BILL NO. 13 CF 1981
THE ASSAM AMUSEMENTS AND 35111qu TAX (MANIPUR SECOND AMENDMENT) fill, , 1981
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A 9 H BILL
further to amcnd the Assam Amusements and Betting Tax Act, 1939, as extended to the State of Manipur.
BE it enacted by the Legislature of Manipur in the Thirty- second Year of the Republic of India as follows:—
1. (1) This Act may be called the Assam Amusements and 51“," title Betting Tax (Manipur Second Amendment) Act, 1981. md
. . m0.-(2) It shall come mto force at once. meal.
2. In section 3 of the Assam Amusements and Betting Tax Amendment Act, 1939, after clause (iii) of sub-sectx'on (1), the following new of mien 3, sub-section shall be inserted, namely:—
“(1)A. Cess or surcharge of twenty paise per ticket in addition to the entertainment tax shall be levied”.