Bihar act 013 of 2014 : The Bihar Technical Staff Selection Commission Bill 2014

Department
  • GENERAL ADMINISTRATIVE DEPARTMENT
Enforcement Date

9 Nov 1969

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िनबंंधन संं या पी0ट)0-40 बहार गजट

असाधारण अंंंंंंकंं

बहार सरकार ारा ूकािशत 30 ौावण 1936 (श0) (संंंं0 पटना 686) पटना, वहृृृ ृ ःप ितवार, 21 अगःत 2014 fof/k foHkkx

&&&&&&&&&&&

vf/klwpuk,a

21 vxLr 2014

l0a ,y0th0&1&08@2014@ysts % 93 A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 14 vxLr] 2014 dks s vuqqefr ns s pqqdsa sa gSa]Sa blds s }kjk loZ&Z lk/kkj.k dh lwpw uk d ss fy; ss izdz kf'kr fd;k tkrk gASS

fcgkj&jkT;iky ds vkns'k ls]

vf[kys'k dqekj tSu]

ljdkj ds s lfpoA

1

2 बहार गजट (असाधारण), 21 अगःत 2014 fcgkj rduhdh deZpkjh p;u vk;ksx vf/kfu;e] 2014

[fcgkj vf/kfu;e 13] 2014]

izLrkoukA- jkT; ljdkj fcgkj d s v/khu legw [k* ,o a ^x* d s rduhdh ink sa d s fy, vH;fFkZ;k sa d s p;u gsrq vf/kfu;eA

Hkkjr x.kjkT; d s iSlBo sa o"kZ e sa fcgkj jkT; fo/kkueMa y }kjk fuEufyf[kr :Ik e sa ;g vf/kfu;fer gk s %& v/;k;&I

1- laf{kIr uke] foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj rduhdh deZpkjh p;u vk;kxs vf/kfu;e] 2014 dgk tk ldxs kA

¼2½ bldk foLrkj lEi.w kZ fcgkj jkT; e sa gkxs kA

¼3½ ;g rqjar izo`Ùk gkxs kA

2- ifjHkk"kk,¡ A& bl vf/kfu;e e]sa tc rd dkbs Z ckr fo"k; ;k lna HkZ d s fo:) u gk s & ¼i½ ^^vf/kfu;e ** l s vfHkizsr gS & fcgkj rduhdh deZpkjh p;u vk;kxs vf/kfu;e] 2014 ( ¼ii½ ^^ vk;kxs ** l s vfHkizsr gS] bl vf/kfu;e d s v/khu xfBr fcgkj rduhdh deZpkjh p;u vk;kxs ( ¼iii½ ^^jkT; ljdkj** l s vfHkizsr gS & fcgkj jkT; ljdkj (

¼iv½ ^^vuqlpw h **l s vfHkizsr gS bl vf/kfu;e d s lkFk lya Xu vuqlpw hA

v/;k;&II

3- vk;ksx dk xBu A& fcgkj rduhdh deZpkjh p;u vk;kxs dk xBu fuEufyf[kr dk s feykdj fd;k tk,xk %&

¼i½ v/;{k %& jkT; ljdkj d s lkekU; iz'kklu foHkkx }kjk fu;qDr Hkkjrh; iz'kklfud lsok d s vf/kle; osrueku l s vU;uw ifa ä dk dkbs Z inkf/kdkjh ftldh U;uw re rhu o"kZ lsok 'k"s k gk s % ijUrq jkT; ljdkj d s lkekU; iz'kklu foHkkx }kjk led{k ik=rk oky s los k&fuo`Ùk inkf/kdkjh dk s Hkh v/;{k d s :Ik e sa fu;qä fd;k tk ldxs kA

¼ii½ lnL;%&jkT; ljdkj d s lkekU; iz'kklu foHkkx }kjk fu;äq jkT; lsok d s ik¡p vf/kdkjh ftudh U;uw re ,d o"kZ dh lsok 'k"s k gk s %

ijUrq jkT; ljdkj d s lkekU; iz'kklu foHkkx }kjk led{k ik=rk oky s lsok&fuo`Ùk inkf/kdkfj;k sa dk s Hkh lnL; d s :Ik e sa fu;qä fd;k tk ldxs k (

bu ik¡p lnL;k sa esa l s U;uw re ,d lnL; dk p;u Øe'k% fcgkj vfHk;a=.k lsokvk]sa fcgkj LokLF; lsokvk sa l s rFkk fcgkj iz'kklfud lsok l s fd;k tk,xkA 'k"s k nk s vU; lnL;k sa dk p;u mDr rhuk sa lsokvk sa es a l s fdlh Hkh lsok l s fd;k tk ldxs k %

ijUrq vfHk;a=.k lsok] LokLF; lsok rFkk fcgkj iz'kklfud lsok d s oSl s inkf/kdkjh dk gh lnL; d s :Ik e sa p;u fd;k tk ldxs k tk s jkT; ljdkj d s v/khu de l s de #0 8700@&¼vkB gtkj lkr lkS½ xMzs i s dk vf/k"Bk;h vk/kkj ij in /kkj.k djr s gk sa vFkok igy s gh in /kkfjr dj pqd s gk sa

4- vk;ksx ds v/;{k ,oa lnL;ksa dk dk;Zdky A& vk;kxs d s v/;{k ,o a lnL;k sa dk dk;Zdky lkekU; rkSj ij rhu o"kk sZa dk gkxs k (

ijUrq jkT; ljdkj }kjk fo'k"s k ifjfLFkfr e]sa fdlh lnL; d s dk;dZ ky dk foLrkj ml vof/k d s fy, tk s fofuf'pr fd;k tk;] fd;k tk ldxs k %

ijUrq vkSj ;fn jkT; ljdkj d s lkekU; iz'kklu foHkkx dk ;qfä;qä :Ik l s lek/kku gk s tk, fd v/;{k vFkok fdlh lnL; vFkok lHkh lnL;k sa dk vk;kxs esa cu s jguk ykds fgr d s fo:) gS vFkok mud s cu s jgu s l s vk;kxs dk lfq o/kktud dk;Z&lia knu ckf/kr gk s ldrk gS] rk s jkT; ljdkj ¼lkekU; iz'kklu foHkkx½ }kjk v/;{k ;k@vkSj oSl s fdlh vU; lnL;@lHkh lnL;k sa dk s rhu o"kksaZ dk lkekU; dk;dZ ky i.w kZ gkus s d s iwo Z Hkh ink sa l s gVk;k tk ldxs kA

5- vk;ksx ds v/;{k ,oa lnL;ksa dh mez lhek A& vk;kxs d s v/;{k vFkok lnL; dh vk;q&lhek fu;qfä d s le; lsok-fuo`Ùk inkf/kdkfj;k sa d s ekey s e sa vf/kdre 62 ¼cklB½ o"kZ gkxs hA 6- vk;ksx dk eq[;ky; ,oa iz'kklh foHkkx A& vk;kxs dk eq[;ky; iVuk e sa vofLFkr gkxs k ,o a lkekU; Ikz'kklu foHkkx vk;kxs dk iz'kklh foHkkx gkxs kA

7- v/khuLFk inkf/kdkjh ,oa deZpkjh A& vk;kxs d s dk; Z lpa kyu gsrq v/khuLFk inkf/kdkfj;k sa ,o a deZpkfj;k sa dk incy ,o a mudh lsok-'kÙkasZ] jkT; ljdkj }kjk bl vf/kfu;e d s v/khu cuk;h x;h fu;ekoyh d s vuq:Ik gkxsa hA

v/;k;&III

8- lsok,¡ laoxZ ,oa in ftuds fy, fu;qfä gsrq vk;ksx vuq'kalk dj ldsxkA& vk;kxs ] bl vf/kfu;e dh vuqlpw h e sa ;Fkk&lfEefyr] #0 4800@& ¼pkj gtkj vkB lkS½ xMzs i s vFkok le;≤ ij

2

बहार गजट (असाधारण), 21 अगःत 2014 3 ;Fkk&i qujhf{kr xMzs i s l s de xzMs i s oky s jkT; ljdkj d s fofHké foHkkxk sa ,o a {ks=h; dk;kZy;k sa e sa legw ^[k* ,o a ^x d s lHkh rduhdh lsokvk@sa laoxksaZ@ink sa ij fu;qfä grs q p;u ,o a vuq'kalk dj ldxs kA

lkekU; iz'kklu foHkkx }kjk vuqlpw h dk s le;-le; ij vf/klpw uk }kjk l'a kkfs /kr fd;k tk ldxs kA 9- p;u dh izfØ;kA& ¼1½ vk;kxs ] rduhdh ink sa gsrq lca fa /kr ink sa dh lsok laoxZ fu;ekoyh d s v/khu fofgr izfØ;k d s vuqlkj] mEehnokjk sa dk p;u dj ldxs k(

ijUrq fdlh rduhdh in gsrq lsok laoxZ fu;ekoyh d s ugh a gkus s dh fLFkfr e]sa jkT; ljdkj dh iwokZuqefr l]s vk;kxs }kjk bl iz;kts ukFkZ cuk;h x;h p;u-fu;ekoyh e sa fofgr ifz Ø;k d s vuqlkj rduhdh ink sa ij fu;qfä gsrq mEehnokjk sa dk p;u dj ldxs kA

¼2½ vk;kxs ln`'k vgrkZ oky s ink sa d s fy, l;a qDr izfr;kfs xrk ijh{kk vk;kfs tr dj ldxs kA 10- lewg ^[k* ,oa ^x* ds rduhdh inksa ls lacaf/kr yafcr p;u dk;ksZa dk varj.k A& bl

vf/kfu;e dh vuqlpw h e sa ;Fkk-lfEefyr oSl s lHkh rduhdh ink sa ij ftud s lca /a k esa fcgkj deZpkjh p;u vk;kxs }kjk bl vf/kfu;e d s vkjHa k gkus s dh frfFk rd foKkiu fuxZr vFkok izdkf'kr ugh a fd;k x;k gk]s fu;qfä d s fy, p;u dh dkjZokbZ fcgkj rduhdh deZpkjh p;u vk;kxs }kjk i.w kZ dh tk;xs h %

ijUrq] bl vf/kfu;e dh vuqlpw h e sa ;Fkk-lfEefyr oSl s lHkh rduhdh ink sa ij ftud s lca /a k e sa fcgkj deZpkjh p;u vk;kxs }kjk bl vf/kfu;e d s vkjHa k gkus s dh frfFk rd foKkiu fuxZr vFkok izdkf'kr fd;k tk pqdk gk]s fu;qfä d s fy, p;u dh dkjZokbZ iwoZor fcgkj deZpkjh p;u vk;kxs }kjk gh i.w kZ dh tk;xs hA v/;k;&IV

11- foÙkh; izko/kku A&¼1½ vk;kxs d s dk;kZy; vkSj vk;kxs d s dk; Z lia knu e sa gkus s okyk lEi.w kZ O;; jkT; ljdkj }kjk ogu fd;k tk,xkA

¼2½ fofHké ink sa ij fu;qfDr d s fy, p;u gsrq vk;kfs tr dh tku s okyh ifz r;kfs xrk ijh{kkvk sa d s fy, vk;kxs mEehnokjk sa l]s jkT; ljdkj }kjk] le;-le; ij] vo/kkfjr ijh{kk-'kqYd izkIr dj ldxs k tk s vk;kxs }kjk] jkT; dk"s kkxkj e sa mi;qä izkfIr-'kh"kZ e sa tek fd;k tk,xkA

12- ys[kk ,oa ys[kk ijh{k.k A&¼1½ vk;kxs dk foÙkh; o"kZ fdlh dSy.s Mj o"kZ d s ,d vizhy l s izkjHa k gkds j vxy s dSy.s Mj o"k Z d s bDrhl ekpZ dk s lekIr gkxs kA

¼2½ vk;kxs }kjk viu s tek-O;; dk lE;d~ vfHky[s khdj.k fd;k tk,xk vkSj vk;kxs d s y[s kk d s lE;d~ l/a kkj.k dk fof'k"V mÙkjnkf;Ro vk;kxs d s lfpo dk gkxs kA

¼3½ vk;kxs d s y[s kk dk lkfa of/kd y[s kk ijh{k.k Hkkjr d s egk y[s kk ijh{kd }kjk fd;k tk,xkA v/;k;&V

13- 'kfä;ksa dk izR;k;kstu A&¼1½ iz'kklfud ,o a foÙkh; ekeyk sa e]sa vk;kxs d s lfpo dk s jkT; ljdkj d s foHkkxk/;{kk sa dk s iznÙk 'kfä;k]sa d s led{k 'kfDr;k sa dk iz;kxs dju s dh 'kfä gkxs hA ¼2½ vk;kxs d s v/;{k] vk;kxs d s lnL;k sa e sa l s ,d lnL; dk s ijh{kk fu;a=d dk dÙkZO; ,o a nkf;Ro rFkk vU; lnL;k sa e sa l s fdlh ,d vU; lnL; dk s vk;kxs d s iz'kklfud 'kk[kk dk dÙkZO; ,o a nkf;Ro lkSia ldxsa As 14- fu;ekoyh@fofu;ekoyh cukus dh 'kfä;k¡A&¼1½ bl vf/kfu;e d s izko/kkuk sa dk s dk;kZfUor dju s gsrq jkT; ljdkj dk s fu;ekoyh@fofu;ekoyh cuku s dh 'kfä gkxs hA

¼2½ vk;kxs jkT; ljdkj d s vuqekns u l]s dk;Z-izfØ;k lpa kyu fu;ekoyh] foKkiuk sa d s izdk'ku] fyf[kr ijh{kkvk sa d s lpa kyu] ijh{kkQyk sa d s izdk'ku] O;fäRo tk¡p@ekSf[kd ijh{kkvk]sa vU; p;u izfØ;k] ;fn dkbs Z gk s rk]s vkfn d s lpa kyu ,o a vU; dk;kZUo;u gsrq fofu;ekoyh cuk ldxs kA

15- fu;ekoyh@fofu;ekoyh dk fo/kku eaMy ds le{k j[kk tkukA& iRz ;ds fu;ekoyh@fofu;ekoyh

cuk; s tku s d s ckn ;Fkk'kh?kz fcgkj fo/kku eMa y d s le{k vkxkeh l= vFkok vuqoÙkhZ l=k sa e]sa tk s U;uw re dqy pkSng fnuk sa d s fy, gk]s j[kh tk;xs hA

16- dfBukbZ;ksa dk fujkdj.k ,oa fuoZpuA&¼1½ bl vf/kfu;e d s vkjHa k d s ckn ,d o"kZ d s Hkhrj] bl vf/kfu;e d s lqlxa r izko/kkuk sa d s ;Fkkfs pr dk;kZUo;u e sa vku s okyh dfBukb;k sa d s fujkdj.k gsrq] jkT; ljdkj] vf/klpw uk }kjk] ,slk izko/kku dj ldxs h tk s vf/kfu;e d s izko/kkuk sa l s lxa r gkAs

¼2½ bl vf/kfu;e d s vkjHa k d s ckn ,d o"kZ d s Hkhrj] bl vf/kfu;e d s fdlh izko/kku d s fuoZpu d s lca /a k e sa ;fn dkbs Z 'kda k mRié gk s rk s mldk fujkdj.k jkT; ljdkj vf/klpw uk }kjk] fof/k foHkkx d s ijke'kZ l s dj ldxs hA

¼3½ bl vf/kfu;e d s fgna h ,o a v¡xtzs h ikB e as dkbs Z vUrj idz V gk s rk s fgna h ikB dk vfHkHkkoh iHz kko gkxs kA 17- vof'k"V ekeysA&bl vf/kfu;e l s lca fa /kr lHkh@dkbs Z Hkh vof'k"V ekeyk jkT; ljdkj ¼lkekU; iz'kklu foHkkx½ }kjk bl vf/kfu;e d s izko/kkuk sa d s vuqlkj fuLrkfjr fd;k tk,xkA

18- fujlu ,oa O;ko`fÙk A& ¼1½ bl vf/kfu;e dh /kkjk-10 d s v/khu vk;kxs dk s varfjr ekeyk sa rFkk bl vf/kfu;e }kjk vk;kxs dk s lkiSa s x, rduhdh ink sa gsrq p;u lca /a kh ekeyk sa dh lhek rd] fcgkj deZpkjh p;u

3

4 बहार गजट (असाधारण), 21 अगःत 2014 vk ;kxs vf/kfu;e] 2002 ¼le;-l;e ij ;Fkk l'a kkfs /kr½ d s lxa r izko/kku bl vf/kfu;e d s vkjHa k dh frfFk l s fujflr fd; s tkr s gASa

¼2½ ,sl s fujlu d s gksr s gq, Hkh] fcgkj deZpkjh p;u vk;kxs vf/kfu;e] 2002 ¼le;-le; ij ;Fkk- l'a kkfs /kr½ d s v/khu fcgkj depZ kjh p;u vk;kxs }kjk dh x;h p;u dh dkbs Z Hkh dkjZokbZ oS/k ekuh tk;xs h ekuk sa mDr dkjZokbZ bl vf/kfu;e d s v/khu dh x;h gkAs

vuqlwph

fcgkj rduhdh deZpkjh p;u vk;ksx }kjk vk;ksftr dh tkus okyh ijh{kkvksa ls lacaf/kr inksa dh lwph%&

Øe l[a ;k in dk uke xzMs i s

1 Ik'kq/ku Ik;Zo{s kd 2400

2 Ik'kq/ku lgk;d 1900 3 pkyd 1900

4 eRL; izlkj inkf/kdkjh@eRL; fujh{kd 4200 5 eRL; izlkj Ik;Zo{s kd 2800

6 M;s jh fQYM vkWfQlj 4200

7 M;s jh Vds uhdy vkWfQlj 4200

8 Cy w fiVza j 1800

9 Vªslj 2000 10 duh; vfHk;ark ¼flfoy@eds kfudy½ 4200

11 bLVheVs j 4200
12 bySDVªhf'k;u 1900
13 vkfdZVDs pjy MªkW¶V~leSu 4200

14 ;kts uk inkf/kdkjh 4200
15 v/kh{k.k vfHk;ark d s futh lgk;d ¼flfoy@eds kfudy½ 4200
16 dkWjiVsa j 1900
17 QhVj xMzs & II 1900
18 ySc vflLVUs V 2000
19 fjlpZ vflLVUs V 4200
20 vflLVUs V Mk;jDs Vj fjlpZ 4600

21 dEI;qVj izkxs zkej 4200

22 dfs eLV@pktZeSu dfs eLV 4200

23 Ckk;kys kfs tLV 4200 24 lkbfa VfQd vflLVUs V 4200 25 lqifjV.s M.s V@fMiqVh liq fjV.s M.s V] okVj odZ~l 4200 26 gMs vflLVUs V 4200

27 Mªhyj@ vflLVUs V Mªhyj 4200

28 Mªk¶V~leSu xMzs & I 4200

29 Mªk¶V~leSu xMzs & II@gMs Mªk¶V~leSu@ vflLVUs V 2400 Mªk¶V~leSu

30 ycs ksjVs ªh vflLVUs V 2400

31 Sample Taker 1900 32 ,Dtfyjh ulZ feMokbQZ 2400 33 yMs h gYs Fk foftVj ¼eSfVªd½ 2800 34 yMs h gYs Fk foftVj ¼ uu~ eSfVªd½ 2400

35 LVkWQ ulZ xszM&^^B** 2800

4

बहार गजट (असाधारण), 21 अगःत 2014 5

Øe l[a ;k in dk uke xzMs i s
36 LVkWQ ulZ xszM&^^A** 4600
37 fQftvk s FkSjfs iLV] uu fMIykes k gkYs Mj 2800
38 fQftvk s FkSjfs iLV] fMIykes k gkYs Mj 4200

39 vkWfd;iw 's kuy FkSjfs iLV 4200

40 ySDpjj@lhfu;j vkWfd;iw 's kuy FkSjfs iLV 4600

41 ,Dl&j s Vds uhf'k;u 2800

42 vkWij's ku fFk;Vs j vflLVUs V 2400

43 lfs uVjh bUliDs Vj 2400

44 QqM bUliDs Vj 2400

45 MkbZfVf'k;u¼efs Mdy dkWyts gkWLihVy½ 4200

46 iFs kkys kWftLV 4200
47 LVfs VLfVf'k;u de ySDpjj ihñ,lñ,eñ fMikVZeUs V 4200

48 LVfs VLfVf'k;u@ LVfs VLfVdy vkWfQlj 4200 49 lhfu;j ykbZczfs j;u 4200

50 QkekZL;fw Vdy dfs eLV@dfs eLV 4200

51 Dyhfudy fQft;kys kfs tLV ¼uu ~ efs Mdy½ 4200

52 Ckk;k s fQftflLV ¼ uu~ efs Mdy½ 4200

53 D;qjVs j ¼ uu~ efs Mdy½ 4200 54 ;kxs k Vhpj 2800

55 lkbVk s Vds uhf'k;u 1900 56 eds fs ud ¼QkesZlh bULVhP;Vw ] iVuk½ 2400

57 vkfVZLV de QkVs kxs zkQj buDyfw Mxa lhfu;j vkV Z QkVs kxs zkQj 4200
58 MªkbZoj de izkts Ds 'kfuLV@izkts Ds 'kfuLV 2400

59 QkVs kxs zkQj ¼izkslsl dSejkeSu ½ 2400

60 LVus k s VkbfiLV 2400
61 ekVs j eSdfs ud 2400
62 ycs ksjVs ªh Vds uhf'k;u 2000
63 vflLVUs V ,UVh eyfs j;k vkWfQlj 4200

64 ycs ksjVs ªh vflLVUs V ¼Vds fudy vflLVUs V@ySc 2000

Vds uhf'k;u½

65 vflLVUs V Qkbyfs j;k dUVªkWy vkWfQlj@vflLVUs V 4200

bUVkes kys kfs tLV

66 ycs ksjVs ªh Vds uhf'k;u 2800

67 Vhñchñ vflLVUs V 2000 68 chñlhñthñVds uhf'k;u@ chñlhñthñ Vhe yhMj 2400 69 chñlhñthñ Vhe yhMj ¼VsªUM½ 4200 70 ycs ksjVs ªh Vds uhf'k;u ¼i½ 2000 71 ycs ksjVs ªh Vds uhf'k;u ¼ii½ 2800 72 phQ ycs ksjVs ªh Vds uhf'k;u 2400

73 E;fw td Vhpj 1800 74 byDs Vªhf'k;u de eSdkfud 1900

75 MUs Vy byDs Vªhd Vds uhf'k;u 2400 76 tfw u;j eds kfud 1900

5

6 बहार गजट (असाधारण), 21 अगःत 2014 Øe l[a ;k in dk uke xzMs i s 77 ycs ksjVs ªh vflLVUs V ¼lhñdñs ,eñ dkWyts ½ 1900 78 vkfVZLV 2000

79 Ckfs ld gYs Fk odZj 1900 80 ,Dl&j s eSdkfud 1900 81 dEikm.Mj 1900

82 ekcs kbZy QksjeSu 2400 83 fQftdy bULVªDVj 2400 84 lhfu;j eSdkfud 2400 85 lfs uVjh bUliDs Vj 2400 86 gMs ycs ksjVs ªh vflLVUs V 2400 87 ,Dl&j s Vds uhf'k;u 2800

88 MUs Vy Vds uhf'k;u 2400 89 ,Dtfyjh gYs Fk odZj 2400

90 MUs Vy gkbfZ tfuLV 2400

91 QkekZflLV 2800

92 ycs ksjVs ªh Vds uhf'k;u ¼MUs Vy½ 2800
93 Mhi ,Dlj s Vds uhf'k;u 2800

94 odZ'kkWi QksjeSu 2800

95 fjLi's kfuLV ¼,uñ,eñdkWyts ½ 2400

96 lhfu;j ,Dlj s Vds uhf'k;u 4200

97 gMs QkekfZ lLV 4200

98 vkiS FkSyfed vflLVUs V 2800

99 lhfu;j jfs M;kxs zkQjl ~ 4200

100 ykm.Mjh eSdkfud bfa tu Mªkboj 1900

101 byDs Vªhf'k;u&de&Mªkboj 1900

102 bñlhñthñVds uhf'k;u 4200

103 Vds uhf'k;u CyM cdS ¼lnj gkWLihVy] cxs wljk;½ 2400 104 lkbdkys kfs tLV&de&lk's ky odZj 4200 105 vkfVZLV de ekWMyj ¼,uñ,eñlhñ,pñ½ 1900

106 LVfs VfLVdy vflLVUs V ¼izkfs oftuy½ 4200

107 LdhYM vkfVZtu ¼VsªUM½ 2400 108 lhfu;j bULVªDVj ¼byDs Vªhdy½ 2800 109 dSFk ySc Vds uhf'k;u 4200 uksV%&jkT; ljdkj }kjk u;s in vuqlwph esa lfEefyr gks ldsaxs ,oa in vuqlwph ls gVk;s Hkh tk ldsaxsA

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Bihar Technical Staff Selection Commission Bill 2014

[Bihar act 13, 2014]

AN

ACT

Preamble :- to constitute the Bihar Technical Staff Selection Commission for selection of Candidates to the post of Group 'B' and 'C' under State Government of Bihar. Be it enacted by the Legislature of the State of Bihar in the Sixty fifth year of the Republic of India as follows :-

Chapter I

1. Short title, Extent and Commencement I- (1) This Act may be called The Bihar Technical Staff Selection Commission Act, 2014.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come in to force at once.

2. Definitions I- In this Act, unless any thing is repugnant to the subject or context;

(i) ''Act ''means The Bihar Technical Staff Selection Commission Act,

2014.

(ii) ''Commission'' means, Bihar technical Staff Selectioin Commission constituted under this Act;

(iii) ''State Government'' means The State Government of Bihar.

(iv) ''Shedule'' means Shedule inclosed with this Act. Chapter II

3. Constitution of Commission I- The Bihar Technical Staff Selection Commission shall be constituted consisting of the followings :-

(i) Chairman- Any officer belonging to Indian Administrative Service not below the rank of super time scale appointed by the General Administration Department of the State Government whose minimum three years of service remains :

Provided that retired officer of the equivalent eligibility also may be appointed as Chairman by the General Administration Department of the State Government.

(ii) Members- Five Officers of the State Services appointed by the General Administration Department of the State Government whose minimum one year of Service remains :

Provided that retired officers of the equivalent eligibility also may be appointed as Member by the General Administration Department of the State Government.

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8 बहार गजट (असाधारण), 21 अगःत 2014 Among these five members minimum one member shall be selected from Bihar Engineering Services, Bihar Health Services and Bihar Administrative Services respectively. Rest two other members will be selected from any services from the said three services :

Provided that only such officers of Bihar Engineering Serivce, Bihar Health Service and Bihar Administrative Service shall be Selected as the members who holds post on permanent basis not less than grade pay of Rs. 8700/- (Eight thousand Seven hundred) or have already held the post under the State Government .

4. Tenure of Chairman and Members of the Commission I- The tenure of the Chairman and Members of the Commission shall be Generally for three years. provided that, in special circumstances, the tenure of a Member shall be further that extended for that period as it may be determined by the State Government. Provided further that if General Administration Department of the State Government is reasonablly Satisfied that continuance of Chairman or any Member or all Members in the Commission is against the public interest or convenient work performance of the Commission may be obstructed by their continuance, then Chairman or/ and such any other Member/ all Members may be discharged from their posts by the State Government (General Administration Department) before the completion of their general tenure of three years.

5. Age limit of Chairman and Members of the Commission I- The maximum age limit of the Chairman or Members of the Commission at the time of appointment shall be 62 (sixty two) years in the matter of retired officers.

6. Headquarter and Administrative Department of the Commission I- The Headquarter of the Commission shall be Situated in Patna and General Administration Department shall be Administrative Department of the Commission.

7. Subordinate officers and Employees I- For conduct of business of the Commission, post strength of subordinate officers and employees and their service conditions will be in conformity with the rules made by The State Government under this Act. Chapter III

8. Services, Cadre and Posts for Which the Commission May Recommend for Appointment I- The Commission may select and recommend for appointment to all Technical Services/ Cadres / Posts of Group 'B' and 'C' of Grade pay less than Rupees 4800/-or corresponding Grade Pay as revised from time to time in the different Departments of State Government and Field Offices as included in the Schedule of this Act. The Schedule may be amended time to time by the General Administration Department by Notification.

9. Selection Procedure I- (1) Commission shall select the candidates for appointment on Technical posts according to prescribed procedure under the Service Cadre Rules of respective posts;

Provided that in absence of Service Cadre Rules for any Technical post, The Commission shall select the candidates for that post according to the Prescribed Procedure in the selection rules made for this perposes by the Commission with prior permission of the State Government.

(2) The Commission hold the Combind Competivtive Examination for the posts of similar qualifications.

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बहार गजट (असाधारण), 21 अगःत 2014 9

10. Transfer of pending Selection works Related to Technical posts of Group 'B' and 'C' :- The Selection works shall be completed by the Bihar Technical staff Selection Commission for the appointment to all such Technical posts as included in the schedule of this Act, in respect of which the advertisement has not been issued or published by the Bihar Staff Selection Commission till the date of commencement of this Act :

Provided that the Selection work shall be completed by the Bihar Staff Selection Commission for appointment to such all Technical posts as included in the Schedule of this Act, in respect of which the advertisement has been issued or published by the Bihar Staff Selection Commission till the date of enforcement of this Act . Chapter IV

11. Financial Provisions I- (i) All expences of the Commission office and work execution of the Commission shall be bore by the State Government .

(ii) The Commission shall received the examination fee from the Candidates determined by the State Government, time to time for the Competitive Examinations conducted for selection for the appointment of the different posts, which will be deposited in the appropriate receipt Head in State Treasury by the Commission.

12. Accounts and Audit I- (i) Financial year of the Commission shall begins from 1st April of a Calander year and shall end on 31stMarch of the next Calendar year.

(ii) Due recording of all due credit and expenditure shall made by the commission and the Secretary of the Commission shall be particularly responsible of duly maintenance of the accounts of the Commission :

(iii) The statutory audit of the accounts of the Commission shall be made by Accountant General of India.

Chapter V

13. Delegation of Powers I- (i) The Secretary of the Commission shall have the powers to exercise the powers similar to the Head of the Departments of the State Government in cases of the Administrative and Financial matters .

(ii) The Chairman of the Commission shall entrust the duties and responsibilities of Examination Controller of the Commission to one member among the members and duties and responsibilities of Administrative Branch to another one member among the rest members.

14. Powers to Make Rules/Regulations I- (i) The State Government shall have power to make the Rules/ Regulations for implementing the provisions of this Act.

(ii) The Commission may make The work Procedure Conduct Rules and Regulations for Conduct of Publication of Advertisements, Conduct of Written Examinations, Publication of results, personality test/Viva-voce Test and other selection procedure, if any other functions, with the prior approval of State Government.

15. Lay dwon Rules/Regulations before the Legislature I- Each Rules/ Regulations after it is made shall be layed as soon as possible before the Legislation in the Coming Session or Subsequent Sessions which is for total minimum for fourteen days.

16. Removal of Difficulties and Interpretation I-(i) Within one year after the commencement of this Act, the State Government may make such Provisions by Notification for the removing the difficulties coming in appropriate implementation, of relevant provisions of this Act which not in consistent with provisions of the Act.

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10 बहार गजट (असाधारण), 21 अगःत 2014 (ii ) if any doubt arises in respect of interpretation of any provision of the Act within one year after the commencement of this Act, The State Gorvernment may remove the same by Notification in consultation with the Law Department.. (iii). If any difference appears in Hindi Version and English Version of this Act, the Hindi Version shall has overriding effect.

17. Resedue Matters I- All/any resedue matters related to this Act shall be disposed off by the State Government (General Administration Department) according to the provisions of this Act.

18. Repeal and Savings I- (1) Relevant Provisions of Bihar Staff Selection Commission Act, 2002 (As amended from time to time) are hereby repealed from the date of commencement of this Act till the limit of the matters transfered by section 10 of this Act and giving the matters related to the selection to Technical posts by this Act to the Commission.

(2) Notwithstanding this repeal any action of selection taken by The Bihar Staff Selection Commission under The Bihar Staff Selection Commission Act, 2002 (As amended from time to time) shall be legal and that shall be deemed to be legal as if the said action was taken under this Act.

Schedule -

List of Posts for which Examination is to be Conduted by Bihar Technical Staff Selection Commission

Sl. No. Name of Post Grade Pay
1 Live Stock Supervisor 2400
2 Live Stock Assistant 1900
3 Driver 1900
4 Fisheries Extention Officer/ Fisheries Inspector 4200
5 Fisheries Extention Supervisor 2800
6 Dairy Field Officer 4200
7 Dairy Technical Officer 4200
8 Blue Printer 1800
9 Tracer 2000
10 Junior Engineer (Civil/Mechanical) 4200
11 Estimator 4200
12 Electrician 1900
13 Architectural Draftsman 4200
14 Planning Officer 4200
15 Personal Assistant to Superintending Engineer 4200
16 Carpenter 1900
17 Fitter Grade-II 1900
18 Lab Assistant 2000
19 Research Assistant 4200
20 Assistant Director Research 4600
21 Computer programmer 4200
22 Chemist/ Chargeman Chemist 4200

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बहार गजट (असाधारण), 21 अगःत 2014 11

Sl. No. Name of Post Grade Pay
23 Biologist 4200
24 Scientiffic Assistant 4200
25 Superintendent/ Deputy Superintendent, Water Works 4200
26 Head Assistant 4200
27 Driller/ Assistant Driller 4200
28 Draftsman, Grade-I 4200
29 Draftsman, Grade-II/ Head Draftsman/ Assistant Draftsman 2400
30 Laboratory Assistant 2400
31 Sample taker 1900
32 Auxiliary Nurse midwife 2400
33 Lady Health Visitor (Martic) 2800
34 Lady Health Visitor (Non-Martic) 2400
35 Staff Nurse Grade-‘’B’’ 2800
36 Staff Nurse Grade-‘’A’’ 4600
37 Physio Therapist, Non Diploma Holder 2800
38 Physio Therapist, Diploma Holder 4200
39 Occupational Therapist 4200
40 Lecturer /Senior Occupational Therapist 4600
41 X-Ray- Technician 2800
42 Operation Theater Assistant 2400
43 Sanitary Inspector 2400
44 Food Inspector 2400
45 Dietician ( Medical Collage Hospital ) 4200
46 Pathologist 4200
47 Statistician -cum- Lecturer PSM Department 4200
48 Statistician / Statistical Officer 4200
49 Senior Librarian 4200
50 Pharmaceutical Chemist /Chemist (Non Medcial ) 4200
51 Clinical Phychologist (Non Medical) 4200
52 Bio-physicist (Non Medical) 4200
53 Curator (Non Medical) 4200
54 Yoga Teacher 2800
55 Cyto Technician 1900
56 Mechanic (pharmacy Institute, Patna) 2400
57 Artist-Cum-Photographer Including Senior Art Photographer 4200
58 Driver-cum- Projectionist/ Projectionist 2400

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12 बहार गजट (असाधारण), 21 अगःत 2014

Sl. No. Name of Post Grade Pay
59 Photographer (Process Cameraman) 2400
60 Steno Typist 2400
61 Motor Mechanic 2400
62 Laboratory Technician 2000
63 Assistant Anti Malaria Officer 4200
64 Leboratory Assistant (Technical Assistant/ Lab Technician) 2000
65 Assistant Filaria Control Officer/Assistant Entomologist 4200
66 Laboratory Technician 2800
67 T.B. Assistant 2000
68 B.C.G. Technician/ B.C.G. Team Leader 2400
69 B.C.G. Team Leader (trained) 4200
70 Laboratory Technician-(i) 2000
71 Laboratory Technician-(ii) 2800
72 Chief Laboratory Technician 2400
73 Music Teacher 1800
74 Electrician –cum- Mechanic 1900
75 Dental Electric Technician 2400
76 Junior Mechanic 1900
77 Library Assistant (CKM.College) 1900
78 Artist 2000
79 Basic Health Worker 1900
80 X-ray Mechanic 1900
81 Compounder 1900
82 Mobile Foreman 2400
83 Physical Instructor 2400
84 Senior Mechanic 2400
85 Sanitary Inspector 2400
86 Head Laboratory Assistant 2400
87 X-ray Technician 2800
88 Dental Technician 2400
89 Auxilliary Health Worker 2400
90 Dental Hygienist 2400
91 Pharmacist 2800
92 Laboratory Technician (Dental) 2800
93 Deep X-Ray Technician 2800
94 Workshop foreman 2800
95 Receptionist (N.M College) 2400
96 Senior X-Ray Technician 4200
97 Head Pharmacist 4200
98 Opthalmic Assistant 2800
99 Senior Radiographers 4200

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बहार गजट (असाधारण), 21 अगःत 2014 13

Sl. No. Name of Post Grade Pay
100 Laundary Mechanic Engine Driver 1900
101 Electrician-Cum- Driver 1900
102 E.C.G. Technician 4200
103 Technician , Blood Bank (Sadar Hospital, Begusarai ) 2400
104 Psychologist –Cum-Social Worker 4200
105 Artist-cum- Modler (N.M.C.H) 1900
106 Statisticial Assistant (Provisional) 4200
107 Skilled Artisan (trained) 2400
108 Senior Instructor (Electrical) 2800
109 Cath Lab Technician 4200

Note :- New Posts may be included and deleted in the Schedule by the State

Government .

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—————

अधी+क, सिचवालय मुिणालय,

बहार, पटना ारा ूकािशत एवं मु2ित।

बहार गजट (असाधारण) 686-571+300-ड)0ट)0पी0।

Website: http://egazette.bih.nic.in

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