Manipur act 005 of 1973 : The Assam Sales Tax (Manipur Amendment) Act, 1973

Department
  • Finance Department
To access the original judgment, please Sign In or Subscribe.

13

Slim.mMWUR AMENDMENT)

MT, «1953

\ Auntangpur Act 5 of1973).

ACT '

I futhcr amond the Assam Sales Tax Act,1947 as extended to Inliput.

mfit;itmm“M*“wfihsfl Act, 1947 as extendcd to .Manipiur .101 :t‘tvhe‘ purposes [ hcrejnaftpr appearing. .

It is hereby enacted asfollows.—

1. (I) This Act mty be callcd the Asnm SalesTax (Manipu-

Amendment) Act, 1973. . p ..

(2) It shall come into fo1ce at once

2. I11 clause (4) of section 15 of the Assam Sales Tax Act, ..

1947,- a_: extended to Manipur for the existing items, the_ following

items“lshall be substituted, namely.—' =

Special goods_as _:pecifiod I

in S‘chcdulflq'l , 2. Bicycles '1 > '

3‘ (a) Chillies

(b) Hotel B111: above Re. 1/-

- 4. Readymadc garmcnts other than-» \ _ (1') fur-coats; '

(ii) garmentsmade of pure

' silk «cloth; and ‘ (iii) garmgnts- sold at?a price

of Rs. 30/4 (thirty) per

piece or more. . . .

’5 Footwear including chappul;

’6. Wo'o’do11 furnit1‘1rc . . .

7. Other good: if. .' .'

. 91091p91 ccntum.

4.764%“ centum.

4.76 per mntum.

3.85 psi écntum.

6.34 yer ccn’mm.~

2.9i p31"E centum,

4.73-~ 11¢: cmtumffl

Am Ac! XVII of 1947.

Ann Act XVII of 1947.

311011 title m

609’]me neat.

Amman of action 15 of Am Ant XVI}! of 1947.

SECTIONS