West bengal act 043 of 1979 : West Bengal Gramdan (Repealing) Act, 1979

Preamble

[West Bengal Act No. 43 of 1979]1[8th April, 1980]

An Act to repeal the West Bengal Gramdan Act, 1964.

Whereas it is expedient to repeal the West Bengal Gramdan Act, 1964 (West Ben. Act XXVII of 1964);

It is hereby enacted in the Thirtieth Year or the Republic of India, by the Legislature of West Bengal, as follows:-

1 For Statement or Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV of the 30th August, 1979, page 1664; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 11th September, 1979.

Section 1. Short title

1. Short title.- This Act may be called the West Bengal Gramdan (Repealing) Act, 1979.

Section 2. Repeal of West Ben. Act XXVII of 1964

2. Repeal of West Ben. Act XXVII of 1964.- The West Bengal Gramdan Act, 1954 is hereby repealed.

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