Tamil Nadu Veterinary and Animal Sciences University (Amendment) Act, 1992*
| [Tamil Nadu Act No. 32 of 1992] | [12th June, 1992] |
An Act to amend the Tamil Nadu Veterinary and Animal Sciences University Act, 1989
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-third Year of the Republic of India as follows:-
* Received the assent of the Governor on the 12th June, 1992 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title.- This Act may be called the Tamil Nadu Veterinary and Animal Sciences University (Amendment) Act, 1992.
2. Amendment of section 18.- In section 18 of the Tamil Nadu Veterinary and Animal Sciences University Act, 1989 (Tamil Nadu Act 42 of 1989), to sub-section (5), the following proviso shall be added, namely:-
"Provided that a member of the Tamil Nadu Legislative Assembly elected to the Board shall cease to be a member, of the Board from the date on which he ceases to be a member of the Tamil Nadu Legislative Assembly."
3. Removal of doubt.- (1) For the removal of doubts, it is hereby declared that, notwithstanding anything contained in any law for the time being in force or in any judgement, decree or order of any court, every person who had been elected to the Board of Management of the Tamil Nadu Veterinary and Animal Sciences University in his capacity as, a member of the Tamil Nadu Legislative Assembly, and who had ceased to be a member of the Tamil Nadu Legislative Assembly, but holding office as a member of the Board of Management immediately before the date of the publication of this Act in the Tamil Nadu Government Gazette, shall cease to be a member of the Board of Management of the said University on the date of the publication of this Act in the Tamil Nadu Government Gazette.
(2) Every person who ceases to be a member of the Board of Management by reason of the operation of this Act shall cease to be a member of the Finance Committee of the University of which he may happen to be a member by virtue of his membership of the Board of Management.