular activities for students and employees
g) To make appointments of the faculty, officers and employees of the University
or a constituent college, affiliated colleges, Regional Centres and Study Centres.
h) To receive donations and gifts of any kind and to acquire, hold, manage,
maintain and dispose of any movable and immovable property, including trust and
endowment properties for the purpose of the University or a constituent college, or
a Regional Centre or Study
i) To institute and maintain hails and to recognize places of residence for students
of the University or a constituent for students of the University or a constituent
college at the main campus and other campuses in Jharkhand.
j) To supervise and control the residence, and to regulate the discipline among the
students and all categories of employees and to lay down the conditions of service
of such employees, including their Code of Conduct
k) To create academic, administrative and support staff and other necessary post.
1) To co-operate and .collaborate with other Universities and institutions in. such a
manner and for such purposes as the University may.' determine form time to
time.
m) To offer programs, on distance Learning basis and continuing education 'and
the manner in which such programs are offered by the University.
n) To organize and conduct refresher courses, orientation courses, workshops,,
seminars and other programs for teachers, developers of course ware, evaluators
and other
o) To determine standards of admission to the University, constituent colleges,
affiliated colleges, regional centers, study centers with the approval of Academic
Council.
p) To make special provision for students belonging to the State of Jharkhand for
admission in any course of the University or in a constituent college, affiliated
college, regional centre or study centre. The University will SC/ST and
Economically Low Income , Group at subsidized fee structure to be decided by the
State Government from time to time.
q) To carry out all such other acts or thing whether incidental to the powers
aforesaif or not, as my be necessary to further the objects of the University.
r) To prescribe such courses for Bachelor Degree, Master Degree, Doctor of
Philosophy, Doctor of Science degrees and Research and such other Degrees,
Diplomas, charters, certificates etc.
s) To provide for the preparation of instructional materials including films,
cassettes, tapes, video-cassettes, CD, VCB and other software
t) To recognize examinations or periods of study (whether in full or part) of other
Universities, institutions or other places of Higher learning as equivalent to
examinations or period of study in- the University and to withdraw such
recognition at any time.
u) To raise, collect, subscribe and borrow with the approval of the Board of
Governors whether on the security or the property of the University, money for the
purpose of the
University.
v) To enter into, carry out, vary or cancel contracts.
w)To do all things necessary or expedient to exercise the above powers.