Preamble
Tamil Nadu Co-operative Societies (Appointment of Special Officers) Second Amendment Act, 1996*
| [Tamil Nadu Act No. 20 of 1996] | [29th July, 1996] |
An Act farther to amend the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1991
Be it enacted by the Legislative Assembly of the State of Tamil Nadn in the Forty-seventh Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Amendment Act, 1996.
(2) It shall be come into force on once.
Section 2. Amendment of section 4
2. Amendment of section 4.- In section 4 of the Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1991 (Tamil Nadu Act ??? 1991) sub-section (2) for the expression "upto the 31st day of May, 1996", the expression "upto the 30st day of September, 1996" shall be substituted.