Preamble
Sikkim Essential Services Maintenance (Amendment) Act, 1994*
| [Sikkim Act No. of 1994] | [29th March, 1994] |
An Act to amend the Sikkim Essential Services Maintenance Act, 1993 (9 of 1993).
Be it enacted by the Legislature of Sikkim in the Forty-fifth Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Sikkim Essential Services Maintenance (Amendment) Act, 1994.
(2) It shall come into force at once.
Section 2. Amendment of section 2
2. Amendment of section 2.- In the Sikkim Essential Service Maintenance Act, 1993, in section 2, after clause (g), the following clause shall be inserted, namely:-
"(ga) any service connected with the Maintenance of law and order in the State including the services of the Sikkim Armed Police and Vigilance Police".