Assam act 026 of 2018 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 2018

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GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

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LEGISLATIVE DEPARTMENT: LEGISLATIVE BRANCH

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NOTIFICATION

J > r v - r 4 <• ■■'- '• • •. . . f r o p t The 6th May 1994 No LGL. 42/90/50. —The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.

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750 THE ASSAM GAZETTE, EXTRAORDINARY, M AY 6, 1994

ASSAM ACT,NO. XXV OF 1994

(Received the assent of the Governor on 5th May, 1994) THE ASSAM TEA PLANTATION EMPLOYEES'

WELFARE FUND (AMENDMENT) ACT, 1994-

AN

ACT

further to amend the Assam Tea Plantation Employees'Welfare Fund Act, 1959.

Preamble - Whereas if is expedient to amend the

Assam Tea Plantation Employees' Wel-

fare Fund Act, 1959 (Assam Act No.XVI

of I960), hereinafter called the principal Act, in the manner hereinafter appearing:

It is hereby enacted in the Forty* fifth Year of the Republic of India as follows, namely

Short title, 1. (1) This Act may be called the

Commence? Assam Tea Plantation Employees' Wel- ment. fare Fund (Amendment) Act, 1994.

(2) It shall have the like extent as the principal Act.

(3) It shall come into force on such' date as the State Government may, by notification, in the Official Gazette, app*

dint. ofSeTtion̂ 12- (1) In the principal Act, in Section

2. in sub-section (2), the figure "500"

appearing in the last line between the words ''Rupees" and "per month" shall be substituted by the figure "1600".

(2) For sub-section (10), the following

shall be substituted, namely—

"(10) "Wages" means wages as defi-

ned in Section 2(h) of the Minimum

Wages Act, 1948 (Act II of 1948) or such wages/salaries as settled by any agree- ment/bilateral agreement between th® management and the employees".

K. LASKAR,

Secretary to the Govt, of Assam, Legislative Department.

• i : barfpilrfi n vdara ■ GUWAHATI;—Printer & Published by the Dy. Director VP) Directorate ofPtg. &Sty., Assam, Gu'.vahati-21 (Ex. Gazette - )

No.l 19-1,005-400-6 5-94.

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