Preamble
| [West Bengal Act No. 43 of 1979]1 | [8th April, 1980] |
An Act to repeal the West Bengal Gramdan Act, 1964.
Whereas it is expedient to repeal the West Bengal Gramdan Act, 1964 (West Ben. Act XXVII of 1964);
It is hereby enacted in the Thirtieth Year or the Republic of India, by the Legislature of West Bengal, as follows:-
Section 1. Short title
1. Short title.- This Act may be called the West Bengal Gramdan (Repealing) Act, 1979.
Section 2. Repeal of West Ben. Act XXVII of 1964
2. Repeal of West Ben. Act XXVII of 1964.- The West Bengal Gramdan Act, 1954 is hereby repealed.