Sikkim act 005 of 1978 : The Sikkim Legislative Assembly Members Removal of Disqualifications Act 1978

SIKKIM

t_,_---/

G AZEITE

EXTRAORDINARY

PUBLISHED BY AUTHORITY

No.39

\ Gengtok,

, April 3, 1978 'i !

, LECIS.LATIVE DEPARTMENT

, NOTIFICATION

No. 51LL/78 Dated Gangtok, the 3rd April, 1978. The following Act of tHe Sikkim I egislative Axembly having reccivcd the assent of th. Go"ernor on thc ar* day of March, r978 is h:reby pLro.ished tor Benerat .nformrrion.

THI] SIKKIM LEGISLATIVE ASSTMBLY MEMBERS RTMOVAL

OF DISQUALIFICATIONS ACt reTs

r. (r) This Act mny be called the SikLim Legislative Assembly Mcmbcrr Renoval of Disquali6cations Act, reTs: . i rr) lt shall be deemed to ha\e (omc inio rorce on Lhe ;rd dry ol No- / vember, r977,^I

ln thii Acr,l t uniess-iilie aoriiext other*'ise.requires,- I is l th torii $'is .r ir s,-

(a) "Compen

"r1.,',"^.; .' ,*,itti^* ,ttowan.e for'rhe pur-pose or enablrng hjm to r..oup

"ny exp.nldiLu.e iD.urred by him 'enablr i

F -air . in Derfonninq thc lun.,io.r oi rh,i nF6, e Du n] ecouP any P

p rf j g Dcr ns

l t rr office. 1b) . "iegrslati"e'Assembly" means tt" I-"g:"tutir" Arr"*Uty ot il,"

AN

,^ACT

to declare that cerra;n of6ce5 ar. nor ro di.qualify rhe holdpn rhercof for being : !orn s, or for being, membero of rhe Legiialatiie A"sembly ol rhe srare ot Sik-- .^kim.' WHLRLAS i! is expcdient to dec.are thar certain ol}rers arc nor ro dirqurlil, the holders thereofior being chosin as, or for being, members of rhe Legiitativc Assembly oI the Stat€ of Sikkim.

.-'- k is hereby enacted in the Twenty-nintL Year of the Republic oflndia by thc Lc- gislarure of Sikkim, as follorr',,:-

Shott rxle.

star, of Sil(kim.

(.) "non-surutory body" mean, any body of persons orher thln r .tatutorj body.

(d) "Sl"re Co.emmenr" merns the cov.rrmenr ol the Stare of Sikkim.

(e) 'Siatutory bndy merns any Corpo-arion, Commirree, Cornmksion, Coun.ll. Borrd,or,or"her bod).of persons

"sherher incorporated D.lDitiodr. !.

1

c.trdin ofrc* not to dxoual;{v

rt:qeat..

(2)

uino oftces urder rhe Corernm"nr "c r. lr is de'lar"d thrt.none or tn" toJ 9, ,',,:,,,r,.o. be deerred e.er Lo harc India or the State Golernment'^snal

,li.-^li6ed Lhe holder r\ereot tor ueing cho'en as or for

being' amemb€r

J ie Legi'latj'e A-"mbl' ramely:-

r\. ohr.e ol Ge \l'n;'rrr^ol Lhe Strre or- the DePur) Mirisrer'

.,'n". f''';1" union or ror rl'< irale ol 'iLl'm;

.o) li:.ltt.: ;,";";""oia r ior'e a'edormainrain'cund'rL\e

r"i'""i t-" t"'p A'r'

"g+a' :"" T''r'ror'ai lrnr) Acr' rela' or tl" Re'Pn"d1d Auxi:ia-i Air Ior'e' A'I' re(:r "l- '" i"n" in rhe Ho-me cl"l co^r'L-r'd bv or under a v rtt 'or

1\e !: 'rc b(ing i't rorce under t5e

r-1\oriI)^{or !he} Stare Co'em-

,d, Tr"""i;'"

"

*' ihairnun^{or a} men b.- 'f^!h" 'n'licare

sen"te

'rur

r:'*,'l'" c"*'ir^{o- co} rrL of a Lr rir"r't⁾ o- an' !ommitLee by

;;,.:';, """;" .arred,

or do' edr-r'rro'rr'in'ri-rion re'r'\ins^aid

",,^{"f rhe} Srate r.nd"r of L\e cumnirtee oT mma- d." .lc.e ol lhe Chlirmrn or a member ' l;".Ii'.i ""i":.p;.i;. '*,.' -,"i**' "' 'ppo

n*d^{b1 rhe}

iii"r'"," c.'.",.i"", jnd"' "'i r" r"larrng ro-'o-oper:rrw^so' .i",'*,* *. rimr o"irg in fone in lle Sr-1" oi s'r'krmr

;h";E:".;;; a;,-.in^or a nrembet o'rhe pranjns cornmis''on

I)i"r-,"". .- Bor d or similrr other^a 'rhoriLie" aPPojnred b) *: :fix" ."i'trlH:,Lan^or a member or the Labou colunissio'

appoinr.d br t\e St'rte Go\Prr ment: ,

ih" oFce ,l rhe ( r,a.r:]an^o: the pry Commiss'on

(.)

(f)

,G)

(h)

(,

0)

(k) aooornred b' rhe St.'te Crlern 'enti i[:

"m " "i.i" c;"..* or r m'mber o: Board ot Direct'rs oi the Shte Trrding CorPoration i ,i,"

"f-, " "f 'l-

". *' '"ar' or a n"'mLers ol^:he Bo rrd of Diret^rors of the State tsank ol Sil*lm;

",, ;';;.;-"i;. cnrirman or a rnember or rne s rre tre'rr'civ ffi,:J;#J'fi;"ii""'rl",'i'itv.n*'d appornted b1^tLe Stnte Go\e ment;

.il'"*-.. "i .1" ir',:.-* "' a member

oi the Sikkim Khrdi "nd

;;il. ft.";i." Board appoinred b1 rhe srat- cove.rmenLi l;"lii.. ",'.r.. ci.r..',i .. " *..!.' 'r 'r" Bo'rd oi the \ilkim

i"r'"""'**^T an'pocr aop' inLed b rhe :tJLe C 'ernn'r1;

,'f..ml. " ,r'" ci"'-"'l oran''nberorr\'

hoa-d "i D:recrors

ii"a""'iii.,.-nui;g Corporation appoimed !)^the stat€ Gorer

-

0)

("') (") +.

[Xlh..,t,*.t".,-anor " member oi^the :'h'dr-re caste

welLre Boarbr rhe Sure Go\ern:nenri )I: ;;" ;ri:. ", rhe cn-:nrm. o"pun ch"-".r'rn "' ="*r'". :l -::::of ac\ ;"mmirr'" t'*': :i;,"":'J:;:'';i,."J, :'1;:othei authorities con:ntuted br il .i.; ;;';"";;". or anr oLh'r artrori5 r^ l"'P"'' "t ""v !:l]-' il,r""lr1i. L"ra'' "r;"'h "m" is nor '